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Delhi High Court judgments, 2021

3,070 judgments · page 71 of 154

High Courts06 Jul 2021Dismissed

Virender Vs State (Gnct) Of Delhi

Delhi High Court · (2021) 07 DEL CK 0014

Constitution Of India, 1950 — Article 72Delhi Prison Rules, 2018 — Rule 730, 756, 1169, 1170, 1171, 1172, 1173, 1176, 1185, 1211, 1212AProtection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts06 Jul 2021Allowed

AMPA Cycles Private Limited Vs Jagmohan Ratra

Delhi High Court · (2021) 07 DEL CK 0009

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 43 Rule 1(r), Order 39 Rule 2, Order 39 Rule 4Code Of Criminal Procedure, 1973 — Section 340Commercial Courts Act, 2015 — Section 13(1A)
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High Courts05 Jul 2021

V Guard Industries Ltd Vs Sukan Raj Jain & Anr

Delhi High Court · (2021) 07 DEL CK 0046

Code Of Civil Procedure, 1908 — Section 20, 20(c), 151, Order 39 Rule 2A, Order 7 Rule 10, Order 7 Rule 11Trade Marks Act, 1999 — Section 2(2)(c), 134(1), 134(2)Copyright Act, 1957 — Section 62, 62(2)
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High Courts05 Jul 2021Dismissed

Rajiv Raizada Vs UOI And Ors

Delhi High Court · (2021) 07 DEL CK 0040

Constitution Of India, 1950 — Article 14, 226Export (Quality Control and Inspection) Act, 1963 — Section 3, 17
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High Courts05 Jul 2021Allowed

M/S ESS Advertising (Mauritius) S.N.C. Et Compagnie (Earlier Known As M/S ESPN Star Sports Mauritius S.N.C.Et Compagnie) Vs Assistant Commissioner Of Income Tax, Circle 1(2)(2), International Taxation, New Delhi

Delhi High Court · (2021) 07 DEL CK 0033

Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 92CA(3), 139, 142(1), 143(1), 143(2), 143(3), 144C, 144C(1), 144C(5), 144C(10), 144C(13), 144C(15), 144C(15)(b), 145A, 147, 147(a), 148, 149, 149(1)(b), 151, 151(2), 153
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High Courts05 Jul 2021Disposed Of

Dr. Dibyendu Mazumdar Vs Union Of India & Ors

Delhi High Court · (2021) 07 DEL CK 0031

Constitution Of India, 1950 — Article 226Dentists Act, 1948 — Section 2(e), 2(g), 3, 3(a), 3(b), 3(c), 3(d), 3(e), 3(f), 5, 7Dental Council Of India Regulations, 1956 — Regulation 35
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