High Courts22 Apr 2016Disposed Off
Kalim Ahmed Vs State
Delhi High Court · (2016) 3 JCC 2198
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 72 of 133
High Courts22 Apr 2016Disposed Off
Sanjay Chandeliya Vs State (Govt of NCT of Delhi) and Another
Delhi High Court · (2016) 230 DLT 9
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts22 Apr 2016Allowed
Babu Vs State (NCT of Delhi)
Delhi High Court · (2016) 5 ADDelhi 498 : (2016) 230 DLT 12
Penal Code, 1860 (IPC) - Section 376, 511
High Courts22 Apr 2016Dismissed
M/s Kalyani Surgical and Medical Store Vs M/s Cachet Pharmaceuticals Pvt. Ltd.
Delhi High Court · (2016) 5 ADDelhi 494
Civil Procedure Code, 1908 (CPC) - Section 96Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts22 Apr 2016Disposed Off
M/s Saurabh Agrotech Private Limited Vs Radhey Shyam Agencies
Delhi High Court · (2016) 230 DLT 514 : (2016) 3 MIPR 14 : (2016) 68 PTC 280 : (2016) 6 RAJ 20
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 - Section 92Trade Marks Act, 1999 - Section 134, 142, 28, 31, 5, 7
High Courts22 Apr 2016Dismissed
Harish Kumar & Others Vs State
Delhi High Court · (2016) 2 DMC 654
Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304B, 34, 498A
High Courts22 Apr 2016Partly Allowed
Anil Kalra Vs State Govt of NCT of Delhi
Delhi High Court · (2016) ACD 693
High Courts22 Apr 2016Disposed Off
Telefonaktiebolaget LM Ericsson (Publ) Vs Xiaomi Technology
Delhi High Court · (2016) 2 MIPR 365 : (2016) 66 PTC 487 : (2016) 5 RAJ 751
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4Patents Act, 1970 - Section 107A
High Courts22 Apr 2016Disposed Off
Oriental Rubber Industries Private Limited Vs Competition Commission of India and another
Delhi High Court · (2016) 2 CompLR 611 : (2016) 2 CPJ 109 : (2016) 135 SCL 326
Advocates Act, 1961 — Section 30Competition Act, 2002 — Section 18, 26(1)
High Courts22 Apr 2016Dismissed
Vivek Singhal and Others Vs Manali Singhal and another
Delhi High Court · (2016) 156 DRJ 677
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 58, 51
High Courts22 Apr 2016Dismissed
Rohit Tyagi Vs Umawati Sood and Others
Delhi High Court · (2016) 156 DRJ 628
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts22 Apr 2016Allowed
Sarita Verma Vs New Delhi Municipal Corporation and Others
Delhi High Court · (2016) 2 CLR 339 : (2016) 150 FLR 386 : (2016) LabLR 785 : (2017) 1 LLN 125 : (2016) 4 SCT 33
Constitution of India, 1950 — Article 226Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 — Section 13(3)
High Courts22 Apr 2016Dismissed
Smt. Meena Bhatnagar Vs Smt. Kamlesh Kumari Bhatnagar and Others
Delhi High Court · (2016) 163 AIC 540 : (2016) 2 CivCC 784 : (2016) 229 DLT 432
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 4Evidence Act, 1872 — Section 13
High Courts22 Apr 2016Dismissed
Ravinder Kaur Vs Gagandeep Singh
Delhi High Court · (2016) 3 ArbiLR 86 : (2016) 156 DRJ 620 : (2017) 3 RAJ 260
Arbitration and Conciliation Act, 1996 — Section 5, 8
High Courts22 Apr 2016Disposed off
Ram Prakash Vs Raman Arora
Delhi High Court · (2016) 5 ADDelhi 241
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts22 Apr 2016Dismissed
Madan Lal Vs Reserve Bank of India and another
Delhi High Court · (2016) 2 CLR 646 : (2016) 149 FLR 1015 : (2016) LabLR 652
High Courts21 Apr 2016Disposed Of
Gaussian Netwrok Pvt Ltd Vs Monica Lakhanpal & Anr
Delhi High Court · (2016) 04 DEL CK 0198
Constitution Of India, 1950 — Article 19(1)(g)Code Of Civil Procedure, 1908 — Order 36
High Courts21 Apr 2016Dismissed
Avnija Ahluwalia(Minor) Vs Bikramjit Ahluwalia and Others
Delhi High Court · (2016) 8 ADDelhi 596 : (2016) 164 AIC 603 : (2016) 230 DLT 200
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts21 Apr 2016Disposed off
M/s Affordable Exports Vs Apparel Export Promotion Council and Others
Delhi High Court · (2016) 5 ADDelhi 246
High Courts19 Apr 2016Dismissed
Bhupinder Singh Vs State (Govt of NCT of Delhi)
Delhi High Court · (2016) 3 DMC 1 : (2016) 4 RCRCriminal 1006
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 34, 406, 498A