High Courts28 Apr 2016Allowed
Girish Bansal and Ors Vs Union of India and Others
Delhi High Court · (2016) 5 ADDelhi 505 : (2016) 289 CurTR 514 : (2016) 384 ITR 161
Income Tax Act, 1961 — Section 10(3), 260A, 56
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 70 of 133
High Courts28 Apr 2016Disposed off
Jaycon Infrastructure Ltd. Vs Commissioner of Trade and Taxes, Delhi and Others
Delhi High Court · (2016) 5 ADDelhi 185 : (2017) 163 DRJ 594
Delhi Value Added Tax Act, 2004 — Section 107
High Courts28 Apr 2016Allowed
Hellenic Electricity Distribution Network Operator S.A. Vs Bharat Heavy Electricals Ltd. and Others
Delhi High Court · (2016) 157 DRJ 71 : (2016) 2 PLR 41
High Courts27 Apr 2016Disposed Off
Mahavir Educational Cultural And Welfare Society (Regd) - Appellant @HASH Girdhari Lal Dhara and Others
Delhi High Court · (2016) 159 DRJ 650
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Section 151
High Courts27 Apr 2016Dismissed
Hindustan Times Ltd. Vs Arun Kumar & Others
Delhi High Court · (2016) 2 CLR 649 : (2016) 231 DLT 194 : (2016) 157 DRJ 603 : (2016) 150 FLR 703
Industrial Disputes Act, 1947 - Section 17B
High Courts27 Apr 2016Allowed
Akash Gupta & Another Vs State of NCT Delhi
Delhi High Court · (2016) 5 ADDelhi 449
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 34, 406, 420, 468, 471
High Courts27 Apr 2016Dismissed
Desh Raj Vs State (Govt. of NCT of Delhi) & Others
Delhi High Court · (2016) 8 ADDelhi 61 : (2016) 3 CriCC 746 : (2016) 230 DLT 510
Criminal Procedure Code, 1973 (CrPC) - Section 197Delhi Police Act, 1978 - Section 140(1)
High Courts27 Apr 2016Allowed
N.D.M.C. Vs M/S Om Parkash & CO.
Delhi High Court · (2016) 6 ADDelhi 52 : (2016) 231 DLT 10
New Delhi Municipal Council Act, 1994 - Section 63, 72
High Courts27 Apr 2016Dismissed
Kuldeep Singh and Others Vs State and Another
Delhi High Court · (2016) 230 DLT 4
Penal Code, 1860 (IPC) - Section 406, 498A
High Courts27 Apr 2016Dismissed
Sav Infrastructure Ltd. Vs Union of India & Others
Delhi High Court · (2016) 5 ADDelhi 417
Constitution of India, 1950 - Article 226
High Courts27 Apr 2016Dismissed
Smt. Hemlata Vs Sh. Tajender Singh (Since Deceased) Thr His Widow
Delhi High Court · (2016) 5 ADDelhi 414
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Rent Control Act, 1958 - Section 50
High Courts27 Apr 2016Disposed Off
Ram Kishan @ Babbu Vs The State (NCT of Delhi)
Delhi High Court · (2016) 6 ADDelhi 342 : (2016) 233 DLT 3
High Courts27 Apr 2016Disposed Off
Alcatel-Lucent France and another Vs Assistant Director of Income Tax
Delhi High Court · (2016) 5 ADDelhi 620 : (2016) 287 CurTR 488 : (2016) 384 ITR 113
Income Tax Act, 1961 — Section 147, 148
High Courts27 Apr 2016Allowed
Smt. Baljeet Kaur Kalra Vs Sh. Surjeet Singh (Now Deceased) Through His Legal Heirs and Others
Delhi High Court · (2016) 5 ADDelhi 558 : (2016) 164 AIC 577 : (2016) 229 DLT 737 : (2016) 159 DRJ 537
Benami Transactions (Prohibition) Act, 1988 — Section 4(3)(b)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts27 Apr 2016Allowed
Jyoti Sawhney Vs State and another.
Delhi High Court · (2016) 5 ADDelhi 129 : (2016) 231 DLT 28
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts27 Apr 2016Dismissed
Kaushalya Devi and Others Vs Satya Devi
Delhi High Court · (2016) 2 PLR 38
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 100
High Courts26 Apr 2016Allowed
Amit Sirohi Vs Directorate of Revenue Intelligence, New Delhi
Delhi High Court · (2016) 336 ELT 201
High Courts26 Apr 2016Dismissed
Paardarshita Public Welfare Foundation (NGO) Vs CPIO, CPV Division, External Affairs Ministry & Another
Delhi High Court · (2016) 230 DLT 374
Constitution of India, 1950 - Article 226Right to Information Act, 2005 - Section 2(f)
High Courts26 Apr 2016Dismissed
Chandan Singh and Others Vs Union of India and Another
Delhi High Court · (2016) 230 DLT 1
Constitution of India, 1950 - Article 226
High Courts26 Apr 2016Dismissed
Ms. Savita Vs State & Anr.
Delhi High Court · (2016) ACD 596 : (2016) 5 RCRCriminal 881
Negotiable Instruments Act, 1881 (NI) - Section 138