High Courts22 Jul 2016Disposed Off
Banyan Tree Holding (P) Limited Vs Mr. Jamshyad Sethna
Delhi High Court · (2016) 6 ADDelhi 731
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 44 of 133
High Courts22 Jul 2016Disposed Off
Poonam Kumari Vs State (NCT) of Delhi
Delhi High Court · (2016) 3 JCC 1722
Criminal Procedure Code, 1973 (CrPC) - Section 407Penal Code, 1860 (IPC) - Section 506, 509
High Courts22 Jul 2016Dismissed
Commissioner of Income-Tax Delhi Vs M.M. Aqua Technologies Ltd.
Delhi High Court · (2016) 7 ADDelhi 329 : (2016) 288 CurTR 372 : (2016) 386 ITR 441
High Courts22 Jul 2016Dismissed
Ravinder P. Kumar Vs State
Delhi High Court · (2016) 159 DRJ 303 : (2016) 3 JCC 1806 : (2016) 3 RajdhaniLR 23
Evidence Act, 1872 - Section 17Penal Code, 1860 (IPC) - Section 420/34, 467, 468, 471
High Courts22 Jul 2016Dismissed
Ravinder Kumar Vs State
Delhi High Court · (2016) 3 JCC 1830
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts22 Jul 2016Disposed Off
Sangeeta Gupta Vs Registrar Co-operative Societies
Delhi High Court · (2016) 7 ADDelhi 406
High Courts21 Jul 2016Dismissed
Dart Industries Inc Vs Techno Plast
Delhi High Court · (2017) 2 ADDelhi 602 : (2016) 233 DLT 1 : (2016) 158 DRJ 703 : (2016) 3 MIPR 293 : (2016) 67 PTC 457 : (2016) 6 RAJ 665
Copyright Act, 1957 — Section & 2(c)(i), 13, 14, 15(2), 17, 55Designs Act, 2000 — Section 22Trade and Merchandise Marks Act, 1958 — Section 2
High Courts21 Jul 2016Disposed Off
Arun Tomar Vs Union of India
Delhi High Court · (2016) 158 DRJ 489
High Courts21 Jul 2016Disposed Off
Hyundai Rotem Company Vs Delhi Metro Rail Corporation
Delhi High Court · (2016) 233 DLT 4 : (2016) 158 DRJ 485
High Courts21 Jul 2016Dismissed
State Vs Vinod Kumar
Delhi High Court · (2016) 3 DMC 287
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts21 Jul 2016Disposed Off
Gajinder Loond Vs Zedak Industries
Delhi High Court · (2016) 7 ADDelhi 708
High Courts21 Jul 2016Disposed Off
M/s New Era Impex (India) Pvt. Ltd. Vs M/s Oriole Exports Private Ltd.
Delhi High Court · (2016) 234 DLT 615
Evidence Act, 1872 - Section 34Transfer of Property Act, 1882 - Section 122
High Courts21 Jul 2016Allowed
Indistock Financial Services Pvt. Ltd. Vs Liquidator, Petrofils Co-Operative Ltd.
Delhi High Court · (2016) 10 ADDelhi 175 : (2016) 159 DRJ 227 : (2017) 2 RAJ 177
Constitution of India, 1950 — Article 226Multi-State Cooperative Societies Act, 1984 — Section 77 (1), 80(1)
High Courts21 Jul 2016Disposed Off
Jagroop Singh @ Ceeta Vs Directorate of Revenue Intelligence
Delhi High Court · (2016) 7 ADDelhi 493 : (2016) 4 CriCC 581 : (2017) 1 Crimes 586 : (2016) 233 DLT 547 : (2016) 344 ELT 847 : (2016) 3 JCC 165 : (2017) 2 RCRCriminal 715
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c)
High Courts21 Jul 2016Allowed
Housing and Urban Development Corporation Ltd. Vs Deputy Commissioner of Income-Tax
Delhi High Court · (2016) 386 ITR 212
High Courts21 Jul 2016Dismissed
Poonam Vs The State
Delhi High Court · (2016) 3 JCC 1795
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)
High Courts21 Jul 2016Allowed
Mcdonald''s India Private Limited Vs Vikram Bakshi
Delhi High Court · (2016) 4 ArbiLR 250 : (2016) 232 DLT 394 : (2016) 159 DRJ 611 : (2017) 1 RAJ 353
Arbitration and Conciliation Act, 1996 - Section 45, 5, 8
High Courts21 Jul 2016Allowed
Arun @ Vicky Vs State
Delhi High Court · (2016) 7 ADDelhi 137
Penal Code, 1860 (IPC) - Section 34, 392
High Courts21 Jul 2016Dismissed
Sh. Basu Dev Prasad Vs Sh. Nand Gopal Bachhas
Delhi High Court · (2016) 4 CivCC 164 : (2016) 231 DLT 781
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 106
High Courts21 Jul 2016Dismissed
Shri Ram Phool Vs The Municipal Corporation of Delhi
Delhi High Court · (2016) 7 ADDelhi 408
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Land Reforms Act, 1954 - Section 8