High Courts30 Mar 2016Disposed Off
Gaurav Gandotra and another Vs Collector of Stamps (Vasant Vihar) and Others
Delhi High Court · (2016) 229 DLT 28
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 80 of 133
High Courts30 Mar 2016Allowed
Vijay Singh Vs Chanchal Chaudhary
Delhi High Court · (2016) 5 ADDelhi 502 : (2016) 229 DLT 734 : (2016) 2 DMC 3
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1A)(ii), 19
High Courts30 Mar 2016Disposed off
Harjeet Singh Vs Sanjay and Others
Delhi High Court · (2016) 2 ACC 567 : (2017) ACJ 178 : (2016) 3 TAC 166
Motor Vehicles Act, 1988 — Section 166
High Courts30 Mar 2016Allowed
Mahinder Kaushik Vs State
Delhi High Court · (2016) 229 DLT 18
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Mar 2016Disposed off
Surat Singh Dahiya and another Vs UOI and Others
Delhi High Court · (2016) 229 DLT 15
Constitution of India, 1950 — Article 226
High Courts30 Mar 2016Disposed off
Sultan Ali and Others Vs State (NCT of Delhi)
Delhi High Court · (2016) 4 ADDelhi 756
Penal Code, 1860 (IPC) — Section 392, 397
High Courts30 Mar 2016Disposed Off
Reliance General Insurance Co. Ltd. Vs Roshan Lal
Delhi High Court · (2016) 1 RajdhaniLR 637
High Courts30 Mar 2016Dismissed
Mohd. Wazir Vs State Of Nct Of Delhi
Delhi High Court · (2016) 4 ADDelhi 545
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 457, 511
High Courts30 Mar 2016Allowed
Ved Parkash Vs Director General, Department of Post and Others
Delhi High Court · (2016) 4 ADDelhi 505
Constitution of India, 1950 — Article 226
High Courts30 Mar 2016Allowed
Esugarindia Clearing Corporation Limited Vs Esugarindia Limited
Delhi High Court · (2016) 03 DEL CK 0034
High Courts30 Mar 2016Allowed
Pawan Dua & ors. Vs Govt. of NCT of Delhi and Anr.
Delhi High Court · (2016) 4 ADDelhi 609
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts30 Mar 2016Dismissed
Twenty First Century Media Private Limited Vs New India Assurance Company Ltd. (Nia)
Delhi High Court · (2016) 2 ACC 775 : (2016) 4 ADDelhi 567 : (2016) 230 DLT 195
Constitution of India, 1950 — Article 226
High Courts30 Mar 2016Disposed off
Lalit Mohan Madhan Vs Municipal Corporation of Delhi & Ors.
Delhi High Court · (2016) 5 ADDelhi 306 : (2016) 156 DRJ 72
Constitution of India, 1950 — Article 226
High Courts30 Mar 2016Disposed off
Ramesh Kumar Gupta Vs Satyam Finlease Pvt. Ltd.
Delhi High Court · (2016) ACD 508
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 401, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
High Courts30 Mar 2016Disposed off
Rashid Vs State
Delhi High Court · (2016) 4 ADDelhi 655
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Mar 2016Disposed Off
In The Matter of Esugarindia Clearing Corporation Limited
Delhi High Court · (2017) 2 CompLJ 210
Companies Act, 1956 - Section 391, Section 394
High Courts29 Mar 2016Allowed
Kamalkant Vs The State of NCT of Delhi
Delhi High Court · (2016) 229 DLT 22
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 108, Section 302, Section 304, Section 304B, Section 307, Section 34, Section 498A
High Courts29 Mar 2016Dismissed
Ramnish and Others Vs CBI and Others
Delhi High Court · (2016) 5 ADDelhi 574 : (2016) CriLJ 2371
Bombay Police Act, 1951 - Section 161, Section 161 (1), Section 161(1)Constitution of India, 1950 - Article 14, Article 21Criminal Procedure Code, 1973 (CrPC) - Section 156 (3), Section 160, Section 161, Section 163, Section 197, Sec
High Courts29 Mar 2016Dismissed
Roshan Lal Vohra and Sons and Others Vs East Municipal Corporation of Delhi
Delhi High Court · (2016) 4 ADDelhi 537 : (2016) 229 DLT 764 : (2016) 156 DRJ 491
Constitution of India, 1950 - Article 226