High Courts07 Jul 2016Dismissed
Neha Aggarwal Vs PNB Housing Finance Ltd
Delhi High Court · (2016) 158 DRJ 286
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 34
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 51 of 133
High Courts20 Jun 2016Dismissed
N.S. Kapur And Ors. Vs S.G.T.B Khalsa College And Ors
Delhi High Court · (2016) 6 ADDelhi 223 : (2016) 4 SCT 223
Constitution of India, 1950 - Article 226
High Courts20 Jun 2016Disposed Off
Sunita Bharti Vs Commandent of Army Hospital (R&R)
Delhi High Court · (2016) 6 ADDelhi 480
High Courts20 Jun 2016Disposed Off
Rusan Pharma Ltd. Vs Union of India
Delhi High Court · (2016) 7 ADDelhi 102 : (2016) 158 DRJ 451
Constitution of India, 1950 - Article 226
High Courts17 Jun 2016Disposed Off
JMC Projects (India) Ltd. Vs MRT Signals Ltd.
Delhi High Court · (2016) 6 ADDelhi 572 : (2017) 1 RAJ 284
High Courts17 Jun 2016Dismissed
Dileep Wangoo Vs Insurance Regulatory and Development Authority
Delhi High Court · (2016) 3 PLR 60
Constitution of India, 1950 - Article 226Insurance Act, 1938 - Section 644
High Courts13 Jun 2016Dismissed
Renu Sehrawat Vs Sunny Sehrawat
Delhi High Court · (2016) 233 DLT 4
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts13 Jun 2016Dismissed
R.K. Aggarwal Vs Brig Madan Lal Nassa
Delhi High Court · (2016) 6 ADDelhi 220
High Courts13 Jun 2016Dismissed
M/s Standard Fireworks Pvt. Ltd. Vs State (NCT of Delhi)
Delhi High Court · (2016) 166 AIC 595 : (2016) 231 DLT 274
High Courts13 Jun 2016Dismissed
Mayank Pathak Vs M/s Elcome Trading Company Pvt. Ltd.
Delhi High Court · (2016) 166 AIC 580 : (2016) 3 BankJ 609 : (2016) 3 CriCC 799 : (2017) 1 DCR 378 : (2016) 231 DLT 308 : (2017) 1 NIJ 305 : (2017) 1 RCRCivil 106 : (2016) 4 RCRCriminal 806
High Courts13 Jun 2016Disposed Off
Surrender Kumar Mehra Vs State
Delhi High Court · (2016) ACD 692 : (2016) 235 DLT 12
High Courts13 Jun 2016Dismissed
Munna Lal Vs Karan
Delhi High Court · (2016) 4 CivilLJ 508 : (2016) 4 Crimes 108 : (2016) 231 DLT 350 : (2016) 2 DMC 789
High Courts10 Jun 2016Disposed Off
Telefonktiebolaget LM Ericsson (Publ) Vs Lava International Ltd.
Delhi High Court · (2016) 158 DRJ 707 : (2016) 67 PTC 596 : (2017) 1 RAJ 103
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Patents Act, 1970 — Section 48
High Courts10 Jun 2016Dismissed
Sidhi Industries Vs Religare Finvest Limited
Delhi High Court · (2016) 6 ADDelhi 575 : (2017) 1 RAJ 318
High Courts10 Jun 2016Disposed Off
Tecpro Systems Limited Vs Indure Private Limited
Delhi High Court · (2016) 4 ArbiLR 228 : (2017) 1 RAJ 256
Arbitration and Conciliation Act, 1996 - Section 9
High Courts07 Jun 2016Dismissed
Mr. Mukesh Sharma Vs Mr. Roger Shashoua & Others
Delhi High Court · (2016) 3 ArbiLR 225 : (2016) 231 DLT 14 : (2016) 158 DRJ 554 : (2017) 3 RAJ 333
Arbitration and Conciliation Act, 1996 - Section 34, 47, 49
High Courts06 Jun 2016Dismissed
Sushil Kumar Vs Union of India & Others
Delhi High Court · (2016) 230 DLT 427
Constitution of India, 1950 - Article 226
High Courts06 Jun 2016Dismissed
Reckitt Benckiser (India) Pvt. Ltd. Vs Gillete India Ltd
Delhi High Court · (2016) 232 DLT 6 : (2016) 158 DRJ 694 : (2016) 67 PTC 251 : (2016) 6 RAJ 503
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 3, Order 39 Rule 4
High Courts03 Jun 2016Dismissed
Dharmender Vs State
Delhi High Court · (2016) 3 JCC 1932
Penal Code, 1860 (IPC) — Section 377, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts03 Jun 2016Allowed
Inovyn Chlor Vinyls Ltd. Vs Designated Authority
Delhi High Court · (2016) 339 ELT 539