High Courts17 May 2016Dismissed
Sarabjeet Singh Vs Anup Sharma
Delhi High Court · (2016) 4 CivCC 524 : (2016) 231 DLT 414 : (2016) 158 DRJ 610
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 61 of 133
High Courts17 May 2016Disposed Off
Raju Kumar Verma @ Raju Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2016) 7 ADDelhi 364 : (2016) 3 Crimes 455
Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts17 May 2016Disposed Off
Ali Mohmmad Khan Vs Pinki
Delhi High Court · (2016) 3 PLR 33
Motor Vehicles Act, 1988 - Section 166
High Courts17 May 2016Disposed off
Shalu Nigam and Anr. Vs The Regional Passport Officer & Anr.
Delhi High Court · (2016) 6 ADDelhi 3 : (2016) 165 AIC 548 : (2016) AIR(Delhi) 130 : (2016) 230 DLT 473 : (2016) 3 KLT 103 : (2017) 2 RCRCivil 436
Passports Act, 1967 — Section 5, 6
High Courts16 May 2016Disposed Off
Adobe Systems Incorporated Vs Assistant Director of Income Tax
Delhi High Court · (2017) 292 CurTR 407
Income Tax Act, 1961 - Section 147
High Courts16 May 2016Disposed off
Sajjan Singh Vs State
Delhi High Court · (2017) 2 ADDelhi 326
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 354, Section 376
High Courts16 May 2016Disposed Off
Delhi Transport Corporation Vs Om Prakash Sharma
Delhi High Court · (2016) 158 DRJ 503
Central Civil Services (Pension) Rules, 1972 — Rule 29, 30
High Courts16 May 2016Dismissed
Commissioner of Wealth Tax Vs Mohan Exports India P. Ltd
Delhi High Court · (2016) 387 ITR 252
Income Tax Act, 1961 — Section 22Wealth Tax Act, 1957 — Section 2(m)
High Courts16 May 2016Disposed Off
Telefonktiebolaget Lm Ericsson(Publ) - Plaintiff @HASH Lava International Ltd. - Defendant
Delhi High Court · (2016) 68 PTC 427
High Courts16 May 2016Allowed
Santosh Malik Vs Delhi Development Authority
Delhi High Court · (2016) 234 DLT 10
Constitution of India, 1950 - Article 226
High Courts16 May 2016Disposed Off
National Insurance Company Vs Ram Shri
Delhi High Court · (2016) AAC 2002 : (2017) 1 ALLMR 54
Motor Vehicles Act, 1988 — Section 163A, 166, 168
High Courts16 May 2016Dismissed
Haridwar Parsad Singh @ H.P. Singh Vs State
Delhi High Court · (2016) 8 ADDelhi 446
Penal Code, 1860 (IPC) — Section 146
High Courts16 May 2016Allowed
Conclave Pharma Pvt Ltd. Vs Govt of NCT of Delhi & Another
Delhi High Court · (2016) 230 DLT 405
Constitution of India, 1950 - Article 226
High Courts16 May 2016Disposed Off
Vikas Yadav Vs State NCT of Delhi
Delhi High Court · (2016) 9 ADDelhi 153 : (2016) 232 DLT 127 : (2016) 2 JCC 1347
Constitution Of India, 1950 — Article 72, 136, 142, 161, 226, 262(2)Government Of India Act, 1935 — Section 209(3), 295(2)Code Of Criminal Procedure, 1908 — Section 401, 426, 432
High Courts16 May 2016Disposed Off
Priya Desh Gupta Vs Deputy Commissioner Of Income Tax
Delhi High Court · (2016) 385 ITR 452
Income Tax Act, 1961 - Section 148
High Courts16 May 2016Disposed Off
Dilbagh Singh & Anr. Vs State NCT of Delhi & Anr.
Delhi High Court · (2016) 5 ADDelhi 714
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 451, 506
High Courts16 May 2016Disposed Off
Mohd. Anis & Another Vs State of NCT of Delhi & Others
Delhi High Court · (2016) 2 DMC 8 : (2016) 4 RCRCivil 535
Constitution of India, 1950 - Article 226
High Courts16 May 2016Allowed
Delhi Metro Corporation Ltd. Vs M/s.Maruti Electricals & Another
Delhi High Court · (2016) 5 ADDelhi 708 : (2016) 165 AIC 554 : (2016) 3 CivCC 498 : (2016) 230 DLT 354
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Land Acquisition Act, 1894 - Section 17, 5A
High Courts16 May 2016Allowed
Bharat Singh (Deceased) Vs Union of India
Delhi High Court · (2016) 7 ADDelhi 320 : (2016) 231 DLT 20
High Courts16 May 2016Dismissed
Bhola Rishi Vs State of NCT of Delhi
Delhi High Court · (2016) 6 ADDelhi 364