High Courts13 Jul 2021Dismissed
Rajendra Singh Vs Bses Yamuna Power Ltd & Ors.
Delhi High Court · (2021) 07 DEL CK 0087
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 68 of 154
High Courts13 Jul 2021Dismissed
Kunal Khandelwal Vs Bennett, Coleman And Company Limited
Delhi High Court · (2021) 07 DEL CK 0080
Court Fees (Delhi Amendment) Act, 2010 — Section 16A
High Courts13 Jul 2021Disposed Of
Hashnine Systems Private Limited Vs Eastern Air Command Head Quarters), Indian Air Force
Delhi High Court · (2021) 07 DEL CK 0079
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(1), 12(5)
High Courts13 Jul 2021
Lakshmi Murdeshwar Puri Vs Saket Gokhale
Delhi High Court · (2021) 07 DEL CK 0078
Constitution Of India, 1950 — Article 21
High Courts12 Jul 2021Dismissed
HC/GD Kartar Singh And Ors Vs Union Of India And Ors
Delhi High Court · (2021) 07 DEL CK 0142
High Courts12 Jul 2021Disposed Of
Manorama Singh And Ors Vs Union Of India And Ors
Delhi High Court · (2021) 07 DEL CK 0141
Central Reserve Police Force (CRPF) Rules, 1955 — Rule 5(A)(1)(d)
High Courts12 Jul 2021Dismissed
Pardeep Singh Chib Vs Director General, Sashatra Seema Bal & Anr
Delhi High Court · (2021) 07 DEL CK 0140
High Courts12 Jul 2021Dismissed
Karan Singh Vs Union Of India & Ors.
Delhi High Court · (2021) 07 DEL CK 0139
Border Security Force Rules, 1969 — Rule 63(2), 63(6), 157Border Security Force Act, 1968 — Section 20, 26, 117
High Courts12 Jul 2021Disposed Of
Baljit Fantu Vs State, Govt Of Nct Delhi & Anr
Delhi High Court · (2021) 07 DEL CK 0106
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Arms Act, 1959 — Section 2(b), 2(c), 5(d), 25, 45, 45(d)
High Courts12 Jul 2021Allowed
Baksha Ram Vs Heena And Ors
Delhi High Court · (2021) 07 DEL CK 0092
Motor Vehicles Act, 1988 — Section 14, 15, 15(1)
High Courts12 Jul 2021Dismissed
Dy. Commissioner Of Income Tax Vs M/S Bhawani Portfolio Pvt. Ltd
Delhi High Court · (2021) 07 DEL CK 0091
Income Tax Act, 1961 — Section 260A
High Courts12 Jul 2021Disposed Of
Intertek India Private Limited Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2021) 07 DEL CK 0090
Income Tax Act, 1961 — Section 143(1), 154(1), 154(8)
High Courts12 Jul 2021
M/S Jyoti Sarup Mittal Vs Executive Engineer-Xxiii, South Delhi Municipal Corporation
Delhi High Court · (2021) 07 DEL CK 0075
Arbitration And Conciliation Act, 1996 — Section 11, 11(8), 12(1), 12(5)
High Courts12 Jul 2021Disposed Of
Govind Swaroop Chaturvedi Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2021) 07 DEL CK 0074
Constitution Of India, 1950 — Article 14, 21Certificate And place Of Practice (Verification) Rules, 2015 — Rule 8Bar Council Of Delhi Rules, 1963 — Rule 5, 6, 6(2), 102, 115, 120, 125, 140
High Courts09 Jul 2021Allowed
Ankit Kishan Jalan Vs Principal Commissioner Of Customs & Anr.
Delhi High Court · (2021) 07 DEL CK 0094
High Courts09 Jul 2021Disposed Of
Central Board Of Trustees E P F Organisation Vs B2R Technologies Pvt
Delhi High Court · (2021) 07 DEL CK 0093
Employees’ Provident Fund And Miscellaneous Provisions Act, 1952 — Section 7Q, 8B, 8C, 8D, 8E, 8F, 8G, 14B
High Courts09 Jul 2021Dismissed
Jitarani Udgata Vs Union Of India & Anr
Delhi High Court · (2021) 07 DEL CK 0077
Constitution Of India, 1950 — Article 12, 13, 31, 32, 226, 311Companies Act, 1956 — Section 25Companies Act, 2013 — Section 8
High Courts09 Jul 2021Disposed Of
Ghanshyam Das Gupta Vs Assistant Commissioner Of Income Tax, Central Circle-27, Delhi
Delhi High Court · (2021) 07 DEL CK 0064
Income Tax Act, 1961 — Section 142(1), 143(3), 153A, 156, 271(1)(c), 274
High Courts09 Jul 2021Disposed Of
SDS Infratech Private Limited Vs National Faceless Assessment Centre Delhi, New Delhi
Delhi High Court · (2021) 07 DEL CK 0063
Income Tax Act, 1961 — Section 144B(7), 144B(7)(vii), 144B(7)(viii), 144B(7)(xii)(h)
High Courts09 Jul 2021Disposed Of
Mudassir Habib Vs State Of Nct Of Delhi
Delhi High Court · (2021) 07 DEL CK 0062
Indian Penal Code, 1860 — Section 34, 120B, 147, 420, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 439