High Courts12 May 2016Allowed
The Management Mother Dairy Vs Arvind Kumar Arora
Delhi High Court · (2016) 158 DRJ 270 : (2016) 150 FLR 550 : (2016) LabLR 678
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 63 of 133
High Courts12 May 2016Dismissed
Gauri Shankar and Others Vs Director of Income Tax and Others
Delhi High Court · (2016) 289 CurTR 203 : (2016) 231 DLT 183 : (2016) 384 ITR 545 : (2016) 3 JCC 1877
Foreign Exchange Management Act, 1999 — Section 37Income Tax Act, 1961 — Section 132A
High Courts12 May 2016Disposed Off
Allied Strips Limited Vs Assistant Commissioner of Income Tax Central Circle-15
Delhi High Court · (2016) 384 ITR 424
Income Tax Act, 1961 — Section 147, 148
High Courts12 May 2016Disposed Off
Ms. Sangam Theatre P. Ltd. Vs Commissioner of Income-Tax
Delhi High Court · (2016) 386 ITR 23
High Courts12 May 2016Allowed
Indair Carrier Pvt. Ltd. Vs Commissioner of Customs (General)
Delhi High Court · (2016) 7 ADDelhi 234 : (2016) 337 ELT 41
High Courts12 May 2016Dismissed
Priya Hiranandani Vandrevala Vs Niranjan Hiranandani and another.
Delhi High Court · (2016) 7 ADDelhi 556 : (2016) 3 ArbiLR 128 : (2016) 231 DLT 229 : (2016) 158 DRJ 304 : (2016) 6 RAJ 541
Arbitration and Conciliation Act, 1996 — Section 42, 9
High Courts11 May 2016Allowed
FNS Agro Foods Ltd. Vs Commissioner of Cus. (Preventive), Delhi
Delhi High Court · (2016) 337 ELT 31
High Courts11 May 2016Disposed Off
Janki Vs State of Govt. of NCT of Delhi
Delhi High Court · (2016) 230 DLT 449
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 439, 482Penal Code, 1860 (IPC) - Section 307, 34
High Courts11 May 2016Allowed
Quippo Oil and Gas Infrastructure Limited Vs Oil & Natural Gas Corporation Limited and Another
Delhi High Court · (2016) 10 ADDelhi 120 : (2016) 230 DLT 384
Constitution of India, 1950 - Article 226
High Courts11 May 2016Allowed
Jagan Nath Vs State
Delhi High Court · (2016) 6 ADDelhi 601 : (2016) 4 CriCC 184 : (2017) 1 Crimes 314 : (2016) 230 DLT 639
Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302
High Courts11 May 2016Disposed Off
Manpreet @ Anshu Vs Govt of NCT of Delhi
Delhi High Court · (2016) 3 JCC 1560 : (2016) 4 RCRCriminal 736
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 308
High Courts11 May 2016Dismissed
Bharti Airtel Limited & Ors. Vs Union of India
Delhi High Court · (2016) 6 ADDelhi 91 : (2016) 231 DLT 71 : (2016) 6 RAJ 62
Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 226Telegraph Act, 1885 - Section 4(1)(b)
High Courts11 May 2016Dismissed
Mithilesh Kumar Pandey & Anr. Vs Delhi Development Authority & Ors.
Delhi High Court · (2016) 157 DRJ 322
Constitution of India, 1950 - Article 226
High Courts11 May 2016Disposed Off
Manas Mandir Vs Shri Sudhir Kumar Rakheja & Anr.
Delhi High Court · (2016) 157 DRJ 297 : (2017) 1 RCRRent 159 : (2016) 2 RentLR 165
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Delhi Rent Control Act, 1958 - Section 22
High Courts11 May 2016Disposed Off
Virender Kumar @ Mintu Vs State
Delhi High Court · (2016) 2 JCC 1404
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts11 May 2016Disposed Off
Tata Tele services Limited Vs Central Board Of Direct Taxes & Another
Delhi High Court · (2016) 286 CurTR 465 : (2016) 386 ITR 30
Income Tax Act, 1961 - Section 119, 143(1), 143(1D), 143(2), 237
High Courts11 May 2016Allowed
TTK Healthcare Limited Vs GNCT of Delhi & Others
Delhi High Court · (2016) 6 ADDelhi 680 : (2016) 231 DLT 12 : (2016) 157 DRJ 200
High Courts11 May 2016Dismissed
M/s Moolchand Kharaiti Ram Trust & Others Vs Union of India
Delhi High Court · (2016) 157 DRJ 164
High Courts11 May 2016Dismissed
Joseph Massey & Others Vs Union of India
Delhi High Court · (2016) 7 ADDelhi 526 : (2016) 157 DRJ 99 : (2016) 338 ELT 522
Prevention of Money-Laundering Act, 2002 - Section 13
High Courts11 May 2016Dismissed
Indian Oil Corporation Ltd. Vs Delhi Development Authority & Another
Delhi High Court · (2016) 6 ADDelhi 533 : (2016) 157 DRJ 87