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Delhi High Court judgments, 2016

2,648 judgments · page 81 of 133

High Courts29 Mar 2016Allowed

Ashok Choudhry Vs State (GNCT of Delhi) and Others

Delhi High Court · (2016) 156 DRJ 14

Constitution of India, 1950 - Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 155(2), Section 156(1), Section 173, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 467, Sectio
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High Courts29 Mar 2016Dismissed

Kyamuddin Vs State

Delhi High Court · (2016) 229 DLT 21

Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302
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High Courts29 Mar 2016Disposed off

Meena Steels Ltd.

Delhi High Court · (2016) 5 ADDelhi 71 : (2016) 195 CompCas 523

Companies (Court) Rules, 1959 — Rule 11(1)(a)(3), 46Companies Act, 1956 — Section 100, 101, 102, 103, 104Companies Act, 2013 — Section 66
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High Courts28 Mar 2016Dismissed

Rajveer and Others Vs State

Delhi High Court · (2016) 4 ADDelhi 425 : (2016) 231 DLT 9 : (2016) 2 RajdhaniLR 54

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 20(b), Section 22, Section 29, Section 42, Section 43, Section 50, Section 57
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High Courts28 Mar 2016Allowed

Thiess Iviinecs India Vs NTPC Limited and Others

Delhi High Court · (2016) 4 ADDelhi 512 : (2016) 229 DLT 721 : (2016) 5 RAJ 265

Arbitration and Conciliation Act, 1996 - Section 16, Section 18, Section 19, Section 19(1), Section 19(2), Section 19(3), Section 19(4), Section 27, Section 27(1), Section 27(2) (c), Section 27(3), Section 34, Section 34(2), Section 37, Section 5
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