High Courts07 Jul 2021Disposed Of
NB Sub Muralidharan B Vs Union Of India & Ors.
Delhi High Court · (2021) 07 DEL CK 0053
Army Act, 1950 — Section 122
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 70 of 154
High Courts07 Jul 2021Dismissed
M/S Mangalwar Filling Station Vs Indian Oil Corporation Limited & Ors
Delhi High Court · (2021) 07 DEL CK 0050
Arbitration And Conciliation Act, 1996 — Section 34, 34(2)(b)(ii), 37
High Courts07 Jul 2021Allowed
Satprakash Meena Vs Alka Meena
Delhi High Court · (2021) 07 DEL CK 0049
Constitution Of India, 1950 — Article 13(3), 20, 25, 26, 44, 366(25)Code Of Civil Procedure, 1908 — Order 7 Rule 10, Order 7 Rule 11Hindu Marriage Act, 1955 — Section 2(2), 9, 13(1)(ia), 14
High Courts07 Jul 2021Dismissed
Nabi Alam Alias Abbas Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2021) 07 DEL CK 0043
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2(vii)(a), 2(xxiii)(a), 21, 29, 37, 50, 50(1), 50(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Jul 2021Disposed Of
Manju Rani Vs Shiv Property Dealer
Delhi High Court · (2021) 07 DEL CK 0042
High Courts07 Jul 2021Allowed
Anikit Sood & Ors. Vs State & Anr
Delhi High Court · (2021) 07 DEL CK 0035
High Courts07 Jul 2021Allowed
Bijender Lakra Vs State & Anr.
Delhi High Court · (2021) 07 DEL CK 0034
High Courts06 Jul 2021Allowed
MS MI2C Security Facilities Pvt Ltd Vs North Delhi Municipal Corporation & Ors
Delhi High Court · (2021) 07 DEL CK 0097
Constitution Of India, 1950 — Article 14
High Courts06 Jul 2021Disposed Of
Union Of India Vs Ramesh Chand
Delhi High Court · (2021) 07 DEL CK 0072
Payment Of Gratuity Act, 1972 — Section 2(e), 2(f), 3, 4
High Courts06 Jul 2021Disposed Of
Balraj Hire Purchase Pvt. Ltd Vs National Faceless Assessment Centre, Delhi & Anr
Delhi High Court · (2021) 07 DEL CK 0055
Income Tax Act, 1961 — Section 144B(7)(vii), 144B(7)(viii), 144B(7)(xii)
High Courts06 Jul 2021Disposed Of
Samsher Singh Vs Union Of India & Ors
Delhi High Court · (2021) 07 DEL CK 0052
IndoTibetan Border Police Force Rules, 1994 — Rule 28
High Courts06 Jul 2021Dismissed
Shivam Kumar Vs Union Of India & Anr.
Delhi High Court · (2021) 07 DEL CK 0051
High Courts06 Jul 2021Dismissed
UNIVABS Sleepers Pvt Ltd Vs Ministry Of Railway & Ors
Delhi High Court · (2021) 07 DEL CK 0044
Constitution Of India, 1950 — Article 14, 19, 226General Financial Rules, 2005 — Rule 1, 144, 166, 167, 173
High Courts06 Jul 2021Dismissed
Tapasya Shiksha Samiti Vs Union Of India And Ors
Delhi High Court · (2021) 07 DEL CK 0037
Constitution Of India, 1950 — Article 226Establishment of New Medical College, Opening of New of Higher Course of Study or Training and Increase of Admission Capacity by a Medical College Regulations, 2019 — Regulation 6(1)(d), 7
High Courts06 Jul 2021
Rajive Bhatia Vs Sanjay Bhatia & Ors
Delhi High Court · (2021) 07 DEL CK 0036
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 468, 471
High Courts06 Jul 2021Dismissed
GAIL (India) Limited Vs Bansal Infratech Synergies Limited
Delhi High Court · (2021) 07 DEL CK 0020
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts06 Jul 2021Disposed Of
Sikander Suleiman Loladia Vs Central Waqf Council And Ors
Delhi High Court · (2021) 07 DEL CK 0019
Waqf Act, 1995 — Section 9(4)
High Courts06 Jul 2021Allowed
Puneet Ghosh And Anr Vs North Delhi Municipal Corporation
Delhi High Court · (2021) 07 DEL CK 0018
High Courts06 Jul 2021
Asha Dass And Ors Vs Prime Road Solutions Pvt. Ltd. And Ors
Delhi High Court · (2021) 07 DEL CK 0017
Constitution Of India, 1950 — Article 21Code Of Civil Procedure, 1908 — Order 13A, Order 39 Rule 10, Order 1 Rule 10(2)Negotiable Instruments Act, 1881 — Section 138
High Courts06 Jul 2021Dismissed
Anthony Umeh Vs State
Delhi High Court · (2021) 07 DEL CK 0016
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29, 42, 50, 52, 52A(2)(a), 55, 57Foreigners Act, 1946 — Section 14