Delhi High Court · (2016) 8 ADDelhi 491 : (2016) 2 CLR 633 : (2016) 231 DLT 281 : (2016) 158 DRJ 585 : (2016) 150 FLR 712 : (2016) LabLR 950 : (2016) LIC 2790 : (2016) 3 LLN 599

Industrial Disputes Act, 1947 - Section 10(1)

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High Courts25 May 2016Allowed

Blueberry Books and Others Vs Google India Pvt. Ltd and Others

Delhi High Court · (2016) 7 ADDelhi 224 : (2016) 230 DLT 615 : (2016) 158 DRJ 683 : (2016) 67 PTC 1 : (2016) 5 RAJ 623

Civil Procedure Code, 1908 (CPC) - Section 20Copyright Act, 1957 - Section 62(2)

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High Courts25 May 2016Allowed

Shree Cement Limited Vs Trehan Farms Pvt. Ltd. And Ors.

Delhi High Court · (2016) 166 AIC 589 : (2016) 231 DLT 90 : (2016) 6 RAJ 98

Arbitration and Conciliation Act, 1996 - Section 8Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 96Court Fees Act, 1870 - Section 13

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High Courts25 May 2016Disposed Off

Anuj Chopra & Ors. Vs Vaneeta Khanna & Ors.

Delhi High Court · (2016) 157 DRJ 534

Civil Procedure Code, 1908 (CPC) - Section 11, 2(12)Registration Act, 1908 - Section 17(1A), 49Specific Relief Act, 1963 - Section 31, 5, 6

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High Courts25 May 2016Disposed Off

Skechers USA Inc. Vs Pure Play Sports

Delhi High Court · (2016) 7 ADDelhi 713 : (2016) 231 DLT 299 : (2016) 158 DRJ 695 : (2016) 3 MIPR 124 : (2016) 67 PTC 324 : (2016) 6 RAJ 386

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High Courts25 May 2016Disposed Off

Firoz Vs State (GNCT of Delhi)

Delhi High Court · (2016) 3 JCC 1633

Penal Code, 1860 (IPC) - Section 363, 376

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High Courts25 May 2016Allowed

Surjit Singh Bhatia Vs Tej Raj Singh Goel

Delhi High Court · (2016) 158 DRJ 157

Contract Act, 1872 - Section 74Specific Relief Act, 1963 - Section 16(c)

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High Courts24 May 2016Dismissed

Delhi Development Authority Vs Chetan Swaroop & Ors

Delhi High Court · (2016) 05 DEL CK 0279

Code Of Civil Procedure, 1908 — Order 7 Rule 11Powers Of Attorney Act, 1882 — Section 1A, 2Transfer Of Property Act 1882 — Section 53A

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High Courts24 May 2016Allowed

State Vs Rohit

Delhi High Court · (2017) 1 JCC 341

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Protection of Children from Sexual Offences Act, 2012 - Section 19

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High Courts24 May 2016Allowed

Rohit Tiwari Vs State

Delhi High Court · (2016) 8 ADDelhi 219 : (2016) 8 ADDelhi 111

Penal Code, 1860 (IPC) — Section 376

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High Courts24 May 2016Disposed Off

HLPL Global Logistics P. Ltd. Vs Commissioner of Customs (General)

Delhi High Court · (2016) 338 ELT 365

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High Courts24 May 2016Dismissed

Rajinder Kumar Vs State (Govt. NCT of Delhi)

Delhi High Court · (2016) 2 JCC 1379

Penal Code, 1860 (IPC) - Section 375, 376

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High Courts24 May 2016Dismissed

M/s National Highways Authority of India Vs M/s Oriental Pathways (Nagpur) Pvt. Ltd.

Delhi High Court · (2016) 3 ArbiLR 448 : (2016) 6 RAJ 366

Arbitration and Conciliation Act, 1996 - Section 34

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High Courts24 May 2016Disposed Off

Rati Ram Vs Union of India

Delhi High Court · (2016) 231 DLT 7

Limitation Act, 1963 - Section 5

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