High Courts05 Jan 2016Disposed off
A.P. Vs M.P.
Delhi High Court · (2016) 7 ADDelhi 134 : (2016) 1 CivCC 766 : (2016) 226 DLT 412 : (2016) 3 HLR 502
Hindu Marriage Act, 1955 - Section 13(1), Section 13(1) (ia), Section 2(i)
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 132 of 133
High Courts05 Jan 2016Dismissed
Sadhu Ram Vs MCD and Others
Delhi High Court · (2016) 2 ADDelhi 169
Constitution of India, 1950 - Article 226
High Courts05 Jan 2016Dismissed
Katari Engineers and Consultants Private Limited Vs Commissioner Vat and Others
Delhi High Court · (2016) 01 DEL CK 0156
Delhi Sales Tax Act, 1975 - Section 23, Section 24, Section 24(1), Section 24(1) (a), Section 47Delhi Value Added Tax Act, 2004 - Section 4, Section 4(2) (a) (v), Section 81
High Courts05 Jan 2016Dismissed
Jagtar Singh and Others Vs Chande Lal and Others
Delhi High Court · (2016) 01 DEL CK 0068
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts05 Jan 2016Disposed off
Churchill Brothers Sports Club Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2016) 01 DEL CK 0067
Constitution of India, 1950 - Article 32
High Courts05 Jan 2016Allowed
Hasan Vs The State and Others
Delhi High Court · (2016) 01 DEL CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
High Courts04 Jan 2016Allowed
Satish Mour Vs State
Delhi High Court · (2016) 01 DEL CK 0399
Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts04 Jan 2016Allowed
Amit Jain Vs State (NCT of Delhi)
Delhi High Court · (2016) 01 DEL CK 0398
Penal Code, 1860 (IPC) - Section 363
High Courts04 Jan 2016Allowed
Madan Singh Vs State of NCT of Delhi
Delhi High Court · (2017) 2 RCRCriminal 121
Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts04 Jan 2016Disposed off
Mohd. Ayub Vs State of NCT of Delhi
Delhi High Court · (2016) 158 AIC 760 : (2016) 1 CriCC 810 : (2016) 226 DLT 618 : (2016) 1 JCC 78 : (2016) 5 RCRCriminal 367
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii), Section 27, Section 50
High Courts04 Jan 2016Dismissed
Co-operative Co. Ltd. Vs D.T.T.D.C. and Others
Delhi High Court · (2016) 1 ADDelhi 757 : (2016) 226 DLT 400
High Courts04 Jan 2016Dismissed
Rekha Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 1 JCC 516 : (2016) 1 RajdhaniLR 102 : (2016) 5 RCRCriminal 611
Criminal Procedure Code, 1973 (CrPC) - Section 216, Section 313, Section 482Penal Code, 1860 (IPC) - Section 313, Section 406, Section 498A
High Courts04 Jan 2016Disposed off
Nitu and Others Vs The Govt. of National Capital Territory of Delhi and Others
Delhi High Court · (2016) 1 ADDelhi 471 : (2016) 226 DLT 457 : (2016) 3 JCC 1726
Constitution of India, 1950 - Article 14, Article 23Immoral Traffic (Prevention) Act, 1956 - Section 18, Section 18(1), Section 18(2), Section 18(3), Section 2, Section 2 (c), Section 2(c), Section 22, Section 23(f), Section 3, Section 3, Sec
High Courts04 Jan 2016Disposed Off
Win-Medicare Pvt. Ltd. Vs Galpha Laboratories Ltd. and Others
Delhi High Court · (2016) 226 DLT 711 : (2016) 65 PTC 506 : (2016) 4 RAJ 288
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Copyright Act, 1957 - Section 44Drugs and Cosmetics Act, 1940 - Section 17B
High Courts04 Jan 2016Allowed
Minakshi Kundu and Others Vs The State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 1 ADDelhi 716 : (2016) 1 RajdhaniLR 178 : (2016) 5 RCRCriminal 364
Criminal Procedure Code, 1973 (CrPC) - Section 145, Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 435, Section 447, Section 506
High Courts04 Jan 2016Disposed off
Jagran T.V. Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2016) 1 ADDelhi 465 : (2016) 158 AIC 763 : (2016) 226 DLT 21 : (2016) 3 JCC 1601
Cable Television Networks (Regulation) Act, 1995 - Section 20, Section 5Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 418, Section 420, Section 467, Section 468, Section 469, Section 471
High Courts04 Jan 2016Disposed off
J.C. Bamford Excavators Limited and Others Vs Bull Machines Pvt. Ltd.
Delhi High Court · (2016) 226 DLT 22 : (2016) 65 PTC 185 : (2016) 1 RajdhaniLR 117
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 6 Rule 17, Order 7 Rule 11, Order 8 Rule 1, Section 151
High Courts04 Jan 2016Disposed Off
Surinder Kaur Vs Ram Narula and Others
Delhi High Court · (2016) 5 ADDelhi 299 : (2016) 158 AIC 768 : (2016) 154 DRJ 426
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 2 Rule 2, Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 11(d)Limitation Act, 1963 - Section 17Specific Relief Act, 1963 - Section 31, Section 34
High Courts04 Jan 2016Disposed Off
Rajiv Narula and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 2 ADDelhi 150 : (2016) 226 DLT 438 : (2016) 154 DRJ 391
Constitution of India, 1950 - Article 226Easements Act, 1882 - Section 64Evidence Act, 1872 - Section 116
High Courts04 Jan 2016Disposed Off
Cartier International AG and Others Vs Gaurav Bhatia and Others
Delhi High Court · (2016) 226 DLT 662 : (2016) 1 MIPR 178 : (2016) 65 PTC 168 : (2016) 4 RAJ 237
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 2-APenal Code, 1860 (IPC) - Section 406, Section 420Trade Marks Act, 1999 - Section 135, Section 2(zg)