High Courts04 May 2016Disposed Off
Roger Samion Vs Rashida Begum
Delhi High Court · (2017) 1 RCRRent 123 : (2016) 2 RentLR 190
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 67 of 133
High Courts04 May 2016Dismissed
Mr Sanjay Gambhir Vs M/s Beekman Helix India Consulting Pvt Ltd
Delhi High Court · (2016) 8 ADDelhi 287
High Courts04 May 2016Allowed
Narender @ Nikhil Vs State (NCT of Delhi)
Delhi High Court · (2016) 2 JCC 1354
Penal Code, 1860 (IPC) - Section 376, 420
High Courts04 May 2016Disposed Off
Daulat @ Kalia Vs State NCT of Delhi
Delhi High Court · (2016) 2 JCC 1393
Arms Act, 1959 - Section 25, 27Penal Code, 1860 (IPC) - Section 307
High Courts04 May 2016Allowed
Union Of India and Another Vs Mohinder Pratap Soni & Others
Delhi High Court · (2016) 6 ADDelhi 611 : (2016) 157 DRJ 221
High Courts04 May 2016Dismissed
Ishwari Vs Delhi Subordinate Services Selection Board and Others
Delhi High Court · (2016) 230 DLT 5 : (2017) 1 ESC 98
Constitution of India, 1950 - Article 226
High Courts04 May 2016Disposed Off
Commissioner of Income Tax Vs BDR Builders & Developers Ltd.
Delhi High Court · (2016) 385 ITR 111
Income Tax Act, 1961 - Section 245H(1)
High Courts04 May 2016Dismissed
Shree Chand Vs Paradise Construction
Delhi High Court · (2016) 6 ADDelhi 73
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 May 2016Dismissed
Kanika Grover and Ors. Vs University of Delhi
Delhi High Court · (2016) 5 ADDelhi 718
Constitution of India, 1950 - Article 226
High Courts04 May 2016Allowed
Gauri Shankar Vs State
Delhi High Court · (2016) 7 ADDelhi 219
Evidence Act, 1872 - Section 32(1)
High Courts04 May 2016Allowed
M/s Nortel Networks India International Inc. Vs The Director of Income Tax -I
Delhi High Court · (2016) 7 ADDelhi 291 : (2016) 288 CurTR 283 : (2016) 386 ITR 353
High Courts04 May 2016Dismissed
Central Coafields Ltd. Vs Anil Rubber Mills Pvt Ltd and another.
Delhi High Court · (2016) 8 ADDelhi 154 : (2016) 5 ArbiLR 44 : (2016) 3 PLR 13 : (2016) 2 PLR 45 : (2017) 1 RAJ 520
Arbitration and Conciliation Act, 1996 — Section 34
High Courts03 May 2016Dismissed
Ravi Kumar Garg Vs Seema Gupta
Delhi High Court · (2016) 2 RCRRent 355
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts03 May 2016Disposed Off
Union of India Vs Anil Chanana
Delhi High Court · (2016) 341 ELT 58
High Courts03 May 2016Dismissed
Kewal Krishan Jaitley Vs Acharaj Ram Kapoor
Delhi High Court · (2016) 2 RentLR 116
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts03 May 2016Disposed Off
Auto Ignition Ltd. Vs Union of India
Delhi High Court · (2016) 336 ELT 398
High Courts03 May 2016Disposed Off
Mangali Impex Ltd. Vs Union of India
Delhi High Court · (2016) 9 ADDelhi 430 : (2016) 335 ELT 605
High Courts03 May 2016Disposed Off
Sunny @ Sonu Vs State
Delhi High Court · (2016) 2 JCC 1359
Penal Code, 1860 (IPC) - Section 304
High Courts03 May 2016Dismissed
Jagmohan Singh Wadehra Vs Sarai Julaina Cooperative House Building Society Ltd.
Delhi High Court · (2016) 230 DLT 8
Constitution of India, 1950 - Article 226Delhi Co-operative Societies Act, 1972 - Section 105(b), 60
High Courts03 May 2016Dismissed
Jayshreyesh Kaushik Vs Union of India & Anr.
Delhi High Court · (2016) 6 ADDelhi 1
Civil Procedure Code, 1908 (CPC) - Section 16 to 20Constitution of India, 1950 - Article 226