High Courts05 Apr 2016Disposed Off
Iqbal Amiri Vs State and Others
Delhi High Court · (2016) 229 DLT 586 : (2016) 2 HLR 760 : (2016) 1 RajdhaniLR 578
Succession Act, 1925 — Section 276
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 77 of 133
High Courts05 Apr 2016Allowed
Surya Laboratories Private Limited Vs Valens Technologies Private Limited
Delhi High Court · (2016) 230 DLT 98
Companies Act, 1956 — Section 391, 394
High Courts05 Apr 2016Dismissed
Padam Chand Vaish Vs Chaman Lal Bajaj and Others
Delhi High Court · (2016) 4 ADDelhi 672 : (2016) AIRCC 1905 : (2016) 229 DLT 348 : (2016) 156 DRJ 386 : (2016) 1 RCRRent 699
Delhi Rent Control Act, 1958 — Section 14(1)(b), 17, 18
High Courts05 Apr 2016Disposed Off
National Insurance Co. Ltd. Vs Nidhi Arora
Delhi High Court · (2016) AAC 1736 : (2017) ACJ 688 : (2017) 1 ALLMR 26
High Courts05 Apr 2016Disposed off
M/s Banarsi Das Khandelwal & Sons Vs Canara Bank and Others
Delhi High Court · (2016) 5 ADDelhi 59
Companies Act, 1956 — Section 391, 394
High Courts05 Apr 2016Dismissed
Ram Chandra Krishan Chandra Fantasy and Others Vs State (Govt Of Nct Of Delhi) and Others
Delhi High Court · (2016) ACD 414 : (2016) 1 RajdhaniLR 479
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Apr 2016Disposed Off
Pankaj Bansal Vs Commissioner of Customs (Import)
Delhi High Court · (2017) 347 ELT 13
High Courts04 Apr 2016Allowed
Raj Mani Tiwari Vs Raj Mani Tiwari
Delhi High Court · (2016) 04 DEL CK 0197
Penal Code, 1860 (IPC) - Section 363
High Courts04 Apr 2016Allowed
Naveen Kumar Gupta Vs State
Delhi High Court · (2016) 04 DEL CK 0196
Penal Code, 1860 (IPC) - Section 363
High Courts04 Apr 2016Dismissed
Ravinder Singh Sur Vs Balvinder Singh and Others
Delhi High Court · (2016) 5 ADDelhi 194
Benami Transactions (Prohibition) Act, 1988 - Section 4, Section 4(1)Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 6 Rule 4, Order 9 Rule 9Hindu Succession Act, 1956 - Section 6, Section 8
High Courts04 Apr 2016Dismissed
Ahluwalia Contracts (India) Ltd. Vs Housing and Urban Development Corporation
Delhi High Court · (2016) 5 ADDelhi 443 : (2016) 157 DRJ 51 : (2016) 5 RAJ 594
Arbitration and Conciliation Act, 1996 - Section 34(3)Civil Procedure Code, 1908 (CPC) - Section 151
High Courts04 Apr 2016Dismissed
Need Foundation Vs UOI and Others
Delhi High Court · (2016) 229 DLT 31
High Courts04 Apr 2016Allowed
Manish Kumar Vs State and another
Delhi High Court · (2016) 4 ADDelhi 759
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 384, 506
High Courts04 Apr 2016Disposed Off
Tata Sky Ltd. Vs Nimble TV INC and Others
Delhi High Court · (2016) 4 ADDelhi 679 : (2016) 229 DLT 455 : (2016) 2 MIPR 205 : (2016) 66 PTC 251 : (2016) 5 RAJ 336
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Apr 2016Disposed off
Jiva Institute of Vedic Science and Culture and another Vs Raymond Bickson, Managing Director & Chief Executive Officer and Others
Delhi High Court · (2016) 5 ADDelhi 479 : (2016) 229 DLT 302 : (2016) 157 DRJ 203 : (2016) 66 PTC 482 : (2016) 5 RAJ 362
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Apr 2016Dismissed
State (Govt of NCT of Delhi) Vs Amit
Delhi High Court · (2016) 3 JCC 1667
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 307, 34
High Courts04 Apr 2016Dismissed
North West Sales and Marketing Ltd. and Others Vs IFCI Ltd.
Delhi High Court · (2016) 04 DEL CK 0011
Constitution of India, 1950 - Article 12, Article 226, Article 32Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 13(2), Section 13(3A), Section 13(4), Secti
High Courts04 Apr 2016Allowed
Dish TV India Limited Vs Government of NCT of Delhi and Others
Delhi High Court · (2016) 04 DEL CK 0010
Delhi Value Added Tax Act, 2004 - Section 32, Section 38, Section 59, Section 74, Section 74B, Section 74-B, Section 76, Section 9(9)
High Courts04 Apr 2016Allowed
Mohd. Naved and Others Vs State and Others
Delhi High Court · (2016) 04 DEL CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A