High Courts02 Jun 2016Allowed
Rajender Kumar @ Babban Vs State
Delhi High Court · (2016) 6 ADDelhi 305
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 54 of 133
High Courts02 Jun 2016Dismissed
Badku Vs State
Delhi High Court · (2017) ALLMRCri 37 : (2016) 2 RajdhaniLR 191 : (2016) 4 RCRCriminal 991
Protection of Children from Sexual Offences Act, 2012 - Section 10, 9(1), 9(m)
High Courts02 Jun 2016Disposed Off
Laxmi Vs Rakesh
Delhi High Court · (2016) 2 RajdhaniLR 117
Motor Vehicles Act, 1988 - Section 140, 166, 173
High Courts02 Jun 2016Disposed Off
Central Bureau of Investigation Vs Om Arora
Delhi High Court · (2016) 3 JCC 1620
Criminal Procedure Code, 1973 (CrPC) - Section 482Evidence Act, 1872 - Section 123, 124
High Courts02 Jun 2016Dismissed
Havaldar Pramod Kumar Singh Yadav Vs Geetu
Delhi High Court · (2016) 3 JCC 1623
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts01 Jun 2016Disposed Off
Nazim Vs State
Delhi High Court · (2017) 3 ADDelhi 69
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 393, Section 398
High Courts01 Jun 2016Disposed Off
The New India Assurance Company Ltd. Vs Satya Narain Sharma
Delhi High Court · (2016) 2 AnWR 629
Motor Vehicles Act, 1988 - Section 140, Section 166
High Courts01 Jun 2016Disposed Off
Dir. of Revenue Intelligence Vs Better Deal Machineries (P) Ltd.
Delhi High Court · (2016) 339 ELT 556
High Courts01 Jun 2016Disposed Off
Directorate of Revenue Intelligence Vs Gurmeet Singh Soni
Delhi High Court · (2016) 338 ELT 25
High Courts01 Jun 2016Allowed
Impexnet Logistic Vs Commissioner of Customs (General)
Delhi High Court · (2016) 338 ELT 347
High Courts01 Jun 2016Dismissed
Kunal Singh Vs C.B.I.
Delhi High Court · (2016) CriLJ 3973 : (2016) 157 DRJ 620 : (2016) 3 JCC 1473 : (2016) 2 RajdhaniLR 497 : (2016) 4 RCRCriminal 824
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120BPrevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 7
High Courts01 Jun 2016Dismissed
Rekha Vs State
Delhi High Court · (2016) 7 ADDelhi 113 : (2016) 3 JCC 1541 : (2016) 5 RCRCriminal 848
Immoral Traffic (Prevention) Act, 1956 - Section 3, 6Penal Code, 1860 (IPC) - Section 34, 342, 366A, 373
High Courts01 Jun 2016Disposed Off
Bharat Vs State (NCT of Delhi) & Ors.
Delhi High Court · (2016) 157 DRJ 580
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 279, 337
High Courts01 Jun 2016Disposed Off
Sulekha @ S. Pyarima Vs State NCT of Delhi & Ors.
Delhi High Court · (2016) 7 ADDelhi 169 : (2016) 157 DRJ 702 : (2016) 3 JCC 1626
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts01 Jun 2016Disposed Off
Gillette India Limited Vs Reckitt Benckiser (India)Pvt Ltd.
Delhi High Court · (2016) 7 ADDelhi 65 : (2016) 158 DRJ 684 : (2016) 67 PTC 13 : (2016) 6 RAJ 286
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts01 Jun 2016Disposed Off
Jain Manufacturing (India) Pvt. Ltd. Vs The Commissioner Value Added Tax
Delhi High Court · (2016) 7 ADDelhi 139
Central Sales Tax (Registration and Turnover) Rules, 1957 - Rule 12(1)Central Sales Tax Act, 1956 - Section 7(4), 8(1)(b)
High Courts01 Jun 2016Dismissed
P.P.S. Construction Company Pvt. Ltd. Vs Advance Valves Pvt Ltd
Delhi High Court · (2016) 6 ADDelhi 173 : (2016) 4 ArbiLR 196 : (2016) 6 RAJ 690
High Courts01 Jun 2016Dismissed
Narender Kumar Ahlawat Vs State (NCT of Delhi)
Delhi High Court · (2016) 3 JCC 1950 : (2016) 2 RajdhaniLR 176 : (2016) 4 RCRCriminal 989
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120-B, 147, 148, 149, 302, 307, 323, 325, 342, 365, 368, 395, 397, 452
High Courts01 Jun 2016Dismissed
Shahid Ali Vs State
Delhi High Court · (2016) 7 ADDelhi 376
Penal Code, 1860 (IPC) - Section 366Protection of Children from Sexual Offences Act, 2012 - Section 10
High Courts31 May 2016Allowed
Sanjana Sinha Vs University of Delhi
Delhi High Court · (2016) 158 DRJ 652
Indian Medical Council Act, 1956 — Section 19A, 33Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i), 2(o), 2(t), 32, 33, 39