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Delhi High Court judgments, 2016

2,648 judgments · page 58 of 133

High Courts24 May 2016Disposed Off

Meenu Tomar Vs Registrar, Cooperative Societies & Others

Delhi High Court · (2016) 230 DLT 479

Constitution Of India, 1950 — Article 226, 366(29A)(d)Delhi Cooperative Societies Act, 1972 — Section 28, 30, 31, 32, 33, 39, 60, 66, 70, 71, 84, 88, 104, 105(a), 105, 110, 112, 114, 115, 116Delhi Cooperative Societies Rules, 2007 — Rule 1, 2, 2(1)(e), 2(1)(k), 3, 4, 36, 98(2), 124, 124(2), 124(3), 124(4), 125(5), 151
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High Courts24 May 2016Disposed Off

BSES Yamuna Power Ltd. & Others Vs Mahender Kumar

Delhi High Court · (2016) 7 ADDelhi 695 : (2016) 3 CLR 183 : (2016) 230 DLT 15 : (2016) 150 FLR 378 : (2016) LabLR 759 : (2016) 4 LLN 363

Civil Procedure Code, 1908 (CPC) - Section 9Industrial Disputes Act, 1947 - Section 2
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High Courts24 May 2016Allowed

Beerbali Vs State

Delhi High Court · (2016) 7 ADDelhi 163 : (2016) 4 JCC 2629

Penal Code, 1860 (IPC) - Section 376
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High Courts23 May 2016Allowed

Yogesh Mehra Vs Amit Aggarwal

Delhi High Court · (2017) 1 ADDelhi 155 : (2017) AIR(Delhi) 39 : (2016) 4 BC 136 : (2016) 3 DCR 584 : (2016) 232 DLT 189

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)Negotiable Instruments Act, 1881 (NI) — Section 5, 87
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High Courts23 May 2016Disposed Off

Unlimited Nutrition Pvt. Ltd. Vs Commissioner of Customs

Delhi High Court · (2016) 338 ELT 398

Food Safety And Standards Act, 2006 — Section 2(1)(j), 2(1)(k), 16(1), 16(5), 18, 22, 47, 89, 92, 93Customs Act, 1962 — Section 111(d), 111(m), 112, 125Food Safety And Standards (Licensing And Registration Of Food Businesses) Regulations, 2011 — Regulation 2.12.1, 2.2.2(6), 2.2.2(8), 2.2.2(9), 2.2.2(8), 2.3.1(ii)
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High Courts23 May 2016Allowed

ACJ Vs RJ

Delhi High Court · (2016) 7 ADDelhi 119 : (2016) 3 CivCC 802 : (2016) 230 DLT 749 : (2016) 2 DMC 562 : (2016) 157 DRJ 515 : (2016) 3 HLR 451

Evidence Act, 1872 - Section 3Hindu Marriage Act, 1955 - Section 13(1)(ia)
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High Courts20 May 2016Disposed Off

Raju Kumar Singh Vs State

Delhi High Court · (2016) 2 JCC 1402

Penal Code, 1860 (IPC) - Section 342Protection of Children from Sexual Offences Act, 2012 - Section 10, 12
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