High Courts20 May 2016Disposed Off
Desh Raj Singh Gautam Vs Sunil Kumar
Delhi High Court · (2016) 3 PLR 57
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 59 of 133
High Courts20 May 2016Disposed Off
Bajaj Allianz General Vs Narender Singh
Delhi High Court · (2016) 3 PLR 58
Motor Vehicles Act, 1988 - Section 140, 166
High Courts19 May 2016Disposed Off
Rajeshwar Rawat @ Rajesh Rawat Vs State Bank of India
Delhi High Court · (2016) 158 DRJ 597
Contract Act, 1872 — Section 70Public Provident Fund Act, 1968 — Section 12, 3
High Courts19 May 2016Allowed
Ved Prakash Vs State (Govt of NCT of Delhi)
Delhi High Court · (2016) 3 DMC 212
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts19 May 2016Disposed Off
Ebiz.Com Pvt. Ltd. Vs Union of India
Delhi High Court · (2016) 338 ELT 562
High Courts19 May 2016Allowed
Suresh Chand Garg Vs Chief Secretary, Government of NCT of Delhi and Another
Delhi High Court · (2016) 230 DLT 580
Constitution of India, 1950 - Article 226
High Courts19 May 2016Dismissed
Telecom Regulatory Authority of India Vs Dinesh Singh Dhanik and Others
Delhi High Court · (2016) 10 ADDelhi 66 : (2016) 230 DLT 296
High Courts19 May 2016Allowed
Rahisuddin Vs State
Delhi High Court · (2016) 233 DLT 2 : (2016) 157 DRJ 372
Penal Code, 1860 (IPC) - Section 302
High Courts19 May 2016Disposed Off
Mangal Singh Vs State (Govt of NCT) Delhi
Delhi High Court · (2016) 157 DRJ 301
Penal Code, 1860 (IPC) - Section 307, 34
High Courts19 May 2016Partly Allowed
Prem Lata Vs State of NCT of Delhi
Delhi High Court · (2016) 6 ADDelhi 704 : (2016) 157 DRJ 362
Penal Code, 1860 (IPC) - Section 304B, 34, 498A
High Courts19 May 2016Disposed Off
Shriram General Insurance Co Ltd. Vs Shafiq Ahmad
Delhi High Court · (2016) 3 PLR 55
Motor Vehicles Act, 1988 - Section 140, 166
High Courts18 May 2016Dismissed
Mithlesh Kumar Vs Union of India
Delhi High Court · (2017) 2 ADDelhi 92
Constitution of India, 1950 - Article 226CRPF Rules - Rule 27(cc)(ii)
High Courts18 May 2016Disposed Off
M/s Trans Asian Industries Expositions Pvt. Ltd. Vs M/s G.S. Berar & Co. Pvt. Ltd.
Delhi High Court · (2016) 158 DRJ 629
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts18 May 2016Disposed Off
Munna Vs State
Delhi High Court · (2016) 8 ADDelhi 118
Penal Code, 1860 (IPC) — Section 363, 376
High Courts18 May 2016Disposed Off
Amitabh Kumar Shahi Vs State Govt of NCT Delhi
Delhi High Court · (2016) 3 DMC 515 : (2017) 1 HLR 115
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 May 2016Dismissed
Ajanta Transistor Clock Manufacturing Co. & Others Vs Ajanta Limited & Another
Delhi High Court · (2016) 3 ArbiLR 281 : (2016) 160 DRJ 366 : (2016) 68 PTC 441 : (2016) 6 RAJ 185
Arbitration and Conciliation Act, 1996 - Section 34
High Courts18 May 2016Disposed Off
Constable Mani Ram Gajraj Vs Union of India and Others
Delhi High Court · (2016) 5 ADDelhi 345 : (2016) 3 SCT 508
Central Reserve Police Force Rules, 1955 - Rule 27cc(ii)
High Courts18 May 2016Disposed Off
Amit Kumar and Others Vs Union of India and Others
Delhi High Court · (2016) 230 DLT 567
Constitution of India, 1950 - Article 226
High Courts18 May 2016Disposed Off
Bhola Ram Patel Vs New Delhi Municipal Council & Anr.
Delhi High Court · (2016) AIRCC 3190 : (2016) 157 DRJ 584
Constitution of India, 1950 - Article 19(1)(g)Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2016 - Rule 12, 13Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act,
High Courts18 May 2016Disposed Off
Pfizer Products India Private Limited & Anr. Vs Union of India
Delhi High Court · (2016) 157 DRJ 355 : (2016) 3 PLR 46
Drugs and Cosmetics Rules, 1945 - Rule 96(1)(vii)