High Courts14 Jul 2016Dismissed
Kishan Chand Sharma Vs Chet Ram Sharma (Since Deceased)
Delhi High Court · (2016) 8 ADDelhi 308
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 48 of 133
High Courts14 Jul 2016Dismissed
State (Govt. of NCT of Delhi) Vs Pawan Jindal
Delhi High Court · (2016) 233 DLT 6
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 120B, 302, 394
High Courts14 Jul 2016Allowed
Dr. D.C. Khosla (Deceased) Through Lrs Vs Vinod Kumar Jain
Delhi High Court · (2016) 7 ADDelhi 352 : (2016) 4 CivCC 657 : (2016) 232 DLT 354
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 20Transfer of Property Act, 1882 - Section 53A
High Courts14 Jul 2016Dismissed
Lava International Limited Vs Telefonaktiebolaget Lm Ericsson (Publ)
Delhi High Court · (2016) 7 ADDelhi 173 : (2016) 3 MIPR 212
Civil Procedure Code, 1908 (CPC) - Order 28 Rule 3
High Courts14 Jul 2016Disposed Off
Prahlad Meena Vs The State
Delhi High Court · (2016) 7 ADDelhi 183 : (2016) 3 JCC 207
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c)
High Courts14 Jul 2016Disposed Off
Exxon Mobil Corporation Vs Shailesh H. Mehta
Delhi High Court · (2016) 7 ADDelhi 258 : (2016) 232 DLT 455 : (2016) 68 PTC 467 : (2016) 6 RAJ 534
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4Trade Marks Act, 1999 - Section 124, 29
High Courts14 Jul 2016Dismissed
Purshottam Iron & Steel Industries (Pvt). Ltd. Vs Rajneesh Gupta
Delhi High Court · (2016) 7 ADDelhi 333 : (2016) 231 DLT 701 : (2016) 3 JCC 1859
High Courts14 Jul 2016Allowed
Tejpal Singh Vs M/s. Metal Fabricators (A Partnership Firm)
Delhi High Court · (2016) 7 ADDelhi 369 : (2016) 233 DLT 251 : (2016) 2 RentLR 442
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts14 Jul 2016Dismissed
IIT Vs Shanti
Delhi High Court · (2016) 7 ADDelhi 444
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 74
High Courts13 Jul 2016Dismissed
Pec Limited Vs Adm Asia Pacific Trading Pte Ltd.
Delhi High Court · (2016) 235 DLT 207
Arbitration and Conciliation Act, 1996 - Section 34
High Courts13 Jul 2016Dismissed
Dev Kant Kamat @ Debu Vs State (NCT of Delhi)
Delhi High Court · (2016) 235 DLT 8
Penal Code, 1860 (IPC) - Section 307, Section 323, Section 325, Section 34
High Courts13 Jul 2016Disposed Off
Asia Huayu Metal Wire Mesh Products (P) Ltd. Vs Principal C.C.
Delhi High Court · (2016) 339 ELT 244
High Courts13 Jul 2016Disposed Off
M.D. Asgar Vs State (NCT of Delhi)
Delhi High Court · (2016) 3 JCC 2149
Penal Code, 1860 (IPC) — Section 308, 34
High Courts13 Jul 2016Disposed Off
Surrender Kumar Vs UOI
Delhi High Court · (2017) 1 ADDelhi 585 : (2016) 232 DLT 496
High Courts13 Jul 2016Dismissed
Anil Kumar Vs Union of India & Another
Delhi High Court · (2016) 234 DLT 3 : (2016) 3 SCT 618
High Courts13 Jul 2016Disposed Off
Suresh Kumar Goyal Vs Chief Commissioner Income Tax-2
Delhi High Court · (2017) 2 ADDelhi 650 : (2016) 289 CurTR 541 : (2016) 235 DLT 199
Income Tax Act, 1961 — Section 281Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 35
High Courts13 Jul 2016Dismissed
Achyut Kumar Sharma Vs J.V.G. Finance Ltd.
Delhi High Court · (2016) 7 ADDelhi 1 : (2016) 4 CivCC 32 : (2016) 232 DLT 1
Companies Act, 1956 - Section 483
High Courts13 Jul 2016Disposed Off
Fatima Vs National Zoological Park
Delhi High Court · (2016) 3 ACC 836 : (2016) 232 DLT 31 : (2016) 159 DRJ 102
Penal Code, 1860 (IPC) - Section 304ARecognition of Zoo Rules, 2009 - Rule 4(3), 4(9)Wild Life (Protection) Act, 1972 - Section 63(1)(f), 63(1)(g)
High Courts13 Jul 2016Dismissed
Pritam Dewan Vs Rashmi Khanna
Delhi High Court · (2016) 7 ADDelhi 154 : (2016) 3 HLR 397
Hindu Succession Act, 1956 - Section 14(1), 14(2)
High Courts13 Jul 2016Allowed
M/s Bonn Nutrients Private Ltd. Vs Union of India
Delhi High Court · (2016) 231 DLT 729 : (2016) 159 DRJ 45
Constitution of India, 1950 - Article 14