High Courts18 May 2021Disposed Of

Shweta Singh Huria & Ors Vs Santosh Huria & Anr.

Delhi High Court · (2021) 05 DEL CK 0131

Code Of Civil Procedure, 1908 — Section 60, 60(1)(kb), Order 12 Rule 6, Order 7 Rule 11Indian Succession Act, 1925 — Section 372Insurance Act, 1938 — Section 38, 39, 39(6), 39(7)
High Courts18 May 2021Dismissed

Raghuvir Buildcon Pvt. Ltd Vs Ircon International Limited

Delhi High Court · (2021) 05 DEL CK 0102

Code Of Civil Procedure, 1908 — Order 41 Rule 5Arbitration And Conciliation Act, 1996 — Section 2(9), 4, 5, 9, 12, 16, 16(2), 16(3), 17, 17(1)(b)(ii), 23(2A), 23(3), 23(4), 34, 36(3), 37, 37(1), 37(2), 37(2)(a), 37(2)(b)Arbitration and Conciliation (Amendment) Act, 2016 — Section 11