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Delhi High Court judgments, 2016

2,648 judgments · page 133 of 133

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High Courts04 Jan 2016Dismissed

Krishna Model Secondary School and Others Vs Hoshiari Devi and Others

Delhi High Court · (2016) 226 DLT 423 : (2017) 1 SLJ 162

Industrial Disputes Act, 1947 - Section 22, Section 25-B, Section 33(2)(b)
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High Courts04 Jan 2016Dismissed

Stuti Ranjan and Others Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2016) 3 ADDelhi 621 : (2016) 226 DLT 549 : (2016) 2 SCT 268

Constitution of India, 1950 - Article 14, Article 16, Article 39(d)
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High Courts04 Jan 2016Dismissed

Deep Chand Nag Vs Union of India and Others

Delhi High Court · (2016) 01 DEL CK 0088

Constitution of India, 1950 - Article 320
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High Courts04 Jan 2016Partly Allowed

D.D.A. Vs Anant Raj Agencies and Others

Delhi High Court · (2016) 01 DEL CK 0069

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High Courts04 Jan 2016Allowed

J.M. Construction Pvt. Ltd. Vs Krishna Sachdev and Others

Delhi High Court · (2016) 01 DEL CK 0053

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 151Limitation Act, 1963 - Section 18, Section 20Specific Relief Act, 1963 - Section 31
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High Courts04 Jan 2016Dismissed

Rajendra Singh Vs UOI and Others

Delhi High Court · (2016) 01 DEL CK 0051

Constitution of India, 1950 - Article 14, Article 16
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High Courts04 Jan 2016Dismissed

Jayaswal Neco Industries Ltd. Vs Sarda Energy and Minerals Ltd. and Others

Delhi High Court · (2016) 01 DEL CK 0050

Constitution of India, 1950 - Article 226Mines and Minerals (Development and Regulation) Act, 1957 - Section 10A, Section 10A(1)
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High Courts04 Jan 2016Disposed off

Pradip Ghosh Vs State Govt of NCT

Delhi High Court · (2016) 226 DLT 12

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