High Courts06 Apr 2016Disposed Off
Hyosung Corporation Vs Authority For Advance Rulings
Delhi High Court · (2016) 385 ITR 95
Income Tax Act, 1961 - Section 245R(2)
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 76 of 133
High Courts06 Apr 2016Disposed Off
Jitender Verma Vs The State of NCT of Delhi
Delhi High Court · (2016) 1 RajdhaniLR 399
High Courts06 Apr 2016Allowed
Shiv Shakti Trading Company Vs Commissioner of Customs (Preventive) and another
Delhi High Court · (2016) 9 ADDelhi 471 : (2016) 229 DLT 787 : (2016) 336 ELT 415
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110(2)
High Courts06 Apr 2016Allowed
Harish Kumar and Others Vs State
Delhi High Court · (2016) 4 ADDelhi 693
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13 (1)(d), 13(2), 7
High Courts06 Apr 2016Dismissed
State Vs Yasir Altaf and Others
Delhi High Court · (2016) 4 ADDelhi 749 : (2016) 165 AIC 538 : (2016) 230 DLT 682
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)Penal Code, 1860 (IPC) — Section 120B, 376, 384, 420, 506
High Courts06 Apr 2016Allowed
Union Of India and Others Vs Deepaindra Kumar
Delhi High Court · (2016) 5 ADDelhi 98
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10Prevention of Corruption Act, 1988 — Section 7
High Courts06 Apr 2016Dismissed
Smt. Suman Taneja Vs District & Sessions Judge and another
Delhi High Court · (2016) 5 ADDelhi 41 : (2016) 3 SCT 16
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
High Courts06 Apr 2016Allowed
Smt. Madhu Bhaskar and Others Vs Shri Bharat Bhaskar and Others
Delhi High Court · (2016) 5 ADDelhi 37 : (2016) 229 DLT 10
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts06 Apr 2016Allowed
Avdesh Vs State
Delhi High Court · (2016) 4 ADDelhi 626 : (2016) 229 DLT 32
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts05 Apr 2016Dismissed
Nimbus Communications Ltd. Vs Prasar Bharti and Others
Delhi High Court · (2016) 3 ArbiLR 72 : (2016) 5 RAJ 353
Arbitration and Conciliation Act, 1996 - Section 17Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Limitation Act, 1963 - Section 18
High Courts05 Apr 2016Disposed Off
RSPL Ltd. Vs Mukesh Sharma and Others
Delhi High Court · (2016) 4 ADDelhi 712 : (2016) 229 DLT 651 : (2016) 66 PTC 225 : (2016) 5 RAJ 275
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 6 Rule 16, Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6, Order 7 Rule 1, Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 11, Section 151, Section 20, Section 20 (a), Section 20(a), Section 20
High Courts05 Apr 2016Allowed
Trimurti Exports and Others Vs M/s Modelama Exports Ltd.
Delhi High Court · (2016) 230 DLT 14
Criminal Procedure Code, 1973 (CrPC) - Section 362, 482
High Courts05 Apr 2016Allowed
Bhim Singh Tanwar Vs Collector of Stamps and another
Delhi High Court · (2016) 229 DLT 30
High Courts05 Apr 2016Disposed Off
Jishan Ali Vs State
Delhi High Court · (2016) 229 DLT 27
Penal Code, 1860 (IPC) — Section 304
High Courts05 Apr 2016Dismissed
Rahul Kesarwani Vs Central Information Commission and another
Delhi High Court · (2016) 229 DLT 25
Right to Information Act, 2005 — Section 8(1)(j)
High Courts05 Apr 2016Allowed
In the matter of Solaris Chemtech Industries Limited Vs Avantha Holdings Limited
Delhi High Court · (2016) 6 ADDelhi 447 : (2016) 229 DLT 706
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts05 Apr 2016Allowed
Sanjay Sharma and Others Vs State and another
Delhi High Court · (2016) 5 ADDelhi 156
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Apr 2016Allowed
Parul Kodan Vs Union of India and another
Delhi High Court · (2016) 4 ADDelhi 704
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 10
High Courts05 Apr 2016Dismissed
Pradeep Chhabra Vs Indian Oil Corporation Thr Its Chairman and another
Delhi High Court · (2016) 4 ADDelhi 742