High Courts06 May 2016Disposed Off
Ramandeep Singh Vs State (NCT of Delhi)
Delhi High Court · (2016) 05 DEL CK 0277
Penal Code, 1860 (IPC) - Section 363
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 66 of 133
High Courts06 May 2016Dismissed
Harsha Kaithwas - Petitioner @HASH Union of India and Another
Delhi High Court · (2016) 233 DLT 14
Constitution of India, 1950 - Article 226
High Courts06 May 2016Allowed
M.F. Rings & Bearing Races Ltd. Vs Commissioner of Customs
Delhi High Court · (2016) 337 ELT 17
High Courts06 May 2016Dismissed
S.K. Metal & Co. Vs Commissioner of Customs
Delhi High Court · (2016) 338 ELT 383
High Courts06 May 2016Dismissed
Angoori Devi & Another Vs State
Delhi High Court · (2016) 6 ADDelhi 576 : (2016) 3 CriCC 472 : (2016) 230 DLT 251 : (2016) 2 DMC 614
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, 34, 498A
High Courts06 May 2016Allowed
Madan Gopal Singhal Vs State
Delhi High Court · (2016) 231 DLT 43
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7, 8
High Courts06 May 2016Disposed Off
Anita @ Ruby Vs State NCT of Delhi
Delhi High Court · (2016) 2 JCC 146 : (2016) 5 RCRCriminal 815
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c)
High Courts06 May 2016Dismissed
Sagar Gambhir Vs Shri Sukhdev Singh Gambhir and Anr.
Delhi High Court · (2016) 3 CivCC 610 : (2016) 231 DLT 247 : (2016) 159 DRJ 718
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4, Order 7 Rule 11
High Courts06 May 2016Disposed Off
Hero Eco Tech Ltd. & Ors. Vs Hero Cycles Ltd. & Anr.
Delhi High Court · (2016) 4 ArbiLR 86 : (2016) 158 DRJ 692 : (2016) 67 PTC 221 : (2016) 6 RAJ 10
Arbitration and Conciliation Act, 1996 - Section 9
High Courts06 May 2016Disposed Off
Simplex Infrastructures Ltd. Vs Union of India
Delhi High Court · (2016) 336 ELT 385
High Courts06 May 2016Disposed Off
Ram Avtar Vs State (Nct of Delhi)
Delhi High Court · (2016) 3 JCC 1847
Penal Code, 1860 (IPC) - Section 376(2)(g)
High Courts06 May 2016Dismissed
The Principal Commissioner of Income Tax-18 Vs MS. Lata Jain
Delhi High Court · (2016) 384 ITR 543
Income Tax Act, 1961 — Section 153A
High Courts05 May 2016Disposed Off
Kiran Jain & Others Vs North Delhi Municipal Corporation and Others
Delhi High Court · (2016) 6 ADDelhi 714 : (2016) 230 DLT 318
Constitution of India, 1950 - Article 226
High Courts05 May 2016Allowed
Dharam Kaur Vs Narender
Delhi High Court · (2016) 6 ADDelhi 747 : (2016) 165 AIC 559 : (2016) 3 CivCC 291 : (2016) 4 CivilLJ 86 : (2016) 230 DLT 539 : (2016) 2 DMC 529 : (2016) 158 DRJ 233 : (2016) 3 HLR 557
Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(ib)
High Courts05 May 2016Dismissed
British Springs Co. and Another Vs Motilal Banarsi Dass
Delhi High Court · (2016) 6 ADDelhi 727 : (2016) 230 DLT 679
Delhi Rent Control Act, 1958 - Section 14(1)(e), 25B
High Courts05 May 2016Dismissed
Vikas Luthra Vs M.C.D. and Ors.
Delhi High Court · (2016) 157 DRJ 463
Constitution of India, 1950 - Article 226
High Courts05 May 2016Disposed Off
Mrs. Saroj Salkan Vs Mrs. Huma Singh and Ors.
Delhi High Court · (2016) 157 DRJ 388
Benami Transactions (Prohibition) Act, 1988 - Section 4(1)Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 1Hindu Succession Act, 1956 - Section 8
High Courts05 May 2016Dismissed
Ashok Kumar Sharma Vs Jai Kumar Aggarwal
Delhi High Court · (2016) 3 PLR 15 : (2016) 2 PLR 47 : (2016) 2 RCRRent 163
High Courts05 May 2016Dismissed
J.D. Tytler Nursery School Vs Amarjeet Kaur
Delhi High Court · (2016) AIRCC 2265 : (2016) 2 RCRRent 443 : (2016) 2 RentLR 265
High Courts04 May 2016Disposed Off
Unitech Holdings Limited - Petitioner @HASH Deputy Commissioner of Income Tax
Delhi High Court · (2016) 290 CurTR 201
Income Tax Act, 1961 - Section 28(iv)