High Courts30 May 2016Dismissed
Azim Khan Vs State (Govt of NCT of Delhi)
Delhi High Court · (2016) 8 ADDelhi 226 : (2016) 4 CriCC 26 : (2016) 230 DLT 601
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 56 of 133
High Courts30 May 2016Disposed Off
Priya Hiranandani Vandervala Vs Niranjan Hiranandani and anr.
Delhi High Court · (2016) 4 ArbiLR 18 : (2016) 6 RAJ 744
Arbitration and Conciliation Act, 1996 - Section 2(1)(e), 42, 9
High Courts30 May 2016Partly Allowed
Basiullah Vs State
Delhi High Court · (2016) 230 DLT 16
Penal Code, 1860 (IPC) - Section 302
High Courts30 May 2016Dismissed
State Vs Shiv Dass @ Sandeep
Delhi High Court · (2016) 2 JCC 1335
Criminal Procedure Code, 1973 (CrPC) - Section 91
High Courts30 May 2016Allowed
Shri B.M. Sharma Vs Shri Brij Bhushan Sharan
Delhi High Court · (2016) AIR(Delhi) 193 : (2016) 231 DLT 521 : (2017) 1 RCRRent 496 : (2017) 1 RentLR 48
High Courts30 May 2016Disposed Off
Alok Awasthi Vs Union of India
Delhi High Court · (2016) 158 DRJ 212
Constitution of India, 1950 - Article 226
High Courts30 May 2016Allowed
Sunder Vs State
Delhi High Court · (2016) 3 JCC 1611
Penal Code, 1860 (IPC) - Section 376
High Courts30 May 2016Disposed Off
Bihari Mukhiya Vs State (GNCT of Delhi)
Delhi High Court · (2016) 3 JCC 1630
Penal Code, 1860 (IPC) - Section 376(2)(g)
High Courts30 May 2016Dismissed
Dr. Richa Dewan Vs Union of India
Delhi High Court · (2016) 8 ADDelhi 461 : (2016) 231 DLT 314
High Courts27 May 2016Dismissed
Commissioner of Cus. (Air Cargo Export) Vs Stupa Consulting Pvt. Ltd.
Delhi High Court · (2016) 338 ELT 560
High Courts27 May 2016Disposed Off
HH Interior and Auto Components Ltd. Vs Commissioner of C. Excise
Delhi High Court · (2016) 337 ELT 175
High Courts27 May 2016Dismissed
Commissioner of Cus. (Preventive), New Delhi Vs Savi Vision Pvt. Ltd.
Delhi High Court · (2016) 337 ELT 331
High Courts27 May 2016Dismissed
Prahlad @ Pahalad @ Pappu Vs State (NCT of Delhi)
Delhi High Court · (2016) 3 JCC 2143
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts27 May 2016Dismissed
Commissioner of Customs (Air Cargo Export) Vs Hotel Excelsior Ltd.
Delhi High Court · (2016) 336 ELT 595
High Courts27 May 2016Dismissed
Sunil Kumar Vs State (NCT of Delhi)
Delhi High Court · (2016) 2 JCC 1406
Penal Code, 1860 (IPC) - Section 307
High Courts27 May 2016Dismissed
State Vs Prem Chand and Ors.
Delhi High Court · (2016) 166 AIC 563 : (2016) 4 CriCC 782 : (2016) 231 DLT 204 : (2016) 2 DMC 768
Penal Code, 1860 (IPC) - Section 498A
High Courts27 May 2016Dismissed
KB Vs SS
Delhi High Court · (2016) 4 CivCC 211 : (2016) 231 DLT 443 : (2016) 2 DMC 737 : (2016) 3 HLR 21
High Courts26 May 2016Allowed
R.S. Windlass & Sons Vs Union of India
Delhi High Court · (2016) 338 ELT 34
High Courts26 May 2016Dismissed
Kanwar Singh Vs State & Another
Delhi High Court · (2016) 2 JCC 1334
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 279, 304A
High Courts26 May 2016Allowed
Ritesh Kumar Murti Vs State (GNCT of Delhi)
Delhi High Court · (2016) 2 JCC 1317
Criminal Procedure Code, 1973 (CrPC) - Section 311