COURT ARCHIVE

Delhi High Court judgments, 2016

2,648 judgments · page 69 of 133

High Courts29 Apr 2016Allowed

Mr. Varinder Sharma Vs State

Delhi High Court · (2016) 234 DLT 2

Read judgment

High Courts29 Apr 2016Dismissed

Principal Commissioner of Cus. (Import), ICD Vs Santosh Handloom

Delhi High Court · (2016) 337 ELT 44

Read judgment

High Courts29 Apr 2016Allowed

Sunil Dutt Vs Commissioner of CUS. (General), NCH

Delhi High Court · (2016) 337 ELT 162

Read judgment

High Courts29 Apr 2016Disposed Off

Shabana Ali & Another Vs Farman Ali @ Shahil

Delhi High Court · (2016) 165 AIC 577 : (2016) 4 CivilLJ 500 : (2016) 230 DLT 424 : (2016) 2 DMC 728

Read judgment

High Courts29 Apr 2016Dismissed

Prem Kumar Bansal Vs Ambrish Garg

Delhi High Court · (2016) 6 ADDelhi 452 : (2016) 3 CivCC 409 : (2016) 230 DLT 360 : (2016) 157 DRJ 659

Specific Relief Act, 1963 - Section 14(1)(b), 14(1)(d)

Read judgment

High Courts29 Apr 2016Allowed

Shilpi Gupta Vs Union of India & Others

Delhi High Court · (2016) 5 ADDelhi 393

Constitution of India, 1950 - Article 226

Read judgment

High Courts29 Apr 2016Disposed Off

ASSIGNIA-VIL JV Vs Rail Vikas Nigam Limited

Delhi High Court · (2016) 9 ADDelhi 482 : (2016) 230 DLT 235 : (2016) 5 RAJ 508

Arbitration and Conciliation Act, 1996 - Section 11(6), 11(8), 21, 26

Read judgment

High Courts29 Apr 2016Disposed Off

Mr. Arun Jaitley Vs Mr. Arvind Kejriwal & Ors.

Delhi High Court · (2016) 8 ADDelhi 584 : (2016) 3 CivCC 771 : (2016) 230 DLT 771

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16

Read judgment

High Courts29 Apr 2016Disposed Off

Panna Lal Vs Neelam Chopra

Delhi High Court · (2016) 231 DLT 56 : (2016) 2 RCRRent 206

Delhi Rent Control Act, 1958 - Section 14(1)(e), 19

Read judgment

High Courts29 Apr 2016Allowed

Pankaj Sood Vs State (NCT of Delhi)

Delhi High Court · (2016) 5 ADDelhi 377

Penal Code, 1860 (IPC) - Section 307

Read judgment

High Courts29 Apr 2016Disposed Off

Anupam Saini Vs State (NCT of Delhi)

Delhi High Court · (2016) 2 JCC 1224

Criminal Procedure Code, 1973 (CrPC) - Section 438, 482

Read judgment

High Courts29 Apr 2016Disposed Off

Satya Pal Gupta Vs Sudhir Kumar Gupta

Delhi High Court · (2016) 230 DLT 73 : (2016) 156 DRJ 634 : (2016) 3 ICC 278

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

Read judgment

High Courts29 Apr 2016Dismissed

B.S. Bhalla Vs DDA

Delhi High Court · (2016) 5 ADDelhi 93 : (2016) 157 DRJ 59

Civil Procedure Code, 1908 (CPC) — Section 151

Read judgment

High Courts29 Apr 2016Dismissed

Md. Azam Ansari Vs Union of India and Others

Delhi High Court · (2016) 156 DRJ 533

Air Force Act, 1950 — Section 161(2)

Read judgment

High Courts29 Apr 2016Disposed off

Sukhdin Verma and Others Vs Union of India and Others

Delhi High Court · (2016) 5 ADDelhi 259

Constitution of India, 1950 — Article 14

Read judgment

High Courts28 Apr 2016Dismissed

Additional Commissioner of Customs Vs Ashok Kumar

Delhi High Court · (2016) 336 ELT 224

Read judgment

High Courts28 Apr 2016Dismissed

Pr. Commissioner of Income Tax-6 Vs Mitsui and Co. India Pvt. Ltd.

Delhi High Court · (2016) 289 CurTR 647 : (2016) 384 ITR 360

Income Tax Act, 1961 - Section 92CIncome Tax Rules, 1962 - Rule 10B(1)(e)(i)

Read judgment

High Courts28 Apr 2016Dismissed

Gaon Sabha Sahabad Daulatpur Vs Janak Raj Rawal & Ors.

Delhi High Court · (2016) 166 AIC 569 : (2016) 231 DLT 145

Limitation Act, 1963 - Section 5

Read judgment

High Courts28 Apr 2016Disposed Off

Tanjeet Singh Ghai & Others Vs Leela Ahuja

Delhi High Court · (2016) 2 RCRRent 259 : (2016) 1 RentLR 561

Delhi Rent Control Act, 1958 - Section 19, 38

Read judgment

High Courts28 Apr 2016Disposed off

Winner Constructions Private Limited Vs Union of India

Delhi High Court · (2016) 5 ADDelhi 324 : (2016) 4 ArbiLR 334 : (2016) 230 DLT 587 : (2017) 3 RAJ 299

Arbitration and Conciliation Act, 1996 — Section 11

Read judgment