High Courts04 Apr 2016Dismissed
Samay Singh Vs UOI and Others
Delhi High Court · (2016) 5 ADDelhi 565
Central Reserve Police Force Act, 1949 - Section 10, Section 11, Section 11 (1), Section 11(1), Section 9
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 78 of 133
High Courts04 Apr 2016Allowed
M/S. Symphony Ltd. Vs M/S. Summer Cool Home Appliances Pvt. Ltd. & Ors.
Delhi High Court · (2016) 4 ADDelhi 636 : (2016) 156 DRJ 410 : (2016) 66 PTC 263
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts04 Apr 2016Disposed Off
Ram Hazoor Vs Shyam Dularey and Anr.
Delhi High Court · (2016) 4 ADDelhi 633
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11
High Courts01 Apr 2016Allowed
Parveen Ahlawat Vs State
Delhi High Court · (2016) 04 DEL CK 0195
Penal Code, 1860 (IPC) - Section 363
High Courts01 Apr 2016Allowed
Nitin Jain Vs State
Delhi High Court · (2016) 04 DEL CK 0194
Penal Code, 1860 (IPC) - Section 363
High Courts01 Apr 2016Dismissed
Bhumika Through Her Father Mohan Lal Vs The Heritage School
Delhi High Court · (2016) 232 DLT 125
Constitution of India, 1950 — Article 226
High Courts01 Apr 2016Disposed Off
Daya Enterprises Vs Commissioner of Customs (Export)
Delhi High Court · (2016) 336 ELT 73
High Courts01 Apr 2016Allowed
Babita Yadav and Others Vs Narendra Aggarwal and Others
Delhi High Court · (2016) 2 ACC 593 : (2017) ACJ 123
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
High Courts01 Apr 2016Disposed off
Gajendra Nagpal Vs Jagdeep Bhatia and Others
Delhi High Court · (2016) ACD 416 : (2016) 229 DLT 14
Criminal Procedure Code, 1973 (CrPC) — Section 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Apr 2016Allowed
Krishan Chander Dass Vs State and Others
Delhi High Court · (2016) 5 ADDelhi 34
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363
High Courts01 Apr 2016Disposed off
Mr. A and ors Vs Union of India and Others
Delhi High Court · (2016) 4 ADDelhi 770
Constitution of India, 1950 — Article 21, 226
High Courts01 Apr 2016Dismissed
Mukesh Kumar Vs Chander Pal Singh
Delhi High Court · (2016) 4 ADDelhi 746
Evidence Act, 1872 — Section 101 to 104
High Courts01 Apr 2016Allowed
Tara Chand @ Taur Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 4 ADDelhi 689
Penal Code, 1860 (IPC) — Section 363, 376
High Courts01 Apr 2016Disposed off
Kamal Sharma and Others Vs M/s Blue Coast Infrastructure Development Pvt Ltd and Others
Delhi High Court · (2016) 8 ADDelhi 388 : (2016) 229 DLT 438 : (2016) 156 DRJ 349
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Commercial Courts Act, 2015 — Section 12, 16, 7
High Courts01 Apr 2016Allowed
Sanjay Bhardwaj Vs State and Others
Delhi High Court · (2016) 4 ADDelhi 797
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 324, 34
High Courts01 Apr 2016Allowed
Union of India and another. Vs Suhas Chakma and another.
Delhi High Court · (2016) 5 ADDelhi 56 : (2016) 164 AIC 600 : (2016) 230 DLT 1
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 19, 8(1)(f), 8(1)(h)
High Courts01 Apr 2016Dismissed
Savitri Devi Vs Gopal
Delhi High Court · (2016) 04 DEL CK 0008
Court Fees Act, 1870 - Section 7 (V)(e)Specific Relief Act, 1963 - Section 41(h)Transfer of Property Act, 1882 - Section 54
High Courts31 Mar 2016Disposed off
Surender and Others Vs State NCT of Delhi
Delhi High Court · (2016) 6 ADDelhi 482 : (2016) 164 AIC 596 : (2016) 3 CriCC 453 : (2016) 230 DLT 34
Penal Code, 1860 (IPC) - Section 34, Section 392, Section 394, Section 397, Section 458
High Courts31 Mar 2016Dismissed
Veena Mahajan Vs V.N. Verma and Others
Delhi High Court · (2016) 6 ADDelhi 345 : (2016) 156 DRJ 509
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 97, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 99, Section 11Specific Relief Act, 1963 - Section 19, Section 19 (c)Transfe
High Courts31 Mar 2016Disposed off
Rajvir Singh Vs Pankaj Madan and Others
Delhi High Court · (2016) 4 ADDelhi 668
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, Section 406, Section 409, Section 420, Section 439(1), Section 439(2), Section 468, Section 471