High Courts23 Mar 2016Disposed Off

Vijay Gupta Vs Commissioner of Income Tax Delhi-XIII and Others

Delhi High Court · (2016) 03 DEL CK 0106

Constitution of India, 1950 - Article 265Income Tax Act, 1961 - Section 10(38), Section 114, Section 139, Section 139(1), Section 143(1), Section 154, Section 2, Section 2 (42A), Section 2(42A), Section 23(1), Section 263, Section 264, Sectio
High Courts22 Mar 2016Dismissed

SA Vs AA

Delhi High Court · (2016) 4 ADDelhi 336 : (2016) 3 ALLMR 60 : (2016) 2 CivCC 759 : (2016) 229 DLT 675 : (2016) 2 DMC 327 : (2016) 2 JCC 867 : (2016) 2 RajdhaniLR 130 : (2016) 2 RCRCivil 695

Evidence Act, 1872 - Section 138, Section 146Hindu Marriage Act, 1955 - Section 13(1)(ia), Section 28Penal Code, 1860 (IPC) - Section 114, Section 304B, Section 34, Section 406, Section 498A
High Courts22 Mar 2016Dismissed

Vinod Chopra Vs Vasudev Chopra and Others

Delhi High Court · (2016) 03 DEL CK 0099

Benami Transactions (Prohibition) Act, 1988 - Section 4(1), Section 4(3)Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 6 Rule 17, Order 6 Rule 4, Order 7 Rule 11Hindu Succession Act, 1956 - Section 6, Section 8