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Delhi High Court judgments, 2016

2,648 judgments · page 52 of 133

High Courts03 Jun 2016Allowed

Union of India Vs K. Asaiah

Delhi High Court · (2016) 231 DLT 163 : (2016) 158 DRJ 171 : (2016) 4 SCT 37

Central Civil Services (Classification, Conduct and Appeal) Rules, 1965 - Rule 14, 3(i), 3(ii), 3(iii)Constitution of India, 1950 - Article 226
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High Courts03 Jun 2016Allowed

Union of India & Anr. Vs S.K. Gupta

Delhi High Court · (2016) 8 ADDelhi 739 : (2016) 230 DLT 793

Central Civil Services (Pension) Rules, 1972 - Rule 23, 69, 9(4), 9(6)(b)Constitution of India, 1950 - Article 226
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High Courts03 Jun 2016Disposed Off

Ranjeet Kumar Vs State

Delhi High Court · (2016) 6 ADDelhi 722 : (2016) 3 JCC 1574 : (2016) 4 RCRCriminal 732

Penal Code, 1860 (IPC) - Section 420, 467, 468, 471
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High Courts03 Jun 2016Dismissed

Subodh Vs State

Delhi High Court · (2016) 7 ADDelhi 74

Penal Code, 1860 (IPC) - Section 186, 332, 353, 363, 376(2)(f)
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High Courts03 Jun 2016Disposed Off

Chander Singh Vs State

Delhi High Court · (2016) 7 ADDelhi 58 : (2016) 167 AIC 697 : (2017) ALLMRCri 265 : (2016) 4 CriCC 307 : (2016) 2 Crimes 792 : (2016) 232 DLT 517 : (2017) 1 ECrC 375 : (2016) 3 JCC 1562 : (2016) 2 RajdhaniLR 229 : (2016) 5 RCRCriminal 890

Criminal Procedure Code, 1973 (CrPC) - Section 222Protection of Children from Sexual Offences Act, 2012 - Section 10, 7, 8, 9(k)
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