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Delhi High Court judgments, 2016

2,648 judgments · page 12 of 133

High Courts10 Nov 2016Allowed

Anurag Sharma Vs Manushi Sharma

Delhi High Court · (2016) 10 ADDelhi 353 : (2017) AIRCC 332 : (2017) 2 CivCC 395 : (2016) 234 DLT 530 : (2016) 3 DMC 751

Hindu Marriage Act, 1955 - Section 13(1)(ia)
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High Courts10 Nov 2016Disposed Off

Sachin Goyal Vs State

Delhi High Court · (2016) 10 ADDelhi 344

Criminal Procedure Code, 1973 (CrPC) - Section 482, Section 482Penal Code, 1860 (IPC) - Section 34, Section 405, Section 498A
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High Courts10 Nov 2016Dismissed

Jai Karan Vs State

Delhi High Court · (2016) 10 ADDelhi 309

Criminal Procedure Code, 1973 (CrPC) - Section 482Punjab Police Rules, 1934 - Rule 23.4(3), Rule 23.9(2)
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High Courts10 Nov 2016Dismissed

Pawan Kumar Aggarwal Vs Smt. Usha Rani

Delhi High Court · (2016) 3 DCR 444 : (2016) 4 JCC 241 : (2017) 1 NIJ 612

Criminal Procedure Code, 1973 (CrPC) - Section 340, Section 397, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts09 Nov 2016Dismissed

K.S. Kardam Vs Union of India

Delhi High Court · (2017) 2 ADDelhi 262 : (2016) 235 DLT 134

Syndicate Bank Officer Employees (Discipline and Appeal) Regulations, 1976 - Regulation 6(17), Regulation 7
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High Courts09 Nov 2016Disposed Off

Eli Lilly and Company Vs Maiden Pharmaceuticals Limited

Delhi High Court · (2016) 10 ADDelhi 300 : (2017) 1 CivCC 445 : (2016) 235 DLT 381 : (2017) 161 DRJ 65

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 6Evidence Act, 1872 - Section 65-A, Section 65-BSpecific Relief Act, 1963 - Section 37, Section 38
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