High Courts20 May 2021Disposed Of
Dev Raj Kumar Vs State & Anr
Delhi High Court · (2021) 05 DEL CK 0117
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 83 of 154
High Courts19 May 2021Dismissed
SDS Infracon Private Limited Vs National E-Assessment Centre Delhi
Delhi High Court · (2021) 05 DEL CK 0160
Income Tax Act, 1961 — Section 36(1)(iii), 37, 133(6), 143(3), 144B
High Courts19 May 2021Disposed Of
RK Gossain Vs Goverment Of Nct Of Delhi & Ors
Delhi High Court · (2021) 05 DEL CK 0159
Code Of Criminal Procedure, 1973 — Section 436A
High Courts19 May 2021Allowed
Renew Power Private Limited Vs National E-Assessment Centre Delhi
Delhi High Court · (2021) 05 DEL CK 0158
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 66(2), 143(3), 144B, 156, 270A, 274
High Courts19 May 2021Disposed Of
Samsung India Electronics Private Ltd Vs Comwen Information Technologies Pvt. Ltd
Delhi High Court · (2021) 05 DEL CK 0151
Arbitration And Conciliation Act, 1996 — Section 12(5)
High Courts19 May 2021Disposed Of
Dr. Rakesh Dwivedi Vs Coal India Ltd. Through The Chairman-Cum-Md & Ors
Delhi High Court · (2021) 05 DEL CK 0149
Constitution Of India, 1950 — Article 32, 226, 226(1), 226(2)Code Of Civil Procedure, 1908 — Section 16, 17, 18, 19, 20, 20(a), 20(b)Rajasthan Urban Improvement Act, 1959 — Section 11, 52, 52(1), 52(2), 52(5), 152
High Courts19 May 2021Dismissed
Bhajani Ram Meena, IPS Vs Union Of India & Ors.
Delhi High Court · (2021) 05 DEL CK 0140
High Courts19 May 2021Disposed Of
General Manager Northern Railway Vs District Collector Office And Ors
Delhi High Court · (2021) 05 DEL CK 0130
High Courts19 May 2021Disposed Of
Ajay Saxena Vs Union Of India
Delhi High Court · (2021) 05 DEL CK 0129
High Courts19 May 2021Disposed Of
Maya Devi Private Iti Vs Directorate General Of Training
Delhi High Court · (2021) 05 DEL CK 0123
High Courts19 May 2021Disposed Of
Asian Hotels (North) Ltd Vs Rajwant Singh Bawa
Delhi High Court · (2021) 05 DEL CK 0122
Arbitration And Conciliation Act, 1996 — Section 9, 17
High Courts19 May 2021Disposed Of
Kuber Enterprises Vs Doosan Power Systems India Pvt Ltd
Delhi High Court · (2021) 05 DEL CK 0121
Arbitration And Conciliation Act, 1996 — Section 9(1)
High Courts19 May 2021Allowed
Ram Nanda And Co. & Ors Vs Sanjay Saigal
Delhi High Court · (2021) 05 DEL CK 0120
Arbitration And Conciliation Act, 1996 — Section 34, 34(2)(a)(iii)
High Courts19 May 2021
FMC Corporation Vs Best Crop Science LLP & Anr
Delhi High Court · (2021) 05 DEL CK 0116
Code Of Civil Procedure, 1908 — Section 144, Order 39, Order 39 Rule 1, Order 39 Rule 2
High Courts19 May 2021Disposed Of
Vijay Kumar Miglani Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2021) 05 DEL CK 0115
High Courts19 May 2021
Youth Hostel Association Of India & Ors Vs Youth Hostel Association Of India, Haryana State Branch & Anr
Delhi High Court · (2021) 05 DEL CK 0109
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts19 May 2021Disposed Of
Santosh Devi & Anr. Vs State (Nct Delhi ) & Anr
Delhi High Court · (2021) 05 DEL CK 0108
High Courts18 May 2021Disposed Of
Nazia Praveen Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2021) 05 DEL CK 0206
Constitution Of India, 1950 — Article 226New Drugs And Clinical Trials Rules, 2018 — Rule 101
High Courts18 May 2021Dismissed
Sandeep Bhardwaj Vs Ministry Of Housing And Urban Development & Ors.
Delhi High Court · (2021) 05 DEL CK 0205
High Courts18 May 2021Disposed Of
Dr. Rakesh Saxena Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2021) 05 DEL CK 0204