High Courts07 Apr 2016Disposed Off
Mani Ram and Another Vs Ritu Pal and Others
Delhi High Court · (2016) 2 ACC 804 : (2016) 3 TAC 489
Motor Vehicles Act, 1988 - Section 166, 168, 173
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 75 of 133
High Courts07 Apr 2016Allowed
MCD Vs Raghav Cold Storage P. Ltd.
Delhi High Court · (2016) 6 ADDelhi 166
High Courts07 Apr 2016Disposed Off
Vinay Kumar Jain Vs Sudeep Kumar Jain
Delhi High Court · (2016) 1 RajdhaniLR 589
High Courts07 Apr 2016Dismissed
Green Valley C.G.H.S. Ltd. Vs M/s. Gurcharan Singh
Delhi High Court · (2016) 5 ADDelhi 547 : (2016) 229 DLT 758 : (2016) 157 DRJ 105 : (2016) 5 RAJ 473
Arbitration and Conciliation Act, 1996 — Section 34(3)Civil Procedure Code, 1908 (CPC) — Section 151Delhi High Court Rules and Orders — Rule 5
High Courts07 Apr 2016Disposed off
New India Assurance Company Ltd. Vs Hajra and Others
Delhi High Court · (2016) 2 ACC 658 : (2016) 3 TAC 236
Motor Vehicles Act, 1988 — Section 166
High Courts07 Apr 2016Allowed
CEAT LTD. Vs Central Board of Direct Taxes and Others
Delhi High Court · (2016) 4 ADDelhi 785 : (2016) 286 CurTR 225 : (2016) 383 ITR 300
Income Tax Act, 1961 — Section 10(15)(iv)(c)
High Courts07 Apr 2016Dismissed
Shri K.M. Varghese (Deceased) Through Lrs Vs CBS Publishers & Distributors
Delhi High Court · (2016) 66 PTC 295 : (2016) 5 RAJ 47
Copyright Act, 1957 — Section 19, 30, 30A
High Courts07 Apr 2016Disposed Off
APPLE Inc Vs Rohit Singh and another
Delhi High Court · (2016) 2 MIPR 188 : (2016) 66 PTC 277 : (2016) 5 RAJ 417
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Apr 2016Disposed Off
Ishwar Singh Vs Union of India
Delhi High Court · (2016) 231 DLT 15
High Courts07 Apr 2016Allowed
Samsung India Electronics Private Limited Vs Government of NCT of Delhi & Ors.
Delhi High Court · (2016) 230 DLT 131 : (2016) 156 DRJ 459
Constitution of India, 1950 — Article 226Delhi Value Added Tax Act, 2004 — Section 31, 32, 34
High Courts07 Apr 2016Disposed off
Oriental Bank of Commerce Vs D.K. Bhargava and Anr.
Delhi High Court · (2016) 156 DRJ 445 : (2016) 1 RentLR 626
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Evidence Act, 1872 — Section 165
High Courts07 Apr 2016Disposed off
Indian Beauty and Hygiene Association and Anr. Vs Union of India and Anr.
Delhi High Court · (2016) 6 ADDelhi 113 : (2016) 230 DLT 656 : (2016) 156 DRJ 343 : (2016) 336 ELT 411
Central Excises and Salt Act, 1944 — Section 37BConstitution of India, 1950 — Article 226
High Courts07 Apr 2016Dismissed
Municipal Corporation of Delhi Vs Shri Rajvir Singh & Ors.
Delhi High Court · (2016) 2 CLR 643 : (2016) 149 FLR 909 : (2016) LabLR 597 : (2016) LabLR 554 : (2016) 2 LLJ 569 : (2016) 3 LLN 99
Constitution of India, 1950 — Article 226
High Courts06 Apr 2016Allowed
Uttam Singh Vs State (GNCT of Delhi)
Delhi High Court · (2016) 04 DEL CK 0193
Penal Code, 1860 (IPC) - Section 363
High Courts06 Apr 2016Allowed
Jitender Bhardwaj Vs State (GNCT of Delhi)
Delhi High Court · (2016) 04 DEL CK 0192
Penal Code, 1860 (IPC) - Section 363
High Courts06 Apr 2016Dismissed
T.T. Poulose Vs Airports Authority of India
Delhi High Court · (2016) 338 ELT 497
High Courts06 Apr 2016Allowed
Maruti Udyog Ltd. Vs Union of India
Delhi High Court · (2016) 336 ELT 227
High Courts06 Apr 2016Disposed Off
Doot Developers Pvt Ltd. (JV) Bengal Silver Spring Projects Limited Vs Union of India
Delhi High Court · (2016) 157 DRJ 65 : (2016) 5 RAJ 637
Arbitration and Conciliation Act, 1996 - Section 11