High Courts16 Nov 2016Dismissed
Delhi Transport Corporation Vs Balbir Singh
Delhi High Court · (2016) 10 ADDelhi 193 : (2016) 235 DLT 15
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 11 of 133
High Courts16 Nov 2016Disposed Off
Shailendra Garg Vs K-7 Impex Pvt. Ltd.
Delhi High Court · (2016) 10 ADDelhi 285 : (2016) 10 ADDelhi 50 : (2017) 1 BC 327 : (2016) 235 DLT 111
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3Evidence Act, 1872 - Section 91, Section 92Negotiable Instruments Act, 1881 (NI) - Section 20, Section 87
High Courts16 Nov 2016Allowed
The Principal Commissioner of Income Tax Vs Satkar Fincap Ltd.
Delhi High Court · (2017) 393 ITR 378
Income Tax Act, 1961 - Section 132, Section 153A, Section 153C
High Courts15 Nov 2016Disposed Off
Munesh Vs Uttar Pardesh State Road Transport Corporation
Delhi High Court · (2017) 1 ACC 142 : (2017) 1 TAC 396
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts15 Nov 2016Dismissed
Praveen - Appellant @HASH State
Delhi High Court · (2016) 10 ADDelhi 1
Criminal Procedure Code, 1973 (CrPC) - Section 293Penal Code, 1860 (IPC) - Section 302
High Courts15 Nov 2016Disposed Off
Shilpa Tandon - Appellant @HASH Harish Chand Tandon and Another
Delhi High Court · (2016) 9 ADDelhi 533 : (2016) 160 DRJ 315 : (2017) 1 HLR 614 : (2017) 1 RCRCivil 304 : (2017) 1 RCRCriminal 136
Protection of Women From Domestic Violence Act, 2005 - Section 19(1)(a), Section 2(s)
High Courts15 Nov 2016Dismissed
M/s STCI Finance Limited Vs M/s Sukhmani Technologies Pvt. Ltd.
Delhi High Court · (2017) 2 ADDelhi 132 : (2016) 235 DLT 150 : (2016) 160 DRJ 332
Arbitration and Conciliation Act, 1996 - Section 16, Section 37, Section 7
High Courts15 Nov 2016Disposed Off
Ram Kumar @ Gouda Vs State of NCT of New Delhi
Delhi High Court · (2017) 1 ADDelhi 145 : (2016) 4 JCC 2717
Penal Code, 1860 (IPC) - Section 366, Section 376
High Courts11 Nov 2016Disposed Off
Union of India Vs Om Prakash
Delhi High Court · (2017) 171 AIC 646 : (2017) 236 DLT 80
Constitution of India, 1950 - Article 227Land Acquisition Act, 1894 - Section 13A, Section 19, Section 4, Section 6
High Courts11 Nov 2016Allowed
Kamaluddin Vs State
Delhi High Court · (2016) 10 ADDelhi 530 : (2017) 1 JCC 372
Arms Act, 1959 - Section 25, Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 392, Section 397
High Courts11 Nov 2016Disposed Off
Life Insurance Corporation of India Vs Krishna Murari Lal Asthana
Delhi High Court · (2016) 10 ADDelhi 600
Life Insurance Corporation Act, 1956 - Section 48
High Courts11 Nov 2016Allowed
In the matter of Mhaya Buildcon Private Limited
Delhi High Court · (2016) 235 DLT 15
Companies Act, 1956 - Section 391, Section 394
High Courts11 Nov 2016Dismissed
Jagdish Vs Panchdash Nam Juna Akhara
Delhi High Court · (2016) 10 ADDelhi 313
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts11 Nov 2016Dismissed
M/s. Tamilnadu Telecommunications Ltd. Vs Bharat Sanchar Nigam Ltd.
Delhi High Court · (2017) 2 ADDelhi 658 : (2016) 10 ADDelhi 236 : (2016) 6 ArbiLR 329 : (2016) 235 DLT 230 : (2017) 3 RAJ 406
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 56
High Courts10 Nov 2016Dismissed
Rajinder Prasad Jain Vs State (GNCTD)
Delhi High Court · (2017) 1 CriCC 801 : (2017) 236 DLT 577
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 200
High Courts10 Nov 2016Disposed Off
Hafiz Ahmad Hussain Vs State
Delhi High Court · (2017) 1 ADDelhi 109
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 324, Section 34, Section 34, Section 341, Section 506
High Courts10 Nov 2016Disposed Off
Sanjay Kumar Vs State of NCT of Delhi
Delhi High Court · (2016) 160 DRJ 298
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 498A
High Courts10 Nov 2016Allowed
Hari Chand Vs State
Delhi High Court · (2016) 235 DLT 10 : (2016) 4 JCC 2709
Penal Code, 1860 (IPC) - Section 376
High Courts10 Nov 2016Allowed
Amar Nath Jha Vs University of Delhi
Delhi High Court · (2017) 2 ADDelhi 529 : (2016) 235 DLT 99
Constitution of India, 1950 - Article 226
High Courts10 Nov 2016Dismissed
Kumar Mayank Vs Delhi Technological University
Delhi High Court · (2016) 10 ADDelhi 547 : (2016) 160 DRJ 211 : (2017) 1 SLJ 286
Constitution of India, 1950 - Article 226