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Delhi High Court judgments, 2016

2,648 judgments · page 79 of 133

High Courts31 Mar 2016Disposed off

Manju Pandey Vs Union of India and Others

Delhi High Court · (2016) 230 DLT 648 : (2016) 156 DRJ 368

Constitution of India, 1950 - Article 226Delhi Police Act, 1978 - Section 147(1), Section 21, Section 23Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 186, Section 323, Section 34, Section 353
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High Courts30 Mar 2016Dismissed

Telefonaktiebolaget LM Ericsson (PUBL) Vs Competition Commission of India and Others

Delhi High Court · (2016) 4 CompLJ 122 : (2016) 2 CompLR 497 : (2016) 3 CPJ 60 : (2016) 232 DLT 1 : (2016) 2 MIPR 91 : (2016) 66 PTC 58

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4Competition Act, 2002 - Section 16, Section 17, Section 18, Section 19, Section 19(1)(a), Section 2(f), Section 2(h), Section 2(i), Section 21, Section 21A, Section 26(1), Section 26(2), Secti
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High Courts30 Mar 2016Disposed Off

ITD-ITD CEM JV Vs Commissioner of Trade and Taxes

Delhi High Court · (2016) 4 ADDelhi 549 : (2016) 229 DLT 617

Delhi Value Added Tax Act, 2004 - Section 26, Section 28, Section 31, Section 32, Section 33, Section 34, Section 34 (1), Section 34 (1) (a), Section 34(1), Section 58, Section 59 (2), Section 67 (2)
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