High Courts18 Apr 2016Dismissed
Daya Kishan Goel Vs Ramesh Chander Goel
Delhi High Court · (2016) 2 PLR 36
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 74 of 133
High Courts08 Apr 2016Dismissed
State Govt of Nct of Delhi Vs Tanjeer Alam @ Raja
Delhi High Court · (2016) 3 CriCC 777 : (2016) CriLJ 3349 : (2016) 231 DLT 123
Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts08 Apr 2016Allowed
Raj Kumar Khatana Vs State & Another
Delhi High Court · (2016) 232 DLT 5 : (2016) 230 DLT 570 : (2016) 2 JCC 1225
Constitution of India, 1950 - Article 226
High Courts08 Apr 2016Dismissed
Anirudh Mishra Vs Indu Mishra
Delhi High Court · (2016) 3 CivCC 719 : (2016) 4 CivilLJ 402 : (2016) 231 DLT 142 : (2016) 2 DMC 820 : (2016) 3 HLR 306 : (2016) 1 RajdhaniLR 407 : (2017) 1 RCRCivil 383
Hindu Marriage Act, 1955 - Section 24
High Courts08 Apr 2016Disposed Off
Sanjeev @ Sanjeeva Vs State (Govt of NCT of Delhi)
Delhi High Court · (2016) 6 ADDelhi 378
High Courts08 Apr 2016Disposed off
Neelam Mahajan and another Vs The State and Others
Delhi High Court · (2016) 229 DLT 29
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts08 Apr 2016Dismissed
Dinesh Mishra Vs State Government of NCT Delhi and another
Delhi High Court · (2016) 229 DLT 28
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279, 304A
High Courts08 Apr 2016Allowed
Vimal Chand Jain Vs Sushila Rani Bhavnani and Others
Delhi High Court · (2016) 5 ADDelhi 1 : (2016) 229 DLT 692
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 9Specific Relief Act, 1963 — Section 34
High Courts08 Apr 2016Disposed off
Suresh Chand Jain Vs Godavari Devi Jeswani and Others
Delhi High Court · (2016) 5 ADDelhi 436 : (2016) AIRCC 2252 : (2016) 230 DLT 102 : (2016) 2 RajdhaniLR 269 : (2016) 2 RCRRent 668
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts08 Apr 2016Allowed
Delhi Medical Association Vs Principal Secretary (Health) and Others
Delhi High Court · (2016) AIR(Delhi) 106 : (2016) 229 DLT 322 : (2017) 1 RSJ 15 : (2016) 3 SCT 359
Constitution of India, 1950 — Article 226Delhi Bharatiya Chikitsa Parishad Act, 1998 — Section 2(b), 2(h), 2(k)Drugs and Cosmetics Rules, 1945 — Rule 2(ee)
High Courts08 Apr 2016Disposed Off
PGS Exploration (Norway) As Vs Additional Director Of Income Tax
Delhi High Court · (2017) 291 CurTR 146 : (2016) 383 ITR 178
Income Tax Act, 1961 — Section 9(1)(vii)
High Courts08 Apr 2016Dismissed
Amit Gupta Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 6 ADDelhi 210 : (2016) 163 AIC 574 : (2016) 229 DLT 385
Delhi Municipal Corporation Act, 1957 — Section 147Delhi Stamp (Prevention of Under Valuation of Instruments) Rules, 2007 — Rule 4(1)(c)Stamp Act, 1899 — Section 47A, 75
High Courts08 Apr 2016Disposed Off
New India Insurance Co. Ltd. Vs Mahinder Kumar Gupta
Delhi High Court · (2016) 3 ACC 1 : (2016) 1 RajdhaniLR 370
High Courts08 Apr 2016Disposed Off
Sunil Kumar Tandon Vs Ghanshyam Sharma
Delhi High Court · (2016) ACD 754 : (2016) 1 RajdhaniLR 499
High Courts08 Apr 2016Disposed Off
Bajaj Allianz General Insurance Co. Ltd. Vs Usha Gupta
Delhi High Court · (2016) 1 RajdhaniLR 321
High Courts08 Apr 2016Dismissed
Urmila Devi Vs Kalawati and Others
Delhi High Court · (2016) 5 ADDelhi 261
Specific Relief Act, 1963 — Section 34
High Courts08 Apr 2016Dismissed
H.K. Madhia Vs Financial Commissioner & Ors.
Delhi High Court · (2016) 5 ADDelhi 453 : (2016) AIRCC 1514 : (2016) 156 DRJ 425
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Delhi Co-operative Societies Rules, 1973 — Rule 36Delhi Co-operative Societies Rules, 2007 — Rule 99
High Courts08 Apr 2016Allowed
Mohini Kohli Vs Subhash Chander Kohli
Delhi High Court · (2016) 8 ADDelhi 525 : (2016) 3 CivCC 723 : (2016) 230 DLT 665 : (2016) 156 DRJ 376
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts08 Apr 2016Dismissed
Ashok. K.Chauhan And Ors. Vs Financial Services Inc, Panama
Delhi High Court · (2016) 4 ADDelhi 621 : (2016) 163 AIC 569 : (2016) 229 DLT 392 : (2016) 2 RajdhaniLR 532
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts08 Apr 2016Disposed Off
Smiiel Vs Deputy Commissioner of Customs
Delhi High Court · (2017) 347 ELT 20