High Courts22 Nov 2016Dismissed
Jaiveer Srivastava Vs Union of India
Delhi High Court · (2016) 235 DLT 16
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 10 of 133
High Courts21 Nov 2016Allowed
Sanjiv Kumar Jindal Vs Anil Kumari @ Neelam
Delhi High Court · (2017) 236 DLT 1 : (2017) 1 DMC 402
Hindu Marriage Act, 1955 - Section 13(1)(ia), Section 13(1)(ib)
High Courts21 Nov 2016Disposed off
Administrator General Vs State
Delhi High Court · (2017) 237 DLT 469
Administrator Generals Act, 1963 - Section 14, Section 7, Section 9Hindu Succession Act, 1956 - Section 15(2)Succession Act, 1925 - Section 276
High Courts21 Nov 2016Disposed Off
Aresko Estates Pvt. Ltd. Vs Indira Gandhi National Centre for the Arts
Delhi High Court · (2016) 160 DRJ 387
Arbitration and Conciliation Act, 1996 - Section 34
High Courts21 Nov 2016Dismissed
Indiabulls Financial Services Ltd. Vs DCIT Circle 11(1)
Delhi High Court · (2016) 235 DLT 567
Income Tax Act, 1961 - Section 14A, Section 260A
High Courts18 Nov 2016Disposed Off
Khushal Singh Vs Registrar of Cooperative Societies
Delhi High Court · (2017) 2 ADDelhi 722 : (2016) 235 DLT 650
High Courts18 Nov 2016Disposed Off
Aura Synergy India Pvt. Ltd. Vs M/s. New Age False Ceiling Co. Pvt. Ltd.
Delhi High Court · (2016) 68 PTC 580
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts18 Nov 2016Disposed Off
Md. Ayub Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2017) 172 AIC 703 : (2017) 1 CriCC 226 : (2016) 235 DLT 159
Penal Code, 1860 (IPC) - Section 354
High Courts18 Nov 2016Dismissed
Sukhbir Singh Thr His Lrs. Vs M/s Scindia Potteries & Services Pvt. Ltd.
Delhi High Court · (2017) 2 ADDelhi 298 : (2017) 170 AIC 677 : (2016) 235 DLT 258
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts18 Nov 2016Dismissed
Tibetan Childrens Village School Vs Karma Lama
Delhi High Court · (2016) 234 DLT 625
Family Courts Act, 1984 - Section 7, Section 8Guardians and Wards Act, 1890 - Section 10, Section 11, Section 7, Section 8, Section 9Hindu Adoptions and Maintenance Act, 1956 - Section 9(4), Section 9(5)
High Courts18 Nov 2016Dismissed
Vijay Pal Singh Vs Bharat Bhushan Gulati
Delhi High Court · (2016) 10 ADDelhi 305
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Section 100Specific Relief Act, 1963 - Section 6Transfer of Property Act, 1882 - Section 106
High Courts17 Nov 2016Dismissed
Deepak Kumar Vs Office of The District and Sessions Judge (Hqs)
Delhi High Court · (2017) 161 DRJ 479 : (2017) 1 SLJ 264
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Dismissed
S.N. Singh Rathore Vs Director of Education
Delhi High Court · (2017) 1 SLJ 262
Constitution of India, 1950 - Article 226Delhi School Education Act, 1973 - Section 8(2)
High Courts17 Nov 2016Dismissed
Mahinder Pal Singh Vs The Principal Lady Shree Ram College For Women
Delhi High Court · (2017) 1 SLJ 240
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Disposed Off
Chetan Sharma Vs State
Delhi High Court · (2016) 235 DLT 25
Central Vigilance Commission Act, 2003 - Section 8Delhi Special Police Establishment Act, 1946 - Section 2, Section 3, Section 6Evidence Act, 1872 - Section 65B
High Courts17 Nov 2016Allowed
Delhi Transport Corporation Vs Pale Ram
Delhi High Court · (2016) 10 ADDelhi 229 : (2016) 234 DLT 650 : (2017) 152 FLR 32
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts16 Nov 2016Dismissed
Commissioner of Income Tax Vs M/s Nav Sansar Agro Products
Delhi High Court · (2017) 392 ITR 399
Income Tax Act, 1961 - Section 36
High Courts16 Nov 2016Dismissed
Shri Ankur Verma Vs LIC Nomura Mutual Fund Asset Management Co. Limited
Delhi High Court · (2017) 1 SLJ 252
Constitution of India, 1950 - Article 12, Article 226
High Courts16 Nov 2016Dismissed
Subhash Chandra Vs Punjab National Bank
Delhi High Court · (2017) 1 ADDelhi 42
Constitution of India, 1950 - Article 226
High Courts16 Nov 2016Disposed Off
Jaspal Singh Vs State (Govt of NCT of Delhi)
Delhi High Court · (2017) ACD 371 : (2016) 10 ADDelhi 274 : (2017) 1 NIJ 216
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 145(2)