High Courts24 May 2021Disposed Of
Maninder Singh Vs State Nct Of Delhi & Anr
Delhi High Court · (2021) 05 DEL CK 0146
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 82 of 154
High Courts24 May 2021
Mohd. Mansoor Vs State Of Nct Delhi
Delhi High Court · (2021) 05 DEL CK 0144
Indian Penal Code, 1860 — Section 34, 97, 109, 120B, 144, 147, 148, 149, 153A, 186, 188, 201, 302, 307, 323, 332, 333, 336, 353, 412, 427Prevention Of Damage To Public Property Act, 1984 — Section 3, 4Arms Act, 1959 — Section 25, 27, 54, 59
High Courts21 May 2021Dismissed
Isha Jaiswal & Or Vs National Testing Agency (NTA) & Ors.
Delhi High Court · (2021) 05 DEL CK 0145
Constitution Of India, 1950 — Article 14, 21, 142
High Courts21 May 2021Dismissed
Oriental Insurance Co. Ltd. Vs Diamond Products Ltd.
Delhi High Court · (2021) 05 DEL CK 0142
Arbitration And Conciliation Act, 1996 — Section 11, 34, 34(2), 34(2A)
High Courts21 May 2021Dismissed
Aman Yadav Vs Union Of India & Anr.
Delhi High Court · (2021) 05 DEL CK 0139
High Courts21 May 2021
Girja Bhan Vs Estate Officer And Anr
Delhi High Court · (2021) 05 DEL CK 0138
Constitution Of India, 1950 — Article 12, 19(1)(c), 19(1)(e), 21Airports Authority Of India Act, 1994 — Section 12, 28A(f)Airports Authority Of India (Employees Conduct Discipline And Appeal) Regulations, 2003 — Regulation 5, 18
High Courts21 May 2021Disposed Of
National Federation Of Fishermen Co-Operative Ltd. Vs Union Of India And Ors
Delhi High Court · (2021) 05 DEL CK 0137
Constitution Of India, 1950 — Article 226Arbitration And Conciliation Act, 1996 — Section 9, 17Multi States Cooperative Societies Act, 2002 — Section 84, 84(3), 84(5)
High Courts21 May 2021Disposed Of
Vardhman Properties Ltd Vs North Delhi Municipal Corporation
Delhi High Court · (2021) 05 DEL CK 0135
Delhi Municipal Corporation Act, 1957 — Section 156, 158, 158(3)
High Courts21 May 2021Disposed Of
Gurcharan Singh Vs Ministry Of Finance (Department Of Revenue), Government Of India
Delhi High Court · (2021) 05 DEL CK 0134
Constitution Of India, 1950 — Article 14, 19(1)(a), 21, 269A(1), 269A(2)Customs Tariff Act, 1975 — Section 2, 3, 3(7), 3(8), 3(8A), 3(12)Integrated Goods and Services Tax Act, 2017 — Section 5, 6(1)
High Courts21 May 2021Disposed Of
Ibrahim Khan & Anr. Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2021) 05 DEL CK 0133
High Courts21 May 2021Disposed Of
Manish Aggarwal & Ors Vs State Of Nct Delhi & Anr
Delhi High Court · (2021) 05 DEL CK 0132
High Courts21 May 2021Dismissed
Arvind Medicare Private Limited Vs Dr. Neeru Mehra
Delhi High Court · (2021) 05 DEL CK 0128
Constitution Of India, 1950 — Article 13(1), 19(1)(g), 19(6), 21, 23(1)Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 43 Rule 1(r), Order 39 Rule 2Commercial Courts Act, 2015 — Section 13(1A)
High Courts21 May 2021Dismissed
Pankaj Sharma Vs State (Nct) Of Delhi
Delhi High Court · (2021) 05 DEL CK 0127
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 302, 412, 427, 432, 435Code Of Criminal Procedure, 1973 — Section 161, 144
High Courts20 May 2021Dismissed
Shipra Leasing Private Limited Vs Indiabulls Housing Finance Limited & Ors
Delhi High Court · (2021) 05 DEL CK 0164
Arbitration And Conciliation Act, 1996 — Section 9, 11, 17, 47AInsolvency And Bankruptcy Code, 2016 — Section 95Indian Contract Act, 1872 — Section 177
High Courts20 May 2021Allowed
Blue Square Infrastructure LLP Vs National Faceless Assessment Centre, Delhi (Earlier National E-Assessment Centre, Delhi) & Anr
Delhi High Court · (2021) 05 DEL CK 0157
Income Tax Act, 1961 — Section 143(3), 144B, 156, 271AAC(1), 274
High Courts20 May 2021Dismissed
Tarun Kumar Banjaree Vs Tarun Kumar Banjaree
Delhi High Court · (2021) 05 DEL CK 0148
Constitution Of India, 1950 — Article 226
High Courts20 May 2021Dismissed
Grand Auto Capital & Ors Vs Jindal Dyechem Industries Pvt. Ltd
Delhi High Court · (2021) 05 DEL CK 0147
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts20 May 2021Dismissed
Deepshree Singh Vs Rishi Pratap Singh & Ors
Delhi High Court · (2021) 05 DEL CK 0143
Limitation Act, 1963 — Article 123Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 96(2), 151, Order 23 Rule 3, Order 9 Rule 13
High Courts20 May 2021Disposed Of
IACM Smart Learn Ltd Vs Dr. Kanwal Singh Solanki
Delhi High Court · (2021) 05 DEL CK 0119
Arbitration And Conciliation Act, 1996 — Section 14(1)
High Courts20 May 2021Disposed Of
Shiga Energy Pvt Ltd Vs Central Electricity Regulatory Commission & Ors.
Delhi High Court · (2021) 05 DEL CK 0118