High Courts12 Jul 2016Disposed Off
Putul Kumar Vs State Govt. of NCT of Delhi
Delhi High Court · (2017) 236 DLT 3
Penal Code, 1860 (IPC) - Section 302, Section 323, Section 324
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 49 of 133
High Courts12 Jul 2016Dismissed
Bharat Vs State
Delhi High Court · (2016) 10 ADDelhi 194 : (2016) 232 DLT 577
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts12 Jul 2016Disposed Off
Radhika Kapoor Vs State
Delhi High Court · (2016) 159 DRJ 437
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts12 Jul 2016Dismissed
Commissioner of Income-Tax Vs Oracle India P. LTD.
Delhi High Court · (2016) 7 ADDelhi 101 : (2016) 386 ITR 1
High Courts12 Jul 2016Disposed Off
Ashland Licensing and Intellectual Property LLC Vs Dinesh Mahajan
Delhi High Court · (2016) 231 DLT 724 : (2017) 1 MIPR 234 : (2016) 68 PTC 462 : (2016) 6 RAJ 433
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 29
High Courts12 Jul 2016Dismissed
Sadhna Gupta Vs Shish Pal
Delhi High Court · (2016) 7 ADDelhi 454
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 16 - Order 21 Rule 58(1), Order 21 Rule 58(2), Order 22 Rule 10
High Courts12 Jul 2016Disposed Off
Motilal Vora Vs Subramanian Swamy
Delhi High Court · (2017) 1 AICLR 602 : (2016) 3 CriCC 607 : (2016) CriLJ 4410 : (2016) 231 DLT 431 : (2016) 159 DRJ 399
High Courts12 Jul 2016Disposed Off
Rajesh Sondhi Vs State
Delhi High Court · (2016) 232 DLT 27
Succession Act, 1925 - Section 276, 290, 317, 321
High Courts12 Jul 2016Dismissed
Bani Singh Vs Union of India
Delhi High Court · (2016) 6 ADDelhi 733
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts12 Jul 2016Dismissed
Deepak Rai Vs State (GNCT of Delhi)
Delhi High Court · (2017) 236 DLT 1 : (2016) 3 JCC 1710
Evidence Act, 1872 - Section 118, 157, 8Penal Code, 1860 (IPC) - Section 376, 377
High Courts12 Jul 2016Allowed
Shubhi Singh Vs University of Delhi
Delhi High Court · (2016) 6 ADDelhi 761
Constitution of India, 1950 - Article 226
High Courts12 Jul 2016Dismissed
Ranjeet @ Bihari Vs State
Delhi High Court · (2016) 7 ADDelhi 190
Penal Code, 1860 (IPC) - Section 392, 397
High Courts12 Jul 2016Dismissed
Residents Welfare Association Vs UOI
Delhi High Court · (2016) 7 ADDelhi 24
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts11 Jul 2016Dismissed
Pawan Kumar Jain Vs Munshi Lal Sharma
Delhi High Court · (2016) 2 RentLR 337
Delhi Rent Control Act, 1958 - Section 13, Section 14(1)(b)(e), Section 25
High Courts11 Jul 2016Dismissed
Manjit Kaur Vs Daya Nand
Delhi High Court · (2017) 1 RCRRent 153 : (2016) 2 RentLR 157
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Rent Control Act, 1958 - Section 50
High Courts11 Jul 2016Dismissed
Devender Singh Vs National Technical Research Organisations
Delhi High Court · (2016) 233 DLT 5
Constitution of India, 1950 — Article 226
High Courts11 Jul 2016Allowed
Yashkant Singh Vs Union of India
Delhi High Court · (2016) 233 DLT 560
Constitution of India, 1950 — Article 226
High Courts11 Jul 2016Dismissed
Commissioner of Income Tax Vs Halliburton Export Inc.
Delhi High Court · (2016) 386 ITR 123
High Courts11 Jul 2016Disposed Off
Strategic Credit Capital Private Limited Vs Jaroli Vincom Private Limited
Delhi High Court · (2016) 231 DLT 658 : (2016) 159 DRJ 200
High Courts11 Jul 2016Dismissed
Bhawanjeet Singh Vs Diwan Singh
Delhi High Court · (2016) 6 ADDelhi 689 : (2016) 234 DLT 12 : (2017) 1 RCRRent 120 : (2016) 2 RentLR 405 : (2016) 2 RentLR 225
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, 100