COURT ARCHIVE

Delhi High Court judgments, 2021

3,070 judgments · page 69 of 154

High Courts09 Jul 2021Disposed Of

M/S National Collateral Management Services Limited Through Its Head Government Vs Jagdamba Ricemill & Anr.

Delhi High Court · (2021) 07 DEL CK 0061

Arbitration And Conciliation Act, 1996 — Section 11(5), 11(6), 12(5)

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High Courts09 Jul 2021Disposed Of

TATA Consultancy Services Limited Vs Kings Canyon Sez Pvt Ltd

Delhi High Court · (2021) 07 DEL CK 0060

Arbitration And Conciliation Act, 1996 — Section 9, 12(2), 17

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High Courts09 Jul 2021Dismissed

Chirag Paswan & Anr Vs Lok Sabha Secretary And Ors

Delhi High Court · (2021) 07 DEL CK 0059

Lok Janshakti Party Constitution — Article 26Members Of Lok Sabha (Disqualification On Ground Of Defection) Rules, 1985 — Rule 2(f), 3(1)

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High Courts09 Jul 2021Disposed Of

Deepak Chaudhary Vs Department Of Income Tax

Delhi High Court · (2021) 07 DEL CK 0058

Income Tax Act, 1961 — Section 132B(4)

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High Courts09 Jul 2021Disposed Of

Hero Wind Energy Private Limited Vs Commissioner Of Income Tax TDS Delhi I

Delhi High Court · (2021) 07 DEL CK 0057

Income Tax Act, 1961 — Section 194A, 197

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High Courts09 Jul 2021Disposed Of

Bal Bharati Public School Vs NDMC And Ors

Delhi High Court · (2021) 07 DEL CK 0056

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High Courts09 Jul 2021Dismissed

Food Corporation Of India Handling Workers Union Vs Union Of India & Ors

Delhi High Court · (2021) 07 DEL CK 0054

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High Courts08 Jul 2021Disposed Of

Toplight Corporate Management Private Limited Vs National Faceless Assessment Centre Delhi (Earlier National E-Assessment Centre Delhi) & Anr.

Delhi High Court · (2021) 07 DEL CK 0083

Income Tax Act, 1961 — Section 143(3), 144B, 144B(xvi)(a), 144B(xvi)(b), 144B(9), 156, 270A, 270AAC(1)

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High Courts08 Jul 2021Disposed Of

CT/GD Vipin Kumar Vs Union Of India & Ors.

Delhi High Court · (2021) 07 DEL CK 0082

Indian Contract Act, 1972 — Section 15

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High Courts08 Jul 2021Dismissed

Om Parakash Yadav & Ors.Vs Union Of India & Ors

Delhi High Court · (2021) 07 DEL CK 0081

Constitution Of India, 1950 — Article 226

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High Courts08 Jul 2021Disposed Of

Ram Autar Vs Directorate Of Education & Ors.

Delhi High Court · (2021) 07 DEL CK 0076

Constitution Of India, 1950 — Article 309Delhi School Education Rules, 1973 — Rule 100

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High Courts08 Jul 2021Disposed Of

Pushkarraj Construction Pvt. Ltd. Vs Union Of India

Delhi High Court · (2021) 07 DEL CK 0067

Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 12(5)

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High Courts08 Jul 2021Disposed Of

Anju Jalaj Batra Vs National E-Assessment Centre Additional Joint Deputy Assistant Commissiner Of Income Tax Officer.

Delhi High Court · (2021) 07 DEL CK 0066

Income Tax Act, 1961 — Section 142(1), 144, 144B, 144B(xvi)(a), 144B(xvi)(b), 144B(9), 156, 270A, 270AAC(I)

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High Courts08 Jul 2021Disposed Of

International Management Vs National Faceless Assessment Centre & Anr

Delhi High Court · (2021) 07 DEL CK 0065

Income Tax Act, 1961 — Section 143(3), 143(3A), 143(3B), 144B, 144B(xvi)(a), 144B(xvi)(b), 144B(9)

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High Courts08 Jul 2021Dismissed

Riddhima Singh (Minor) Through Her Father Shaile Ndra Kumar Singh Vs Central Board Of Secondary Education And Ors.

Delhi High Court · (2021) 07 DEL CK 0048

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High Courts08 Jul 2021Disposed Of

Jatan Singh Vs Govt. Of N.C.T. Of Delhi & Ors

Delhi High Court · (2021) 07 DEL CK 0047

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High Courts07 Jul 2021Dismissed

Laxman Singh Rawat Vs Union Of India & Ors

Delhi High Court · (2021) 07 DEL CK 0071

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High Courts07 Jul 2021Dismissed

Nitin Jakhar Vs Union Of India & Ors

Delhi High Court · (2021) 07 DEL CK 0070

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High Courts07 Jul 2021Disposed Of

Ram Prakash Vs Union Of India & Ors

Delhi High Court · (2021) 07 DEL CK 0069

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High Courts07 Jul 2021Dismissed

Kishan Lal Vs Rk Associates And Anr

Delhi High Court · (2021) 07 DEL CK 0068

Delhi Land Reforms Act, 1954 — Section 185Specific Relief Act, 1963 — Section 6Code Of Civil Procedure, 1908 — Section 47, 96

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