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Delhi High Court judgments, 2016

2,648 judgments · page 60 of 133

High Courts18 May 2016Disposed Off

Vijayan Vs Harinder Kaur

Delhi High Court · (2016) 7 ADDelhi 81 : (2016) 165 AIC 541 : (2016) 3 CivCC 368 : (2016) 230 DLT 545 : (2016) 2 RCRRent 175 : (2016) 2 RentLR 119

Civil Procedure Code, 1908 (CPC) - Section 11Delhi Rent Control Act, 1958 - Section 14Transfer of Property Act, 1882 - Section 111
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High Courts18 May 2016Dismissed

DDA Vs Shalini Kanwar

Delhi High Court · (2016) 4 CriCC 368 : (2016) 3 PLR 42

Criminal Procedure Code, 1973 (CrPC) - Section 372, 378
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High Courts18 May 2016Disposed Off

Rajeev Bhalla Vs State

Delhi High Court · (2016) 4 CriCC 298 : (2016) 3 PLR 51

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 498A
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High Courts17 May 2016Allowed

Krishna Sobti Vs State

Delhi High Court · (2016) 165 AIC 526 : (2016) 230 DLT 632 : (2016) 158 DRJ 515

Succession Act, 1925 - Section 213, 370, 372
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High Courts17 May 2016Dismissed

Parbhati Devi & Others Vs State

Delhi High Court · (2016) 8 ADDelhi 620 : (2016) 165 AIC 564 : (2016) 3 CriCC 301 : (2016) 4 Crimes 138 : (2016) 230 DLT 227 : (2016) 2 DMC 481

Penal Code, 1860 (IPC) - Section 302, 34, 498A
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