High Courts03 Jun 2016Dismissed
M/s. Kiri Associates (P) Ltd. Vs Pramod Kumar Mittal
Delhi High Court · (2016) 4 ArbiLR 218 : (2016) 231 DLT 292 : (2016) 6 RAJ 649
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 53 of 133
High Courts03 Jun 2016Disposed Off
Chief Controlling Revenue Authority
Delhi High Court · (2016) 6 ADDelhi 417
High Courts03 Jun 2016Dismissed
Dr Ankita Chodhary Vs Guru Gobind Singh Inderprastha University
Delhi High Court · (2016) 6 ADDelhi 465 : (2016) 158 DRJ 215
High Courts03 Jun 2016Disposed Off
M/s. China Trust Commercial Bank Vs Lilliput Kidswear Ltd.
Delhi High Court · (2016) 231 DLT 277
High Courts03 Jun 2016Disposed Off
Asif Vs The State (NCT of Delhi)
Delhi High Court · (2016) 6 ADDelhi 738
Penal Code, 1860 (IPC) - Section 309, 34, 394, 397, 411
High Courts02 Jun 2016Dismissed
Deepak Khosla Vs Pramod Kumar
Delhi High Court · (2016) 3 JCC 1948
Contempt of Courts Act, 1971 — Section 10, 12
High Courts02 Jun 2016Disposed Off
Parveen and Others - Appellants @HASH Sohtas and Another
Delhi High Court · (2016) 4 ACC 1
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts02 Jun 2016Dismissed
Lindt Exports Vs Union of India
Delhi High Court · (2016) 339 ELT 529
High Courts02 Jun 2016Allowed
Sai Incorporation Vs Principal Commissioner of Customs (Import)
Delhi High Court · (2016) 338 ELT 578
High Courts02 Jun 2016Dismissed
Ester Industries Ltd. Vs Union of India
Delhi High Court · (2016) 338 ELT 246
High Courts02 Jun 2016Dismissed
Pioneer Corporation Vs Union of India
Delhi High Court · (2016) 340 ELT 63
High Courts02 Jun 2016Dismissed
Amaan Sachdev & Others Vs Fahed Abdulrahman Ali Alkhamiri & Others
Delhi High Court · (2016) 197 CompCas 1 : (2016) 231 DLT 1 : (2016) 136 SCL 245
Companies Act, 1956 - Section 235, 237, 397, 398
High Courts02 Jun 2016Disposed Off
Bajrang Fabrics Pvt. Ltd. Vs Commissioner of Vat & Anr.
Delhi High Court · (2016) 6 ADDelhi 563 : (2016) 231 DLT 114 : (2016) 157 DRJ 560
Delhi Value Added Tax Act, 2004 - Section 100, 32, 59(2), 74Delhi Value Added Tax Rules, 2005 - Rule 62(1)(vi)Income Tax Act, 1961 - Section 12, 13
High Courts02 Jun 2016Allowed
Technip Singapore PTE Ltd. Vs Director Of Income Tax & Another
Delhi High Court · (2016) 6 ADDelhi 627 : (2016) 289 CurTR 421 : (2016) 231 DLT 767 : (2016) 385 ITR 408
Income Tax Act, 1961 - Section 9(1)(vii)
High Courts02 Jun 2016Dismissed
State of NCT of Delhi Vs Sudhir Kumar @ Bunti
Delhi High Court · (2016) 6 ADDelhi 525 : (2016) 3 JCC 1480
Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Penal Code, 1860 (IPC) - Section 302, 34, 364
High Courts02 Jun 2016Disposed Off
Dharam Vir Vs State
Delhi High Court · (2016) 167 AIC 704 : (2016) 231 DLT 408 : (2016) 3 JCC 1535
Penal Code, 1860 (IPC) - Section 120B, 344, 366A, 368, 392
High Courts02 Jun 2016Allowed
M/S Foodworld Vs Indian Railway Catering & Tourism Corporation Ltd. (IRCTC)
Delhi High Court · (2016) 157 DRJ 597 : (2016) 6 RAJ 631
Arbitration and Conciliation Act, 1996 - Section 34, 37
High Courts02 Jun 2016Disposed Off
Smt. Ramo Devi Vs State
Delhi High Court · (2017) 1 ADDelhi 137 : (2016) 167 AIC 712 : (2016) 232 DLT 318 : (2016) 3 JCC 1579 : (2016) 4 RCRCriminal 740
Penal Code, 1860 (IPC) - Section 306, 34
High Courts02 Jun 2016Allowed
Inovyn Sverige AB Vs Designated Authority & Anr.
Delhi High Court · (2016) 157 DRJ 614 : (2016) 340 ELT 496
Constitution of India, 1950 - Article 226Customs Tariff Act, 1975 - Section 9A, 9B(2)
High Courts02 Jun 2016Disposed Off
Sandeep Garg Vs CBI
Delhi High Court · (2016) 4 JCC 2240
Criminal Procedure Code, 1973 (CrPC) — Section 357, 482