High Courts09 May 2016Disposed Off
Rajinder Kumar Goyal and another - Petitioners @HASH Rajhans Realtors Private Limited
Delhi High Court · (2016) 159 DRJ 680 : (2016) 2 RentLR 196
Delhi Rent Control Act, 1958 - Section 14(1)(e), Section 25B(8)
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 65 of 133
High Courts09 May 2016Disposed Off
Indraprastha Gas Limited Vs State
Delhi High Court · (2016) 4 JCC 2577
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 285, Section 336, Section 427
High Courts09 May 2016Disposed Off
Aotar Singh Vs Union of India
Delhi High Court · (2016) 234 DLT 10
Central Industrial Security Force Rules, 2001 - Rule 61(3)Constitution of India, 1950 - Article 226
High Courts09 May 2016Allowed
Mamta Singh Vs Aman Singh @ Faiyaz Ahmed
Delhi High Court · (2016) 6 ADDelhi 622 : (2016) 4 CivilLJ 9 : (2016) 230 DLT 457 : (2016) 2 DMC 507 : (2016) 158 DRJ 522
Hindu Marriage Act, 1955 - Section 13B(2)
High Courts09 May 2016Allowed
J.K. Mittal Vs CPIO, Under Secretary, Govt. of India
Delhi High Court · (2016) 336 ELT 301 : (2016) 3 RajdhaniLR 557
High Courts09 May 2016Dismissed
Sant Lal Vs State
Delhi High Court · (2016) 165 AIC 532 : (2016) 4 CriCC 154 : (2016) 230 DLT 626
Criminal Procedure Code, 1973 (CrPC) - Section 293Penal Code, 1860 (IPC) - Section 302
High Courts09 May 2016Dismissed
K.B. Gupta & Anr. Vs Harbhajan Singh & Ors.
Delhi High Court · (2016) 166 AIC 593 : (2016) 3 CivCC 715 : (2016) 230 DLT 769
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151
High Courts09 May 2016Disposed Off
Horen Duarah Vs Union of India & Anr.
Delhi High Court · (2016) 231 DLT 4
Central Industrial Security Force Rules, 2001 - Rule 61(3)Constitution of India, 1950 - Article 226
High Courts09 May 2016Disposed Off
Skipper Limited Vs Abir Infrastructure Private Limited
Delhi High Court · (2016) 4 ArbiLR 72 : (2017) 1 RAJ 198
Arbitration and Conciliation Act, 1996 - Section 11
High Courts09 May 2016Dismissed
Natconn Engineering Pvt. Ltd. (NEPL) Vs JITF Water Infrastructure Limited
Delhi High Court · (2016) 4 ArbiLR 67 : (2017) 1 RAJ 160
Arbitration and Conciliation Act, 1996 - Section 14
High Courts09 May 2016Dismissed
SH. Jitesh Kumar Yadav Vs Sh. Satpal Yadav And Ors.
Delhi High Court · (2016) 166 AIC 598 : (2016) 3 CivCC 841 : (2016) 231 DLT 110
Civil Procedure Code, 1908 (CPC) - Order 3B Rule 1
High Courts09 May 2016Dismissed
M/s K.P. Buildcon Pvt Ltd. Vs Indus Towers Ltd.
Delhi High Court · (2016) 3 ArbiLR 483 : (2016) 6 RAJ 443
Arbitration and Conciliation Act, 1996 - Section 11
High Courts09 May 2016Dismissed
B.W.L. Ltd. Vs UOI & Another
Delhi High Court · (2016) 7 ADDelhi 89 : (2016) 3 ArbiLR 432 : (2016) 230 DLT 554 : (2016) 5 RAJ 561
Arbitration and Conciliation Act, 1996 - Section 31(3), 31(7), 34
High Courts09 May 2016Dismissed
Hydel Constructions Private Limited Vs NHPC Limited
Delhi High Court · (2016) 230 DLT 2
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts09 May 2016Dismissed
Jammu & Kashmir State Power Development Corporation Vs K.J.M.C. Global Market (India) Ltd.
Delhi High Court · (2016) 3 ArbiLR 338 : (2016) 6 RAJ 253
Arbitration and Conciliation Act, 1996 - Section 34
High Courts09 May 2016Dismissed
M/s Midas Electronics Pvt. Ltd. Vs Small Industries Development Bank of India & Others
Delhi High Court · (2016) 7 ADDelhi 52 : (2016) 165 AIC 572 : (2016) 230 DLT 312 : (2017) 1 DRTC 94 : (2016) 136 SCL 261
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)Security Interest (Enforcement) Rules, 2002 - Rule 8(6)(a)
High Courts09 May 2016Allowed
Ct. Drv. Ismail Khan Vs UOI and Others
Delhi High Court · (2016) 7 ADDelhi 110 : (2016) 230 DLT 350
Constitution of India, 1950 - Article 226
High Courts09 May 2016Partly Allowed
Sumit Kumar Vs High Court of Delhi & Anr.
Delhi High Court · (2016) 232 DLT 504 : (2016) 157 DRJ 308
Constitution of India, 1950 - Article 226
High Courts09 May 2016Disposed Off
Paardarshita Public Welfare Foundation (NGO) Vs Union of India & Ors.
Delhi High Court · (2016) 157 DRJ 655
Constitution of India, 1950 - Article 226Passports Act, 1967 - Section 5(2)
High Courts09 May 2016Disposed Off
Rajender Kumar Saini Vs Krishan Kumar Saini
Delhi High Court · (2016) 4 CivCC 62 : (2016) 232 DLT 83 : (2016) 3 PLR 23
Succession Act, 1925 - Section 276, 63