High Courts19 Jul 2016Disposed Off
S.P. Garg Vs State
Delhi High Court · (2016) 232 DLT 14 : (2016) 3 JCC 1797
Criminal Procedure Code, 1973 (CrPC) - Section 482
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 46 of 133
High Courts19 Jul 2016Disposed Off
Amina Bharatram Vs Sumant Bharatram
Delhi High Court · (2016) 7 ADDelhi 379 : (2016) AIR(Delhi) 171 : (2016) 231 DLT 682 : (2016) 3 DMC 116 : (2016) 3 HLR 405 : (2016) 3 RajdhaniLR 112
High Courts19 Jul 2016Allowed
N.M. Marenmai Vs Union of India
Delhi High Court · (2016) 6 ADDelhi 217
High Courts18 Jul 2016Dismissed
Rakesh Kumar Vs UOI
Delhi High Court · (2016) 6 SLR 78
Border Security Force Rules, 1969 - Rule 43, Rule 44, Rule 45Constitution of India, 1950 - Article 226, Article 311
High Courts18 Jul 2016Dismissed
Komal Khichar Vs Indian Council of Agricultural Research
Delhi High Court · (2016) 6 SLR 104
Constitution of India, 1950 - Article 14, Article 226
High Courts18 Jul 2016Dismissed
State Vs Jai Kishan @ Jony
Delhi High Court · (2016) 3 JCC 1945
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 313
High Courts18 Jul 2016Disposed Off
Chander Wati Vs Babita
Delhi High Court · (2016) 167 AIC 723 : (2016) 4 CivCC 14 : (2016) 232 DLT 135
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts18 Jul 2016Dismissed
Attar Singh Vs State (NCT of Delhi)
Delhi High Court · (2016) 3 JCC 1930 : (2016) 3 RajdhaniLR 158
Criminal Procedure Code, 1973 (CrPC) — Section 482, 91Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468, 471
High Courts18 Jul 2016Dismissed
Silver Resorts Hotel India Pvt. Ltd Vs Wimberly Allison Tong & Goo (UK)
Delhi High Court · (2016) 7 ADDelhi 483 : (2016) 159 DRJ 32 : (2017) 1 RAJ 463
Arbitration and Conciliation Act, 1996 — Section 34Evidence Act, 1872 — Section 3
High Courts18 Jul 2016Dismissed
Sh. Vijay Kumar Sharma Vs North Delhi Municipal Corporation
Delhi High Court · (2016) 7 ADDelhi 179 : (2016) 159 DRJ 23
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, 37, 38
High Courts18 Jul 2016Dismissed
Ajay Vs State (Gnct of Delhi)
Delhi High Court · (2016) 233 DLT 9 : (2016) 3 JCC 173
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C)
High Courts18 Jul 2016Allowed
Gunesh Kumar Vs State
Delhi High Court · (2016) 7 ADDelhi 249 : (2016) 3 JCC 177
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c), 51, 57
High Courts18 Jul 2016Dismissed
State (GNCT of Delhi) Vs Nitin
Delhi High Court · (2016) 3 JCC 1804
Penal Code, 1860 (IPC) - Section 363, 376, 506
High Courts18 Jul 2016Dismissed
Ram Kishan Kataria Vs Union of India
Delhi High Court · (2016) 4 SLR 755
Constitution of India, 1950 - Article 14
High Courts18 Jul 2016Allowed
Kishan Chand Vs Union of India
Delhi High Court · (2016) 4 SLR 771
Constitution of India, 1950 - Article 14, 16
High Courts18 Jul 2016Dismissed
Vivek Kumar Jaiswal Vs Airport Authority of India
Delhi High Court · (2016) 7 ADDelhi 241 : (2016) 4 SLR 741
Constitution of India, 1950 - Article 14, 16
High Courts18 Jul 2016Allowed
Ram Niwas Vs Union of India
Delhi High Court · (2016) 4 SLR 750
Constitution of India, 1950 - Article 14
High Courts18 Jul 2016Dismissed
Water Carrier Daya Dhar Prasad Vs Union of India
Delhi High Court · (2016) 7 ADDelhi 281 : (2016) 4 SLR 793
Border Security Force Rules, 1969 - Rule 45
High Courts18 Jul 2016Disposed Off
K.P. Jayaram Vs The State of Nct Delhi
Delhi High Court · (2016) 7 ADDelhi 685 : (2016) 3 JCC 1818
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts15 Jul 2016Dismissed
Pankaj Kumar Parihar Vs UOI
Delhi High Court · (2016) 6 SLR 45
Central Industrial Security Force Rules, 2001 - Rule 36Constitution of India, 1950 - Article 226, Article 311