High Courts15 Jul 2021Disposed Of
Calvin Klein Trademark Trust Vs Ektarfa Garments Privatelimited, & Ors
Delhi High Court · (2021) 07 DEL CK 0107
Court Fees Act, 1870 — Section 16Code Of Civil Procedure, 1908 — Section 89
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 67 of 154
High Courts15 Jul 2021Disposed Of
Kavi Arora Vs Central Bank Of India
Delhi High Court · (2021) 07 DEL CK 0100
Constitution Of India, 1950 — Article 226
High Courts15 Jul 2021Dismissed
Pr. Commissioner Of Income Tax (Central)-3 Vs Suresh Kumar Gupta
Delhi High Court · (2021) 07 DEL CK 0099
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 147(1), 151, 151(I), 151(2), 260A, 292B
High Courts15 Jul 2021Allowed
Komal Narula Vs DMI Finance Pvt. Ltd. And Anr.
Delhi High Court · (2021) 07 DEL CK 0096
Arbitration And Conciliation Act, 1996 — Section 3, 34, 34(2)(a)(iii)Negotiable Instruments Act, 1881 — Section 138Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts15 Jul 2021Dismissed
M/S. Shanti Nath Enterprises Vs M/S. AA Enterprises
Delhi High Court · (2021) 07 DEL CK 0095
Code Of Civil Procedure, 1908 — Section 151, Order 23, Order 23 Rule 1(3), Order 7 Rule 11Partnership Act, 1932 — Section 69, 69(2)Limitation Act, 1963 — Section 14
High Courts14 Jul 2021Disposed Of
Rmsi Private Limited Vs National E-Assessment Centre, Delhi
Delhi High Court · (2021) 07 DEL CK 0138
Income Tax Act, 1961 — Section 143(3), 143(3A), 143B(3B), 144B(9)
High Courts14 Jul 2021Disposed Of
M/S Dinesh Kumar Yadav (Huf) Vs M/S Aims Sanya Developers (P) Ltd.
Delhi High Court · (2021) 07 DEL CK 0136
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts14 Jul 2021Dismissed
Sunil Sahoo Vs Anoop Kumar Jain
Delhi High Court · (2021) 07 DEL CK 0135
Code Of Civil Procedure, 1908 — Order 37, Order 5 Rule 1, Order 5 Rule 1(1), Order 8 Rule 1, Order 8 Rule 10
High Courts14 Jul 2021Dismissed
Union Of India & Anr Vs Anubhav Sharma
Delhi High Court · (2021) 07 DEL CK 0134
Constitution Of India, 1950 — Article 226
High Courts14 Jul 2021Disposed Of
Delhivery Private Limited Vs Ss Supply Chain Solutions Private Limited
Delhi High Court · (2021) 07 DEL CK 0104
Arbitration And Conciliation Act, 1996 — Section 12(5)
High Courts14 Jul 2021Allowed
Sripathi Subbaraya Manohara L/H Late Sripathi Subbaraya Gupta Vs Principal Commissoner Of Income Tax 22, N.Delhi & Anr.
Delhi High Court · (2021) 07 DEL CK 0103
Income Tax Act, 1961 — Section 144, 147, 148, 159, 271(1)(c), 271F, 274, 392B, 292BB
High Courts14 Jul 2021Disposed Of
Ramtech Consulting Vs National E Assessment Centre Additional Joint Deputy Assistant Commissioner Of Income Tax Income Tax Officer
Delhi High Court · (2021) 07 DEL CK 0102
Income Tax Act, 1961 — Section 143(3), 143(3A), 144B, 144B(1)(xvi), 144C, 144C(3)
High Courts14 Jul 2021Disposed Of
SRF Ltd Vs National Faceless Assessment Centre, Delhi & Anr.
Delhi High Court · (2021) 07 DEL CK 0101
Income Tax Act, 1961 — Section 143(3), 144B, 144B(1) (xxix), 144B(1) (xxx), 144B(1) (xxxi), 144C(1), 144C(2), 144C(3), 144C(5), 144C(13), 156
High Courts14 Jul 2021Allowed
Centre For Aviation Policy, Safety And Research CAPSR Vs Union Of India & Ors.
Delhi High Court · (2021) 07 DEL CK 0086
Constitution Of India, 1950 — Article 226
High Courts14 Jul 2021Dismissed
Umed Singh Vs State (Govt. Of Nct Of Delhi) & Anr
Delhi High Court · (2021) 07 DEL CK 0085
Indian Penal Code, 1860 — Section 307, 308, 354, 354DCode Of Criminal Procedure, 1973 — Section 82
High Courts14 Jul 2021
Niranjan Swarup Gupta & Ors Vs Bimla Devi & Ors
Delhi High Court · (2021) 07 DEL CK 0084
Code Of Civil Procedure, 1908 — Section 151, Order 20 Rule 12Evidence Act, 1872 — Section 41Specific Relief Act, 1963 — Section 34
High Courts13 Jul 2021Disposed Of
Guroonam Singh Vs Union Of India And Ors.
Delhi High Court · (2021) 07 DEL CK 0137
High Courts13 Jul 2021Disposed Of
Kavi Arora Vs Central Bank Of India
Delhi High Court · (2021) 07 DEL CK 0105
Employees' Provident Fund Appellate Tribunal (Procedure) Rules, 1997 — Rule 21Employees’ Provident Funds & Miscellaneous Provisions Act, 1952 — Section 7A, 7O
High Courts13 Jul 2021Disposed Of
Naresh Kumar Goyal Vs National Faceless Assessment Centre & Ors
Delhi High Court · (2021) 07 DEL CK 0089
Income Tax Act, 1961 — Section 143(3), 144B, 144B(7), 144B(7)(vii), 144B(7)(viii), 144B(xii)(h), 271AAC(1), 274
High Courts13 Jul 2021Disposed Of
Frost International Limited & Ors Vs Punjab National Bank
Delhi High Court · (2021) 07 DEL CK 0088
Constitution Of India, 1950 — Article 19(1)(g)Insolvency And Bankruptcy Code, 2016 — Section 29A