High Courts11 May 2016Dismissed
Commissioner Of Income Tax Vs Amar Ujala Publication Ltd.
Delhi High Court · (2016) 6 ADDelhi 765 : (2016) 231 DLT 225 : (2016) 385 ITR 54
Income Tax Act, 1961 - Section 36(L)(iii), 37(1), 57(iii)
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 64 of 133
High Courts11 May 2016Disposed Off
HSIL Ltd. Vs Oracle Ceramic
Delhi High Court · (2016) 8 ADDelhi 750 : (2016) 4 CivCC 697 : (2016) 231 DLT 187 : (2016) 66 PTC 511
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10Trade Marks Act, 1999 - Section 134
High Courts11 May 2016Dismissed
North Delhi Municipal Corporation Vs Onika Mehrotra
Delhi High Court · (2016) 6 ADDelhi 442
High Courts11 May 2016Dismissed
Agarwal Tracom Pvt Ltd Vs Punjab National Bank and Others
Delhi High Court · (2016) 6 ADDelhi 593 : (2017) 1 BC 742 : (2017) 2 DCR 32 : (2016) 230 DLT 218 : (2017) 1 DRTC 797
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17(1), 34
High Courts11 May 2016Dismissed
NHPC Limited Vs JV of Jaiprakash Associates Ltd. & Ncc Tunnelling As (India)
Delhi High Court · (2016) 3 ArbiLR 123 : (2016) 6 RAJ 593
Arbitration and Conciliation Act, 1996 — Section 16(5), 34(2)(a), 37(2)(a)
High Courts11 May 2016Disposed Off
United India Ins Co. Ltd. Vs Rakhi Sharma
Delhi High Court · (2017) 3 ADDelhi 499
High Courts10 May 2016Disposed Off
Ramesh Dutt Salwan Vs Shiv Dutt Salwan
Delhi High Court · (2016) 158 DRJ 601
Partition Act, 1893 — Section 2, 3
High Courts10 May 2016Disposed Off
DRI - Petitioner @HASH Khursheed Alam and Another
Delhi High Court · (2016) 233 DLT 15 : (2016) 344 ELT 105
Customs Act, 1962 - Section 111, Section 137
High Courts10 May 2016Dismissed
Bijender Singh @ Raju Parcha Vs State (Govt of NCT Delhi)
Delhi High Court · (2016) 3 JCC 2116
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 420, 427, 448, 468, 471, 506, 511
High Courts10 May 2016Disposed Off
Union of India and Others Vs Sandip Kumar Roy and Others
Delhi High Court · (2016) 9 ADDelhi 554 : (2016) 230 DLT 463
Ministry of Mines Central Geological Survey Group-A Rules, 2010 - Rule 13, 8
High Courts10 May 2016Dismissed
Jasmohan Singh & Ors. Vs Dr. Jang Bahadur Singh & Ors.
Delhi High Court · (2016) 157 DRJ 293
High Courts10 May 2016Disposed Off
Shri Balendu Lohiya & Ors. Vs Union of India & Ors.
Delhi High Court · (2016) 157 DRJ 570
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11 (2)Land Acquisition Act, 1894 - Section 31(3), 48
High Courts10 May 2016Disposed Off
United India Insurance Co. Ltd. Vs Dhan Devi
Delhi High Court · (2017) 1 ACC 314 : (2016) 4 TAC 851
Motor Vehicles Act, 1988 - Section 166, Section 168
High Courts10 May 2016Dismissed
Kulbir Singh Chandhok & Another Vs Amardeep Singh Chandhok & Others
Delhi High Court · (2016) 157 DRJ 112
High Courts10 May 2016Dismissed
Brig A.K. Bhutani (Retd.) Vs M/s. Central Warehousing Corporation
Delhi High Court · (2016) 231 DLT 22
High Courts10 May 2016Allowed
Gita Saran Singh Vs Sabita Oberoi and Anr.
Delhi High Court · (2016) 166 AIC 583 : (2016) 4 CivCC 193 : (2016) 231 DLT 150
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, 96
High Courts10 May 2016Dismissed
Dashrath Singh Vs Andhra Bank and Others
Delhi High Court · (2016) 2 CLR 401 : (2016) 150 FLR 540 : (2016) LabLR 687 : (2016) 3 LLJ 624
Constitution of India, 1950 — Article 226
High Courts10 May 2016Disposed Off
N Block Welfare Association Vs MCD
Delhi High Court · (2016) 158 DRJ 278
Constitution of India, 1950 - Article 226
High Courts09 May 2016Disposed Off
Jagmohan Singh Sahni Vs State
Delhi High Court · (2017) 1 JCC 327
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 420
High Courts09 May 2016Disposed Off
Naresh - Petitioner @HASH State
Delhi High Court · (2016) 4 JCC 2294
Criminal Procedure Code, 1973 (CrPC) - Section 4