High Courts19 Apr 2016Dismissed
Pearl Sharma (Minor) Vs Central Board Secondary Education Delhi
Delhi High Court · (2016) 5 ADDelhi 516
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 73 of 133
High Courts19 Apr 2016Disposed Off
Raju Vs BSES Rajdhani Power Ltd. and Anr.
Delhi High Court · (2016) 166 AIC 573 : (2016) 231 DLT 152
Electricity Act, 2003 - Section 135
High Courts19 Apr 2016Allowed
Amit @ Kallu & Ors Vs State & Anr
Delhi High Court · (2016) 6 ADDelhi 109
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts19 Apr 2016Dismissed
Dr. Shekhar Shah Vs Government of Maharashtra
Delhi High Court · (2016) 164 AIC 583 : (2016) AIRCC 1916 : (2016) 230 DLT 145 : (2017) 1 RCRRent 166 : (2016) 2 RentLR 449
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(2)(b)(ii)
High Courts19 Apr 2016Dismissed
Girwar Singh Vs C.B.I.
Delhi High Court · (2016) 5 ADDelhi 265 : (2016) 5 RCRCriminal 757
Evidence Act, 1872 — Section 3, 63, 65BInformation Technology Act, 2000 — Section 2(1)(t)Penal Code, 1860 (IPC) — Section 120B
High Courts19 Apr 2016Dismissed
Preeti Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 5 ADDelhi 162 : (2016) 3 CriCC 68 : (2016) 230 DLT 87 : (2016) 2 RajdhaniLR 313
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts19 Apr 2016Dismissed
M/s Transway Cargo Lifters Pvt. Ltd. Vs National Insurance Co. Ltd. and another.
Delhi High Court · (2016) 5 ADDelhi 149 : (2016) 233 DLT 7
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1873 — Section 114, 3
High Courts19 Apr 2016Dismissed
Abhi Engg. Corporation Pvt. Ltd. Vs NTPC Ltd.
Delhi High Court · (2016) 5 ADDelhi 121 : (2016) 157 DRJ 42
High Courts19 Apr 2016Dismissed
Capt. Tej Kishan Raina Vs Dr. Nirmal Raina and Others
Delhi High Court · (2016) 5 ADDelhi 15
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Apr 2016Disposed Off
Dr Shikhar Jain and Others Vs National Neonatology Forum and Others
Delhi High Court · (2016) 156 DRJ 574
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Societies Registration Act, 1860 — Section 12
High Courts19 Apr 2016Dismissed
Madan Singh Vs Phoolwati and Others
Delhi High Court · (2016) 4 ADDelhi 778
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts19 Apr 2016Dismissed
Shashi Sharma Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2016) 4 ADDelhi 773
Constitution of India, 1950 — Article 14, 16, 21
High Courts19 Apr 2016Disposed off
Dalbir Singh Dagar and Others Vs State (Govt of NCT of Delhi)
Delhi High Court · (2016) 4 ADDelhi 657
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 325, 34, 427, 452
High Courts19 Apr 2016Dismissed
State Vs Harihar @ Chitu and Others
Delhi High Court · (2016) 5 ADDelhi 243 : (2016) 230 DLT 12
High Courts18 Apr 2016Disposed Off
Bhagat Singh @ Sonu Vs State
Delhi High Court · (2016) 5 ADDelhi 570
Penal Code, 1860 (IPC) - Section 328, 34, 365, 392, 50611
High Courts18 Apr 2016Allowed
Shaiyara Vs State
Delhi High Court · (2016) 5 ADDelhi 381
Immoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5Penal Code, 1860 (IPC) - Section 366, 368, 373
High Courts18 Apr 2016Disposed off
Delhi Public School Society Vs D.P.S. World Foundation and another
Delhi High Court · (2016) 230 DLT 5 : (2016) 158 DRJ 689 : (2016) 2 MIPR 335 : (2016) 67 PTC 185 : (2016) 5 RAJ 645
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 29
High Courts18 Apr 2016Dismissed
Apex F.R.P. Chemicals Private Limited and another Vs Om Prakash Gupta and Others
Delhi High Court · (2016) 230 DLT 4
Arbitration and Conciliation Act, 1996 — Section 8Companies Act, 1956 — Section 397, 398
High Courts18 Apr 2016Dismissed
Polyflor Limited Vs A.N. Goenka and Others DA
Delhi High Court · (2016) 5 ADDelhi 168 : (2016) 159 DRJ 664 : (2016) 156 DRJ 600 : (2017) 69 PTC 206 : (2016) 1 RajdhaniLR 662
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(2), Order 7 Rule 14(3)