High Courts31 May 2016Disposed Off
Surinder Mehta Vs State (Govt of NCT of Delhi)
Delhi High Court · (2016) 4 JCC 2545
Criminal Procedure Code, 1973 (CrPC) - Section 389
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 55 of 133
High Courts31 May 2016Dismissed
Commissioner of C. Ex., Delhi-II Vs Ganpati Rollings Pvt. Ltd.
Delhi High Court · (2016) 338 ELT 587
High Courts31 May 2016Allowed
Commissioner of Customs (General) Vs Atharva Global Logistics
Delhi High Court · (2016) 338 ELT 682
High Courts31 May 2016Disposed Off
Navin C. Nanda National Institute of Echo Cardiography & Cardiac Research Vs Union of India
Delhi High Court · (2016) 338 ELT 244
High Courts31 May 2016Disposed Off
Rajinder Vs State
Delhi High Court · (2016) 3 JCC 2148
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts31 May 2016Allowed
P.K. Dash, Advocate & Others Vs Bar Council of Delhi & Others
Delhi High Court · (2016) 6 ADDelhi 393 : (2016) AIR(Delhi) 135 : (2016) 230 DLT 325 : (2016) 158 DRJ 183 : (2016) 3 KLT 105
Advocates Act, 1961 - Section 34, 6(1)(d), 6(1)(i)Constitution of India, 1950 - Article 19(1)(c), 215, 226
High Courts31 May 2016Dismissed
Athar Parvez Vs Narcotics Control Bureau
Delhi High Court · (2016) 2 JCC 145
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 23, 25, 25-A, 29, 37, 9A
High Courts31 May 2016Disposed Off
Vardhman Properties Ltd. Vs Vardhman Realtech Pvt. Ltd. & Ors.
Delhi High Court · (2016) 231 DLT 535 : (2016) 158 DRJ 685 : (2016) 3 MIPR 135 : (2016) 67 PTC 24 : (2016) 6 RAJ 313
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 17, 28, 29
High Courts31 May 2016Dismissed
Sangeeta Chaturvedi Vs Manoj Chaturvedi
Delhi High Court · (2016) 158 DRJ 481 : (2016) 157 DRJ 690
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Order 7 Rule 7, 96Family Courts Act, 1984 - Section 7Hindu Marriage Act, 1955 - Section 27
High Courts31 May 2016Dismissed
M/S Acer India Pvt. Ltd. Vs Punjab National Bank & Ors.
Delhi High Court · (2016) 166 AIC 585 : (2016) 231 DLT 133
Constitution of India, 1950 - Article 226
High Courts31 May 2016Allowed
Jakir Malik Vs State
Delhi High Court · (2017) CriLJ 1713 : (2016) 231 DLT 353
High Courts31 May 2016Dismissed
Raju Yadav Vs State
Delhi High Court · (2016) 4 CriCC 355 : (2016) 3 Crimes 392
Penal Code, 1860 (IPC) - Section 376
High Courts31 May 2016Disposed Off
Phoolwati Vs State
Delhi High Court · (2016) 3 JCC 1643
Penal Code, 1860 (IPC) - Section 363, 366, 376, 376
High Courts31 May 2016Allowed
Rajender Kumar Vs State
Delhi High Court · (2016) 3 JCC 1637
Penal Code, 1860 (IPC) - Section 376, 506
High Courts30 May 2016Allowed
Dr. Rajendra Kumar Sharma Vs Union of India
Delhi High Court · (2016) 10 ADDelhi 185 : (2016) 232 DLT 326
Constitution of India, 1950 — Article 14, 226
High Courts30 May 2016Partly Allowed
Vinod Kumar and Others - Appellants @HASH State (Govt of NCT of Delhi)
Delhi High Court · (2016) CriLJ 4810
Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts30 May 2016Dismissed
Alcatel-Lucent India Ltd. Vs Designated Authority
Delhi High Court · (2016) 338 ELT 397
High Courts30 May 2016Disposed Off
Happy Overseas Vs Commissioner of Customs Export
Delhi High Court · (2016) 338 ELT 559
High Courts30 May 2016Dismissed
ABB India Limited Vs Isolux Corsan India Engineering & Construction & Others
Delhi High Court · (2016) 3 ArbiLR 388 : (2016) 6 RAJ 334
Arbitration and Conciliation Act, 1996 - Section 9