High Courts26 Apr 2016Dismissed
Kapil Choudhary and Anr. Vs Union of India and Ors.
Delhi High Court · (2016) 231 DLT 158
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 71 of 133
High Courts26 Apr 2016Dismissed
Continental Carriers Vs Commissioner of Income Tax
Delhi High Court · (2016) 7 ADDelhi 678 : (2016) 230 DLT 686 : (2016) 384 ITR 102
Income Tax Act, 1961 — Section 80
High Courts26 Apr 2016Disposed Off
Bullion and Jewellers Association Vs Union Of India
Delhi High Court · (2016) 6 ADDelhi 499 : (2016) 230 DLT 38 : (2016) 156 DRJ 652 : (2016) 335 ELT 639
Customs Act, 1962 — Section 108, 151A, 18Customs Tariff Rules, 2009 — Rule 12, 13, 16, 24 (a), 3, 5, 7, 9
High Courts26 Apr 2016Allowed
Manjeet Kaur Vs The State (NCT of Delhi)
Delhi High Court · (2016) 231 DLT 30
Penal Code, 1860 (IPC) - Section 109, 120B, 211, 342, 366, 376
High Courts25 Apr 2016Dismissed
Commissioner of Customs (General) Vs S.K. Logistics
Delhi High Court · (2016) 337 ELT 39
High Courts25 Apr 2016Dismissed
Suvidha Signs Studios Pvt. Ltd. Vs Union of India
Delhi High Court · (2016) 336 ELT 274
High Courts25 Apr 2016Disposed Off
Zee News Ltd. Vs State & Anr.
Delhi High Court · (2016) 5 ADDelhi 638 : (2016) CriLJ 3706
Criminal Procedure Code, 1973 (CrPC) - Section 407, 482
High Courts25 Apr 2016Dismissed
SGR Techinical & Educational Society (Reg.) Vs Press Council of India & Ors.
Delhi High Court · (2016) 231 DLT 175
Constitution of India, 1950 - Article 226Press Council Act, 1978 - Section 13(1), 13(2)(f), 14(1)
High Courts25 Apr 2016Allowed
Ranjeet Vs State
Delhi High Court · (2016) 5 ADDelhi 677 : (2016) 4 CriCC 560 : (2016) 231 DLT 94 : (2016) 3 JCC 1693
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302
High Courts25 Apr 2016Disposed Off
Genentech Inc and Others Vs Drugs Controller General of India
Delhi High Court · (2016) 66 PTC 554
Constitution of India, 1950 - Article 226Drugs and Cosmetics Act, 1940 - Section 18, 20, 37Drugs and Cosmetics Rules, 1945 - Rule 112B
High Courts25 Apr 2016Dismissed
Shivan Auto Center Vs Indian Oil Corporation Ltd.
Delhi High Court · (2016) 4 ArbiLR 314 : (2017) 1 RAJ 401
Arbitration and Conciliation Act, 1996 - Section 34
High Courts25 Apr 2016Dismissed
Saranpal Kaur Anand Vs Praduman Singh Chandhok and Others
Delhi High Court · (2016) 5 ADDelhi 309 : (2016) 157 DRJ 481
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11 (d)Limitation Act, 1963 — Article 58
High Courts25 Apr 2016Disposed Off
Vijay Singh Kadan Vs Chief Commissioner of Income Tax and another
Delhi High Court · (2016) 384 ITR 69
Income Tax Act, 1961 — Section 245
High Courts25 Apr 2016Disposed off
Dr. Harsh Mahajan Vs State NCT of Delhi and another.
Delhi High Court · (2016) 5 ADDelhi 229
Criminal Procedure Code, 1973 (CrPC) — Section 202(1), 482
High Courts25 Apr 2016Disposed Off
Roche Products (India) Pvt Ltd. and Others Vs Drugs Controller General of India and Others
Delhi High Court · (2016) 2 MIPR 217 : (2016) 66 PTC 349
Drugs and Cosmetics Act, 1940 — Section 37Drugs and Cosmetics Rules, 1945 — Rule 112B
High Courts25 Apr 2016Dismissed
M/s Fortune Grand Management Pvt. Ltd. Vs Delhi Tourism & Transport Development Corporation
Delhi High Court · (2016) 4 ArbiLR 325 : (2017) 1 RAJ 422
Arbitration and Conciliation Act, 1996 - Section 11(6), 9Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 5, 7
High Courts23 Apr 2016Dismissed
Institute of Genomics And Integrative Biology Vs Tata Power Delhi Distribution Ltd.
Delhi High Court · (2016) 7 ADDelhi 151
Civil Procedure Code, 1908 (CPC) - Order 37Limitation Act, 1963 - Section 18, 3
High Courts22 Apr 2016Disposed Off
Commissioner of Excise Entertainment Vs M/s Polo Amusement Park Ltd.
Delhi High Court · (2016) 7 ADDelhi 643
Delhi Entertainments and Betting Tax Act, 1996 — Section 15, 8
High Courts22 Apr 2016Dismissed
India Tourism Development Corporation Vs Anil Kumar Khanna
Delhi High Court · (2016) 2 RajdhaniLR 636