High Courts27 May 2021Allowed
Amir Bano & Ors Vs Dhara Singh & Ors
Delhi High Court · (2021) 05 DEL CK 0222
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 80 of 154
High Courts27 May 2021Partly Allowed
Reliance General Insurance Co Ltd Vs Sunita & Ors
Delhi High Court · (2021) 05 DEL CK 0221
High Courts27 May 2021Allowed
Veena Rani & Ors Vs Bhupender & Ors (Reliance General Insurance Co Ltd)
Delhi High Court · (2021) 05 DEL CK 0220
High Courts27 May 2021Disposed Of
Airports Authority Of India Vs Bentwood Seating System (P) Ltd
Delhi High Court · (2021) 05 DEL CK 0209
Arbitration And Conciliation Act, 1996 — Section 11, 34, 34(4)Evidence Act, 1872 — Section 65B
High Courts27 May 2021Dismissed
Col Anshuman Vs Union Of India And Ors
Delhi High Court · (2021) 05 DEL CK 0208
Constitution Of India, 1950 — Article 226Army Rules, 1954 — Rule 14Armed Forces Tribunal Act, 2007 — Section 2(b), 3(o), 3(o)(i), 3(o)(ii), 3(o)(iii), 3(o)(iv), 14, 14(1), 14(2)
High Courts27 May 2021Allowed
Super India Paper Products Vs Union Of India Through Ministry Of Finance, Secretary & Ors
Delhi High Court · (2021) 05 DEL CK 0201
Constitution Of India, 1950 — Article 226, 300ACentral Goods And Services Tax (CGST) Rules, 2017 — Rule 117, 117(1A), 120ACentral Goods and Services Tax Act, 2017 — Section 140, 140(3)
High Courts27 May 2021Allowed
M/S Integrated Project Logistics Private Limited Through Mr. Manoj Roy Director Vs Union Of India
Delhi High Court · (2021) 05 DEL CK 0199
Central Goods And Services Tax (CGST) Rules, 2017 — Rule 117(1A)Central Goods And Services Tax Act, 2017 — Section 140(8)
High Courts27 May 2021Allowed
Falcon Technologies Pvt. Ltd. Vs Union Of India And Ors
Delhi High Court · (2021) 05 DEL CK 0198
Central Goods And Services Tax (CGST) Rules, 2017 — Rule 117
High Courts27 May 2021Allowed
M/S Jahanpanah Club Vs Union Of India & Ors.
Delhi High Court · (2021) 05 DEL CK 0197
Central Goods And Services Tax (CGST) Rules, 2017 — Rule 117Central Goods And Services Tax Act, 2017 — Section 140, 174
High Courts27 May 2021Disposed Of
R.R. Distributors Pvt. Ltd. Vs Commissioner Of Central Tax, GST, Delhi North & Anr
Delhi High Court · (2021) 05 DEL CK 0195
Central Goods And Services Tax (CGST) Rules, 2017 — Rule 117(1), 117(4), 117(4)(b)(iii)Central Goods And Services Tax Act, 2017 — Section 140(3)Finance Act, 2020 — Section 128
High Courts27 May 2021Disposed Of
YCD Industries Vs National Faceless Assessment Centre, Delhi
Delhi High Court · (2021) 05 DEL CK 0194
Income Tax Act, 1961 — Section 115BBEE, 142(1), 143(2), 144B, 144B(1)(xiv), 144B(1)(xv), 144B(1)(xvi)(b), 144B(1)(xxii), 156, 270A, 274
High Courts27 May 2021Disposed Of
Madhurima Kundu Vs Government Of Nct Of Delhi Through Chief Secretary
Delhi High Court · (2021) 05 DEL CK 0186
High Courts27 May 2021Dismissed
Directorate Of Revenue Intelligence & Ors. Vs Puspha L. Tolani
Delhi High Court · (2021) 05 DEL CK 0180
Customs Act, 1962 — Section 132, 135, 155, 155(1), 155(2)Limitation Act, 1963 — Section 3, 12, 12(1)Sea Customs Act, 1878 — Section 198
High Courts27 May 2021Dismissed
Matrix Cellular (International) Services Limited Vs State (Nct Of Delhi)
Delhi High Court · (2021) 05 DEL CK 0171
Constitution Of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3, 6A(2), 7Epidemic Diseases Act, 1897 — Section 2, 2A, 3
High Courts27 May 2021Disposed Of
Rajender Kumar Vs NCB
Delhi High Court · (2021) 05 DEL CK 0170
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29, 37, 50, 67
High Courts27 May 2021
Arun Vs State Gnct Of Delhi
Delhi High Court · (2021) 05 DEL CK 0167
Indian Penal Code, 1860 — Section 34, 342, 363, 366A, 370, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts25 May 2021
New India Assurance Co Ltd Vs Bindra & Ors
Delhi High Court · (2021) 05 DEL CK 0224
High Courts25 May 2021Disposed Of
Royal Sundaram General Insurance Co Ltd Vs Rani & Ors
Delhi High Court · (2021) 05 DEL CK 0223
High Courts25 May 2021Disposed Of
Abdul Qadir Vs State (Nct Of Delhi) And Others
Delhi High Court · (2021) 05 DEL CK 0211
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482
High Courts25 May 2021Dismissed
Vivek Sheel Aggarwal & Ors Vs Union Of India & Ors.
Delhi High Court · (2021) 05 DEL CK 0187
Constitution Of India, 1950 — Article 226