High Courts11 Jul 2016Dismissed
Banshidhar Chits Vs Chandra Prakash Aggarwal
Delhi High Court · (2016) 7 ADDelhi 268 : (2016) 231 DLT 721 : (2017) 1 NIJ 119
Evidence Act, 1872 - Section 45, 65BNegotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 50 of 133
High Courts11 Jul 2016Dismissed
M/s. Prabhatam Advertising Pvt. Ltd. Vs Government of NCT of Delhi
Delhi High Court · (2016) 158 DRJ 296
High Courts11 Jul 2016Allowed
CEPCO Industries Pvt Ltd. Vs Narinder Pal Singh Chawla
Delhi High Court · (2016) AIRCC 3009 : (2016) 231 DLT 550 : (2016) 159 DRJ 133 : (2016) 2 RCRRent 639 : (2016) 2 RentLR 375
High Courts11 Jul 2016Disposed Off
Shashank Shekhar Vs Surinder Kumar Jain
Delhi High Court · (2016) 158 DRJ 459 : (2017) 1 RCRRent 39 : (2016) 2 RentLR 357
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 1 Rule 9, 100, 100Easements Act, 1882 - Section 52
High Courts11 Jul 2016Allowed
Mohd. Jamil Vs Mirajuddin
Delhi High Court · (2016) 231 DLT 736 : (2016) 159 DRJ 166
Civil Procedure Code, 1908 (CPC) - Section 100Evacuee Interest (Separation) Act, 1951 - Section 18Evidence Act, 1872 - Section 101
High Courts08 Jul 2016Dismissed
National Highways Authority of India Vs MBL Infrastructure Limited
Delhi High Court · (2016) 9 ADDelhi 201 : (2016) 4 BC 389 : (2016) 232 DLT 138 : (2017) 1 RAJ 339
Arbitration and Conciliation Act, 1996 — Section 34
High Courts08 Jul 2016Dismissed
M/s L.G. Electronics India(P) Ltd. Vs Dinesh Kalra
Delhi High Court · (2016) 232 DLT 334 : (2017) 1 RAJ 218
Arbitration and Conciliation Act, 1996 — Section 34, 7(1)(3)
High Courts08 Jul 2016Dismissed
M/s Nhai New Delhi Vs M/s Bel-TBL (Joint Venture)
Delhi High Court · (2016) 235 DLT 391
Arbitration and Conciliation Act, 1996 - Section 34
High Courts08 Jul 2016Dismissed
Hyundai Rotem Company Vs Delhi Metro Rail Corporation
Delhi High Court · (2016) 234 DLT 11
Constitution of India, 1950 - Article 226
High Courts08 Jul 2016Dismissed
Salim Khan Vs State of NCT of Delhi
Delhi High Court · (2016) 234 DLT 548
Criminal Procedure Code, 1973 (CrPC) - Section 372Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 120B, Section 302
High Courts08 Jul 2016Allowed
Anand Raghavan Vs State of Delhi
Delhi High Court · (2016) 231 DLT 596 : (2016) 3 DMC 56 : (2016) 3 HLR 264
High Courts08 Jul 2016Dismissed
Shashi Bala Vs State Govt. of NCT of Delhi
Delhi High Court · (2016) 6 ADDelhi 694 : (2016) 158 DRJ 342
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 173, 173(5), 173(6), 207, 207, 482, 91, 91Penal Code, 1860 (IPC) - Section 509
High Courts08 Jul 2016Disposed Off
Citicorp International Ltd. Vs Shiv-Vani Oil & Gas Exploration
Delhi High Court · (2016) 7 ADDelhi 629 : (2016) 232 DLT 441 : (2016) 158 DRJ 375
Civil Procedure Code, 1908 (CPC) - Order 29 Rule 1, 39(4)
High Courts08 Jul 2016Allowed
Sumer Singh Vs UOI
Delhi High Court · (2016) 7 ADDelhi 22
Constitution of India, 1950 - Article 226
High Courts08 Jul 2016Disposed Off
Indus Towers Limited Vs Sistema Shyam Teleservices Ltd.
Delhi High Court · (2016) 7 ADDelhi 418 : (2016) 158 DRJ 417 : (2017) 1 RAJ 164
High Courts08 Jul 2016Disposed Off
M/s. J.B. Overseas Vs Union of India
Delhi High Court · (2016) 158 DRJ 247 : (2016) 340 ELT 507
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 128, 17(1), 18(1)
High Courts08 Jul 2016Dismissed
Shri Anil Kapoor Vs Shri Ved Prakash Sehgal
Delhi High Court · (2016) 8 ADDelhi 238 : (2016) 231 DLT 580 : (2016) 158 DRJ 357
High Courts07 Jul 2016Allowed
Madhvi Singh Vs Pavik Lifestyle Ltd.
Delhi High Court · (2016) 232 DLT 11 : (2016) 158 DRJ 254 : (2017) 1 RCRRent 103 : (2016) 2 RentLR 201
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 115Transfer of Property Act, 1882 - Section 108(B)(j)
High Courts07 Jul 2016Disposed Off
Common Cause, A Regd. Society Vs Bahujan Samaj Party
Delhi High Court · (2016) 9 ADDelhi 501 : (2016) 231 DLT 335
High Courts07 Jul 2016Dismissed
Raghav Buildcon Private Limited Vs Union of India
Delhi High Court · (2016) 234 DLT 4 : (2016) 158 DRJ 324
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 - Section 8Banking Regulation Act, 1949 - Section 47A