High Courts16 May 2016Dismissed
Jyoti Sawroop Arora Vs Competition Commission of India
Delhi High Court · (2016) 3 CPJ 49 : (2016) 231 DLT 396 : (2016) 136 SCL 486
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 62 of 133
High Courts16 May 2016Disposed Off
Ajay Kumar Vs State NCT of Delhi
Delhi High Court · (2016) 6 ADDelhi 543
High Courts16 May 2016Allowed
In the matter of The Companies Act, 1956 & the Companies Act, 2013 and Bright Lifecare Private Limited
Delhi High Court · (2016) 3 PLR 29
Companies (Court) Rules, 1959 - Rule 67, 87Companies Act, 1956 - Section 100, 103, 391(2), 394
High Courts16 May 2016Disposed Off
Sandeep Nehra Vs State Through Govt of NCT of Delhi
Delhi High Court · (2016) 7 ADDelhi 25
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 279, 323, 34
High Courts13 May 2016Dismissed
Balaji Action Buildwell Vs Union of India
Delhi High Court · (2016) 337 ELT 166
High Courts13 May 2016Dismissed
Principal Commissioner of Income Tax Vs Nilkanth Concast Pvt. Ltd.
Delhi High Court · (2016) 387 ITR 568
Income Tax Act, 1961 — Section 142(2A), 142(2C)
High Courts13 May 2016Disposed Off
LS Cable & System Limited, Korea Through Mr. Jeong Suk Lee Vs The Commissioner of Income Tax - II & Another
Delhi High Court · (2016) 385 ITR 99
High Courts13 May 2016Dismissed
Bismillah Vs State
Delhi High Court · (2016) 7 ADDelhi 501 : (2016) 230 DLT 2
Penal Code, 1860 (IPC) - Section 364A
High Courts13 May 2016Allowed
Swaraj Kishore Arora Vs Indian Bank and Others
Delhi High Court · (2016) 230 DLT 269 : (2016) 157 DRJ 420 : (2016) 136 SCL 108
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Income Tax Act, 1961 - Rule 4, 11Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 25, 29, 30
High Courts13 May 2016Dismissed
Commissioner of Income Tax Vs Herbalife International India Pvt. Ltd.
Delhi High Court · (2016) 6 ADDelhi 659 : (2016) 286 CurTR 372 : (2016) 384 ITR 276
Income Tax Act, 1961 - Section 37, 40, 90
High Courts13 May 2016Disposed Off
Chetan Malhotra Vs Lala Ram
Delhi High Court · (2016) 2 ACC 896 : (2016) 8 ADDelhi 415 : (2017) 1 AnWR 68
Motor Vehicles Act, 1988 - Section 166, 167, 173
High Courts13 May 2016Disposed Off
Satish Kumar Vs State
Delhi High Court · (2016) 6 ADDelhi 37
Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 299, 300, 302, 304
High Courts13 May 2016Allowed
Commissioner of Income Tax Vs M/s Salora International Ltd.
Delhi High Court · (2016) 6 ADDelhi 352 : (2016) 386 ITR 580
High Courts13 May 2016Disposed Off
Abhey Singh Vs State
Delhi High Court · (2016) 6 ADDelhi 754 : (2016) 3 CriCC 144 : (2016) 230 DLT 206 : (2016) 157 DRJ 233 : (2016) 5 RCRCriminal 717
Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 May 2016Dismissed
Sunil Gupta Vs State
Delhi High Court · (2016) 7 ADDelhi 279
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts13 May 2016Dismissed
Upender Kumar Vs Commissioner of Police, Police Headquarter
Delhi High Court · (2016) 6 ADDelhi 257
High Courts12 May 2016Partly Allowed
Jahangir Khan Vs State (NCT of Delhi)
Delhi High Court · (2016) 233 DLT 1
Arms Act, 1959 — Section 25, 27, 54, 59Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 452
High Courts12 May 2016Dismissed
Perpetuuiti Technosoft Service Pvt. Ltd. Vs Sanovi Technologies (India) Pvt. Ltd. & Another
Delhi High Court · (2016) 158 DRJ 691 : (2016) 67 PTC 218
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A
High Courts12 May 2016Disposed Off
Microsoft Corporation & Ors. Vs S.B. Mandava
Delhi High Court · (2016) 6 ADDelhi 687 : (2016) 158 DRJ 693 : (2016) 67 PTC 230 : (2016) 5 RAJ 537
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts12 May 2016Dismissed
World Book Company (P) Ltd. Vs World Book Inc and Another
Delhi High Court · (2016) 10 ADDelhi 30 : (2016) 230 DLT 597 : (2016) 158 DRJ 352 : (2016) 3 PLR 26 : (2016) 68 PTC 137 : (2016) 6 RAJ 92
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2